Benedict.D vs Das
2024 Latest Caselaw 13356 Ker

Kerala High Court

Benedict.D vs Das on 23 May, 2024

Author: P.Somarajan

Bench: P.Somarajan

OP(C) No.1177/2023                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE P.SOMARAJAN
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                              OP(C) NO. 1177 OF 2023
             OS 177/2021 OF I ADDITIONAL MUNSIFF COURT ,NEYYATTINKARA
   PETITIONER/PLAINTIFF:

          BENEDICT.D, AGED 59 YEARS, S/O. DEVADASAN, SREEGEETHAM, VENPAKAL,
          ATHIYANNUR VILLAGE, NELLIMOODU P.O, NEYYATTINKARA,
          THIRUVANANTHAPURAM, PIN - 695524

        BY ADVS.BIJU BALAKRISHNAN,V.S.RAKHEE,K.J.GISHA,AJMAL P.,YRISHIKA R.

   RESPONDENT/DEFENDANT:

          DAS, AGED ABOUT 63 YEARS,S/O. DEVADASAN, D.A MANDHIRAM, KUDAYAL
          KAVARIYODU, VELLARADA VILLAGE, NEYYATTINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695505

        This OP(C) having come up for orders on 23.5.2024, upon perusing the
   letter dated 8.4.2024 of Addl. Munsiff -II, Neyyattinkara and this court's
   judgment dated 27.6.2023, the court on the same day passed the following;
                                      ORDER

The learned counsel for the petitioner fairly submitted that the matter was already disposed of by the trial court in compliance with the direction issued by this court. But, as an abundant caution, time granted as requested by the learned Additional Munsiff, Neyyatinkara, vide letter dated 8.4.2024. Intimate.

Sd/- P.SOMARAJAN JUDGE

23-05-2024 /True Copy/ Assistant Registrar