Sri. P N Krishnadas vs The Local Level Monitoring Committee ...
2024 Latest Caselaw 13207 Ker

Kerala High Court

Sri. P N Krishnadas vs The Local Level Monitoring Committee ... on 23 May, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.888/2024                        1/3

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                  Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                  CONTEMPT CASE(C) NO. 888 OF 2024(S) IN WP(C) 3160/2024

   PETITIONER/PETITIONER:


           SRI. P N KRISHNADAS, AGED 52 YEARS, S/O LATE P.K NARAYANAN,
           POLAKULATH HOUSE, EDAPALLY SOUTH VILAGE, ERNAKULAM, PIN - 682 025.

         BY ADV. SRI. RAJESH VIJAYENDRAN

   RESPONDENT/2ND RESPONDENT:


           THE LOCAL LEVEL MONITORING COMMITTEE, REPRESENTED BY ITS CONVENER
           NEETHUCHANDRAN, AGRICULTURAL OFFICER, PALLIPURAMKRISHIBHAVAN,
           PALLIPURAM P.O, ERNAKULAM DISTRICT, PIN - 683 515.

            BY GOVERNMENT PLEADER


          This Contempt of court case (civil) having come up for orders on
   23.05.2024, the court on the same day passed the following:

                                                                P.T.O.
 Con.Case(C) No.888/2024                     2/3




                             MURALI PURUSHOTHAMAN, J.
                           ---------------------------------------------
                               Con.Case (C) No.888 of 2024
                          ----------------------------------------------
                          Dated this the 23rd day of May, 2024


                                         O R D E R

It is submitted by the learned Government Pleader, on

instructions, that the direction in Annexure A1 judgment

has been complied with.

The learned Counsel for the petitioner seeks time to

verify the same.

Post on 30.05.2024.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

23-05-2024 /True Copy/ Deputy Registrar

APPENDIX OF CON.CASE(C) 888/2024 Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 08.02.2024 IN W P(C). 3160 OF 2024.

23-05-2024 /True Copy/ Deputy Registrar