Bigeesh Varghese vs District Geologist, Kottayam
2024 Latest Caselaw 13373 Ker

Kerala High Court

Bigeesh Varghese vs District Geologist, Kottayam on 23 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                            WP(C) NO. 13691 OF 2016


PETITIONER:

              BIGEESH VARGHESE
              AGED 26 YEARS, S/O.VARGHESE, PERUMBANKUDY HOUSE,
              PALAMATTOM.P.O, KUTTAMANGALAM VILLAGE,
              KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT.

              BY ADV SRI.P.M.ZIRAJ



RESPONDENTS:

     1        DISTRICT GEOLOGIST,
              DEPARTMENT OF MINING AND GEOLOGY,
              KOTTAYAM DISTRICT-676 545.

     2        THE DISTRICT COLLECTOR
              MALAPURAM DISTRICT-676 545.

     3        THE DIRECTOR
              MINING AND GEOLOGY,OFFICE OF THE MINING AND GEOLOGY,
              KESAVADASAPURAM,PATTAM,THIRUVANANTHAPURAM-695 001.




     BY ADV.

          SRI. RIYAL DEVASSY, GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13691 OF 2016


                                 2


              P.V.KUNHIKRISHNAN, J.
          --------------------------------------------
              W.P.(C) No.13691 of 2016
         ----------------------------------------------
       Dated this the 23rd day of May, 2024



                       JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that, the prayers in this writ

petition have become infructuous.

Therefore, this Writ Petition is dismissed as

infructuous.

Sd/-

                                     P.V.KUNHIKRISHNAN
nvj                                         JUDGE