Josephine Judin Manuel vs State Of Kerala
2024 Latest Caselaw 13238 Ker

Kerala High Court

Josephine Judin Manuel vs State Of Kerala on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
   THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                      WP(C) NO. 7396 OF 2020
PETITIONER:

         JOSEPHINE JUDIN MANUEL
         AGED 37 YEARS
         W/O.ANTO RUBIN, HOLY FAMILY DALE, TRA-144,
         THIRUMULLAVARAM.P.O., KOLLAM-691012, NOW RESIDING
         AT ZION CASTLE, VRA-44, VADAGODE NAGAR, GREEN
         FIELD RESIDENCE, H.M.T., KOCHI-682021.

         BY ADV B.MOHANLAL



RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY THE PRINCIPAL SECRETARY, SC/ST
         DEVELOPMENT DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM-695001.

    2    THE TAHSILDAR,
         TALUK OFFICE, KOLLAM-691001.

    3    THE VILLAGE OFFICER,
         KOLLAM WEST VILLAGE, KOLLAM-691001.

    4    THE KERALA INSTITUTE FOR
         RESEARCH TRAINING AND DEVELOPMENT STUDIES OF
         SCHEDULED TRIBES (KIRTADS), DIRECTORATE OF
         KIRTADS, CHEVAYUR, KOZHIKKODE-673017.


OTHER PRESENT:

         SRI. VENUGOPAL V (GP)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C)No.7396/2020                       2

                               JUDGMENT

The issues identical to the issues raised in the present writ petition

have been considered by this Court in the judgment in

W.P.(C)No.6370/2017 and connected cases. The writ petition in which

Ext.P10 interim order was passed has also been disposed of by this Court

by the said judgment.

Accordingly, this writ petition will also stand disposed of making it

clear that the directions issued by this Court in W.P.(C)No.6370/2017

and connected cases will apply to the petitioner also.

sd/-

GOPINATH P. JUDGE acd

APPENDIX OF WP(C) 7396/2020

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE EXTRACT OF ADMISSION REGISTER OF THE PETITIONER OBTAINED FROM MOUNT CARMEL CONVENT AIGISC SCHOOL, THANGASSERI, KOLLAM.

EXHIBIT P2 THE TRUE COPY OF THE NON CREAMY LAYER CERTIFICATE NO.K.DIS.1152/2003/B7 DATED 4.1.2003 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER'S SISTER SMT.SOOSAI MANUEL.

EXHIBIT P3 THE TRUE COPY OF THE ORDER NO.5189/03/07- A&RDD DATED 16.8.1967 ISSUED BY THE GOVERNMENT.

EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED 15.3.1985 IN O.P.NO.25/1985 OF THIS HON'BLE COURT.

EXHIBIT P5 THE TRUE COPY OF THE RELEVANT PAGES OF THE BOOK, THE PEOPLE OF INDIA.

EXHIBIT P6 THE TRUE COPY OF THE G.O. (P)NO.46/2007/SCST DD DATED 25.8.2007 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P7 THE TRUE COPY OF OTHER ELIGIBLE COMMUNITIES ISSUED BY THE GOVERNMENT AS PER G.O.(P)NO.46/2007/SCST DD DATED 25.8.2007.

EXHIBIT P8 THE TRUE COPY OF THE P.G.MEDICAL ADMISSION 2020-2021.

EXHIBIT P9 THE TRUE COPY OF THE ANTHROPOLOGICAL REPORT NO.V.767/2016/SC-6 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P10 THE TRUE COPY OF THE INTERIM ORDER DATED 20.2.2020 IN WPC.NO.4968/2020 OF THIS HON'BLE COURT.