Manager vs Mery Shini P D
2024 Latest Caselaw 13345 Ker

Kerala High Court

Manager vs Mery Shini P D on 23 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.695/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                        IA.NO.1/2024 IN WA NO. 695 OF 2024
       AGAINST JUDGMENT DATED 26.02.2024 IN WP(C) 28013/2021 OF THIS COURT
   APPLICANT/APPELLANT:

          THE MANAGER, ST.JOSEPH HIGHER SECONDARY SCHOOL, SR. ANCITTA, AGED
          65 YEARS, D/O. LONAPPAN K.L., RESIDING AT ST.TERESA'S CONVENT,
          KOONAMMAVU, PIN - 683 518

   RESPONDENT/RESPONDENTS:

      1. MERY SHINI P D, AGED 41 YEARS, D/O. DEVASSY, AMBALATHINKAL HOUSE,
         CHIRAIKARAM, VARAPUZHA P.O, ERNAKULAM DISTRICT 683 517
      2. ROOPA DAS K, AGED 44 YEARS D/O K.R.DAS, KUZHUVELIPADATH, VALLUVALLY,
         KOONAMAVU P.O, ERNAKULAM 683 518
      3. STATE OF KERALA REPRESENTED BY THE SECRETARY TO
         GOVERNMENT,DEPARTMENT OF EDUCATION, 3RD FLOOR, ANNEX II, GOVERNMENT
         SECRETARIAT,THIRUVANANTHAPURAM - 695 001
      4. DIRECTOR OF GENERAL EDUCATION, JAGATHI,THIRUVANANTHAPURAM- 695 014
      5. THE DEPUTY DIRECTOR OF EDUCATION, SECOND FLOOR,CIVIL
         STATION,THRIKKAKARA,KAKKANAD,KOCHI 682030
      6. DISTRICT EDUCATIONAL OFFICER, MINI CIVIL STATION, ANNEXE, PERIYAR
         NAGAR,ALUVA,KERALA,683 101

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment in W.P(C)28013/2021 till the final disposal of the W.A.
        This Application coming on for orders on 23/05/24, upon perusing the
   application and the affidavit filed in support thereof, and upon hearing
   the arguments of T.M.ABDUL LATTIF, Advocates for the applicant, and of
   GOVERNMENT PLEADER for R3 to R6, the court on the same day passed the
   following:
                                      ORDER

Status quo as on today shall be maintained till 03/06/2024.

Post on 03/06/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- S.MANU JUDGE

23-05-2024 /True Copy/ Assistant Registrar