Vimal Kumar vs Dinesh Kumar And Another
2024 Latest Caselaw 13368 Ker

Kerala High Court

Vimal Kumar vs Dinesh Kumar And Another on 23 May, 2024

Author: C.S.Dias

Bench: C.S.Dias

CRL.A No.1855/2011                                 1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                               THE HONOURABLE MR.JUSTICE C.S.DIAS
                     Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946

                            CRL.M.A.1/2024 IN CRL.A NO. 1855 OF 2011

   APPELICANT/1ST RESPONDENT/ACCUSED




    DINESH KUMAR,AGED 35 YEARS, ACHUTHALAYAM,MATTACHIRA,PALLIKKAL P.O,
    MAVELIKKARA 690 503.

   RESPONDENT/STATE/APPELLANT/COMPLAINANT




    1. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
    KERALA,ERNAKULAM, 682 031.


    2. VIMAL KUMAR, AGED 34 YEARS,MAROOR KIZHAKKETHIL, SOUTH
    MANKUZHY,BHARANIKAVU.



        Criminal Miscellanous application praying that in the circumstances
   stated in the affidavit filed therewith this Hon'ble Court may be pleased
   to extend the time limit for remitting the fine amount which was mentioned
   in judgment of this Hon'ble Court in Criminal Appeal No. 1855/2011 and to
   enlarge bail to the accused/1st respondent in the said Criminal Appeal
   under C.C.No. 246/2008 of the Hon'ble First Class Magistrate Court,
   Kayamkulam.

        This Criminal M.A. having come up for orders on 23.05.2024, upon
   perusing the application and this Court's judgment dated 20.10.2023 and
   upon hearing the arguments of M/S.ALEX K.JOHN, REMYA MURALI and SRAYAS
   JOSEPH, Advocates for applicant in Crl.M.A/R1 in Crl.Appeal and of
   SRI.S.PRAKASH, for R2 in Crl.M.A/Appellant in Crl.A, the court on the same
   day passed the following:

                                              ORDER

The learned counsel appearing for the petitioner submits that the application may be dismissed as infructuous. The said submission is recorded.

Resultantly, the application is dismissed as infructuous.

Sd/- C.S.DIAS JUDGE

23-05-2024 /True Copy/ Assistant Registrar