Johnikutty vs Senior Geologist
2024 Latest Caselaw 13344 Ker

Kerala High Court

Johnikutty vs Senior Geologist on 23 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        WP(C) NO. 27378 OF 2016
PETITIONER:

            JOHNIKUTTY
            AGED 60 YEARS
            KUNNUVILA VEEDU, CHENKULAM P.O., POOYAPPALLY VILLAGE,
            KOTTARAKKARA TALUK, KOLLAM DISTRICT.

            BY ADV SRI.P.SIVARAJ



RESPONDENTS:

    1       SENIOR GEOLOGIST
            DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
            KOLLAM.

    2       POOYAPPALLY GRAMA PANCHAYATH
            REPRESENTED BY ITS SECRETARY, POOYAPPALLY P.O., KOLLAM,
            PIN-691 537.

            SRI.B.S.SYAMANTAK,GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.27378 of 2016


                                2

                  P.V.KUNHIKRISHNAN,J.
              ---------------------
                 W.P (C) No.27378 of 2016
           ---------------------------
             Dated this the 23rd day of May, 2024

                           JUDGMENT

A memo is filed by the petitioner to withdraw this writ

petition. Therefore, this writ petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng