Aisha S vs State Of Kerala
2024 Latest Caselaw 13183 Ker

Kerala High Court

Aisha S vs State Of Kerala on 23 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                       &
                      THE HONOURABLE MR. JUSTICE S.MANU
         THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                          WP(CRL.) NO. 434 OF 2024
PETITIONER/S:

            AISHA S
            AGED 28 YEARS
            W/O NISHAD, VILAYIL PUTHEN VEEDU, KALEELIL MELATHIL,
            THAZHUTHALA, KOLLAM DISTRICT, PIN - 671571

            BY ADVS.
            M.H.HANIS
            P.M.JINIMOL
            T.N.LEKSHMI SHANKAR
            NANCY MOL P.
            ANANDHU P.C.
            NEETHU.G.NADH
            CIYA E.J.



RESPONDENT/S:

     1      STATE OF KERALA
            REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
            HOME AND VIGILANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM,, PIN - 695001

     2      THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
            KOLLAM DISTRICT, PIN - 691013

     3      THE DISTRICT POLICE CHIEF
            KOLLAM RURAL, KOLLAM DISTRICT, PIN - 691001

     4      THE CHAIRMAN
            ADVISORY BOARD, KAAPA, SREENIVAS, PADAM ROAD, VIVEKANANDA
            NAGAR, ELAMAKKARA, ERNAKULAM DISTRICT, PIN - 682026

     5      THE SUPERINTENDENT OF JAIL
            CENTRAL JAIL, VIYYUR, THRISSUR DISTRICT, PIN - 670004


     THIS   WRIT   PETITION   (CRIMINAL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                             JUDGMENT

Dated this the 21st day of May 2024

A.Muhamed Mustaque, J.

Learned Counsel for the petitioner submitted that the matter has become

infructuous. Accordingly, this writ petition is dismissed as infructuous.

SD/ A.MUHAMED MUSTAQUE JUDGE

SD/ S.MANU JUDGE jm APPENDIX OF WP(CRL.) 434/2024

PETITIONER EXHIBITS

Exhibit -P1 A TRUE COPY OF ORDER NO. DCKLM/5473/2023-M-16 DATED 20.05.2023 OF THE 2ND RESPONDENT

Exhibit -P2 A TRUE COPY OF THE GAZETTE NOTIFICATION DATED 12.06.2023

Exhibit -P3 A TRUE COPY OF THE AFFIDAVIT DATED 27.02.2023 EXECUTED BY THE NAZEER RAHIM

Exhibit -P4 A TRUE COPY OF THE AFFIDAVIT DATED 27.02.2023 EXECUTED BY THE DHANEESH D