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Pala Marketing Co-Operative Society ... vs P.B.Vijayakumar
2024 Latest Caselaw 13353 Ker

Citation : 2024 Latest Caselaw 13353 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Pala Marketing Co-Operative Society ... vs P.B.Vijayakumar on 23 May, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

WA No.1895/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                   THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                          &
                         THE HONOURABLE MR. JUSTICE P.M.MANOJ
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                                WA NO. 1895 OF 2023
       AGAINST JUDGMENT DATED 10/08/2022 IN WP(C) 20480/2022 OF THIS COURT
   APPELLANT(S)/RESPONDENTS 1 & 2:

      1. PALA MARKETING CO-OPERATIVE SOCIETY LTD AGED 56 YEARS LTD NO. 4214,
         CHETHIMATTOM P.O, P.B. NO. 33, PALA, KOTTAYAM DISTRICT, REPRESENTED
         BY ITS SECRETARY/ MANAGING DIRECTOR IN CHARGE, ABRHAM THOMAS, S/O
         M.M.THOMAS, MANJAKUNNEL, MUNDANKAL P.O, KOTTAYAM., PIN - 686575

    AND ANOTHER.

    BY ADV. SRI. P.N. MOHANAN

   RESPONDENT(S)/PETITIONERS/RESPONDENTS 3 & 4::

      1. P.B.VIJAYAKUMAR, PALLIPPURATH HOUSE, PANTHALA, MUTHOLI P.O, PIN -
         686575

    AND 3O OTHERS.

    BY DEEPU THANKAN, UMMUL FIDA, LAKSHMI SREEDHAR, LEKSHMI P NAIR, VINEETHA
    BOSE, NAMITHA K M FOR R1 TO R29

    GOVERNMENT PLEADER FOR R31

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the Judgment dated 10.08.2022 in W.P.(C) No.20480/2022, pending
   disposal of the Writ Appeal.
        This Writ Appeal again coming on for orders on 23.05.2024 upon
   perusing the appeal memorandum and this Court's Order dated 05.02.2024,
   the court on the same day passed the following:
                                      ORDER

Adv.Sri.Deepu Thankan, appearing for the party respondents seeks adjournment to file objection.

Post on 11.06.2024.

Sd/- RAJA VIJAYARAGHAVAN V JUDGE

Sd/- P.M.MANOJ JUDGE

23-05-2024 /True Copy/ Assistant Registrar

 
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