Naseem vs Dr. Aswathy Srinivas Ias
2024 Latest Caselaw 13212 Ker

Kerala High Court

Naseem vs Dr. Aswathy Srinivas Ias on 23 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
       THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        CON.CASE(C) NO. 271 OF 2024
  AGAINST THE JUDGMENT DATED 26.10.2023 IN WP(C) NO.2163 OF 2023 OF
                          HIGH COURT OF KERALA
PETITIONER:

              NASEEM
              AGED 64 YEARS
              W/O. HUSSAIN, SAINABA MANZIL, ODAYAM, EDAVA VILLAGE,
              VARKALA P.O, THIRUVANANTHAPURAM DISTRICT, PIN - 695 141.

              BY ADVS.
                 M.K.SUMOD
                 VIDYA M.K.
                 RAJ CAROLIN V.
                 THUSHARA.K


RESPONDENT:

              DR. ASWATHY SRINIVAS IAS
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
              REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR, REVENUE
              DIVISIONAL OFFICER TRIVANDRUM, CIVIL STATION BUILDING, 1ST
              FLOOR, KUDAPPANAKUNNU, THIRUVANANTHAPURAM DISTRICT.,
              PIN - 695 043.


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) 271 of 2024

                            : 2 :



                          JUDGMENT

It is submitted by the learned Government Pleader,

on instructions, that the direction in Annexure A1

judgment has been complied with. It is also submitted

that an order pursuant to Annexure A1 has been passed

on 02.05.2024.

Recording the said submission, the contempt of

court case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ CON.CASE(C) 271 of 2024

APPENDIX OF CON.CASE(C) 271/2024

PETITIONER'S ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGEMENT IN WRIT PETITION (CIVIL) NO. 2163/2023 OF THIS HON'BLE COURT DATED 26/10/2023.

ANNEXURE A2 TRUE COPY OF THE COVERING LETTER REQUESTING TO CONSIDER EXHIBIT P2 IN THE WRIT PETITION AS AN APPEAL AND ANNEXURE A1 JUDGMENT SUBMITTED BEFORE THE SECOND RESPONDENT DATED 07/11/2023 ALONG WITH THE POSTAL RECEIPT.