Sreekumar.S vs The District Registrar(General)
2024 Latest Caselaw 13346 Ker

Kerala High Court

Sreekumar.S vs The District Registrar(General) on 23 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 33859 OF 2019
PETITIONER:

            SREEKUMAR.S,
            AGED 46 YEARS
            S/O SASIDHARAN NAIR, KALAPURAKKAL HOUSE, AMENAKARA
            P.O., RAMAPURAM, KOTTAYAM DISTRICT, PIN - 686 576,
            FORMER SECRETARY OF AMENAKARA, KOTTUKARAMALA JALA
            VITHARANA SOCIETY.

            BY ADVS.
            K.RAJESWARY
            SRI.K.N.CHANDRABABU
RESPONDENTS:

    1       THE DISTRICT REGISTRAR(GENERAL),
            OFFICE OF THE DISTRICT TO THE REGISTRAR (GENERAL),
            COLLECTORATE, KOTTAYAM PIN - 682 002
    2       STATE OF KERALA,
            REPRESENTED BYTHE PRINCIPAL SECRETARY, REGISTRATION
            DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695 001.
    3       P.N. SOMAN,
            PERIKILAKKATTNIRAPPIL HOUSE, AMENAKARA P.O.,
            RAMAPURAM, KOTTAYAM DISTRICT, PIN - 686 576.
    4       K.K. RAJAN,
            KOOTUNKAL HOUSE, AMENAKARA P.O.,
            RAMAPUPRAM, KOTTAYAM DISTRICT, PIN - 686 576.
    5       DEVASSY @ PAPPACHAN,
            OLIKKAL HOUSE, AMENAKARA P.O.,
            RAMAPUPRAM, KOTTAYAM DISTRICT, PIN - 686 576.
    6       SIBI T.U.,
            THEKKUMKATTIL, AMENAKARA P.O.,
            RAMAPUPRAM, KOTTAYAM DISTRICT, PIN - 686 576.

            SMT. VIDYA KURIAKOSE. GP.
    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33859 OF 2019
                                      2



                                T.R.RAVI.J
             -------------------------------------------------------
                        WP(C) No.33859 of 2019
           --------------------------------------------------------
                Dated this the 23rd day of May, 2024


                               JUDGMENT

The counsel for the petitioner submits that the writ

petition is not pressed. Hence, the writ petition is dismissed

as not pressed.

Sd/-

T.R.RAVI

JUDGE sn