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Leelamma Joseph vs The District Police Chief
2024 Latest Caselaw 13245 Ker

Citation : 2024 Latest Caselaw 13245 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Leelamma Joseph vs The District Police Chief on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         WP(C) NO. 4478 OF 2021
PETITIONER/S:

    1       LEELAMMA JOSEPH
            AGED 60 YEARS, W/O JOSEPH, PUNCHAYIL HOUSE, NARIYAMPARA
            P.O.KATTAPPANA VILLAGE, KATTAPPANA, IDUKKI DISTRICT, PIN-685
            511.

    2       VIPIN P.THOMAS @ BIBIN T. THOMAS,
            AGED 37 YEARS, S/O THOMAS, PUNCHAYIL HOUSE, NARIYAMPARA
            P.O.KATTAPPANA, IDUKKI DISTRICT, PIN-685 511.

            BY ADVS.
            T.K.VIPINDAS
            SRI.K.M.MUHAMMED HUSSAIN

RESPONDENT/S:

    1       THE DISTRICT POLICE CHIEF
            CIVIL STATION, KUILLIMALA, PAINAVU P.O.IDUKKI-685 612.

    2       DEPUTY SUPERINTENDENT OF POLICE,
            KATTAPPANA, KATTAPPANA P.O.IDUKKI, PIN-685 508.

    3       STATION HOUSE OFFICER,
            KATTAPPANA POLICE STATION, KATTAPPANA P.O.IDUKKI, PIN-685
            508.

    4       STATION HOUSE OFFICER,
            MUNDAKAYAM POLICE STATION, MUNDAKAYAM , KOTTAYAM DISTRICT-
            686 513.

    5       LEBETTE,
            AGED 50 YEARS, S/O DANIEL, VADASSERLYIL HOUSE, CHITTADI
            P.O.MUNDAKKAYAM, KOTTAYAM DISRICT-686 512.

    6       ASHA LEBETTE,
            AGED 41 YEARS, W/O LEBETTE, VADASSERLYIL HOUSE, CHITTADI
            P.O.MUNDAKKAYAM, KOTTAYAM DISTRICT-686 512.

            SRI. VENUGOPAL V (GP)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.4478/2021                  -2-

                              JUDGMENT

Learned counsel for the petitioners submits that this writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 4478/2021

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE OUT PATIENT RECEIPT OF THE 1ST PETITIONER DATED 6.1.2021

EXHIBIT P2 THE TRUE COPY OF THE PUT PATIENT RECEIPT OF THE 2ND PETITIONER DATED 6.1.2021

EXHIBIT P3 THE TRUE COPY OF THE COMPLAIN BEFORE THE 2ND RESPONDENT DATED 9.2.2021

EXHIBIT P4 THE TRUE COPY O THE ACKNOWLEDGEMENT RECEIPT DATED 9.2.2021 ISSUED FROM THE OFFICE OF 2ND RESPONDENT

EXHIBIT P5 THE TRUE COPY OF THE COMPLAINT BEFORE THE 1ST RESPONDENT DATED 11.2.2021

EXHIBIT P6 THE TRUE COPY OF THE ACKNOWLEDGEMENT RECEIPT DATED 11.2.2021 ISSUED FROM THE OFFICE OF 1T RESPONDENT

 
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