Kerala High Court
H.H.M.K.Ravi Varma Raja vs The Union Of India on 23 May, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
WP(C) NO. 21288 OF 2015
PETITIONER:
H.H. M.K.RAVI VARMA RAJA
KIZHAKEDATH VALIYA RAJA, S/O.KRISHNAN NAMBOODIRI,
AGED 68 YEARS, MALLISSERI KOVILAKOM,
KURUMBRANAD SWOROOPAM, EKAROOL P O, KOZHIKODE.
BY ADVS.
DR.V.N.SANKARJEE
SRI.S.SIDHARDHAN
SRI.V.N.MADHUSUDANAN
SMT.M.SUSEELA
SMT.R.UDAYA JYOTHI
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE ,
NEW DELHI -110 001.
2 THE STATE OF KERALA
REP BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
3 THE SECRETARY
FINANCE DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM -695 001.
4 THE ACCOUNTANT GENERAL (A & E)
KERALA, THIRUVANANTHAPURAM -695 039.
BY ADVS.
SMT.VANDANA P., CGC
SHRI.P.VIJAYAKUMAR, ASG OF INDIA
SRI. VENUGOPAL V (GP)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C)No.21288/2015 2
JUDGMENT
The learned counsel for the petitioner submits that
the petitioner is no more. It is submitted that the writ
petition may therefore be closed, reserving the liberty of
the legal heirs of the petitioner to seek similar reliefs by
filing a separate writ petition.
Taking into consideration the submission of the
learned counsel for the petitioner, this writ petition will
stand dismissed, leaving open all contentions and
reserving the right as aforesaid.
Sd/-
GOPINATH P.
JUDGE
ats
APPENDIX OF WP(C) 21288/2015
PETITIONER'S EXHIBITS
EXHIBIT P1:- TRUE COPY OF THE CERTIFICATE DTD 10/5/2010
ISSUED BY THE DISTRICT COLLECTOR,
KOZHIKODE
EXHIBIT P2:- TRUE COPY OF THE ARTICLES OF AGREEMENT DTD
27/5/1792 TOGETHER WITH SUNNUD DTD
29/5/1792 CONTAINED IN MALABAR MANUEL VOL
II BY WILLIAM LOGAN PAGES 149-151
EXHIBIT P3:- TRUE COPY OF THE ARTICLES OF AGREEMENT
CONTAINED IN MALABAR MANUEL VOL II BY
WILLIAM LOGAN PAGES 161-163
EXHIBIT P4:- TRUE COPY OF THE TRANSLATION OF ENGAGEMENT
DELIVERED BY THE RAJA OF KURUMBRANAD DTD
18/5/1792 CONTAINED IN MABALBAR MANEUL VOL
II BY WILLIAM LOGAN PAGES 188-189
EXHIBIT P5:- TRUE COPY OF THE TRANSLATION OF KARARNAMA
FROM WEERA WARMA RAJA OF KOORIMINAD DTD
24/6/1793 CONTAINED IN MALABAR MANUEL
VOL. II BY WILLIAM LOGAN PAGES 194-195
EXHIBIT P6:- TRUE COPY OF AGREEMENT EXECUTED BY THE
RAJA OF KURUMBRANAD FOR THE YEAR 1792-1793
CONTAINED IN MALABAR MANEUL VOL.II BY
WILLIAM LOGAN PAGES 227-228
EXHIBIT P7:- TRUE COPY OF THE LETTER DTD 21/11/1804
CONTAINED IN PAGE 364 OF MALABAR MANUEL
VOL II BY WILLIAM LOGAN
EXHIBIT P8:- TRUE COP OF THE AGREEMENT DTD 15/11/1808
CONTAINED IN PAGES 372-376 OF MALABAR VOL
II BY WILLIAM LOGAN.
EXHIBIT P9:- TRUE COPY OF THE LIST OF RAJAS ELIGIBLE TO
MALIKHANA PENSION AS CONTAINED IN
APPENDIX-XX OF MALABAR MANUEL VOL.II BY
WILLIAM LOGAN.
EXHIBIT P10:- TRUE COPY OF THE TABULAR REPORT DTD
11/3/1885 IN THE SUB DIVISION OF MALABR
EXHIBIT P11:- TRUE COPY OF THE ORDER DTD 20/11/1958
ISSUED BY THE IST RESPONDENT
EXHIBIT P12:- TRUE COPY OF PAGE 643 OF MALABAR MANUEL
VOL.I BY WILLIAM LOGAN
EXHIBIT P13:- TRUE COPY OF THE PAGE 649 OF MALABAR
MANUEL VOL.I BY WILLIAM LOGAN
EXHIBIT P14:- TRUE COPY OF THE ORDER DTD 15/6/1999
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P15:- TRUE COPY OF THE LETTER DTD 24/7/2013
TOGETHER WITH ORDER NO 925 DTD 21/7/1997
AND ORDER NO 1316 DTD 12/11/1996 OF
GOVERNMENT OF TAMILNADU
EXHIBIT P16:- TRUE COPY OF THE REPRESENTATION DTD
3/3/2014 SUBMITTED BY THE PETITIONER TO
THE 2ND RESPONDENT
EXHIBIT P17:- TRUE COPY OF THE REPLY DTD 10/6/2014 TO
EXT P16 REPRESENTATION.
RESPONDENT'S ANNEXURES
ANNEXURE I TRUE COPY OF GO(Ms) NO.620/2000/GAD DATED
13.11.2000
ANNEXURE II TRUE COPY OF GO(Ms)NO.333/2001/GAD DATED
26.09.2001.
