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Damodara Menon vs Anitha Damodaran Menon
2024 Latest Caselaw 13176 Ker

Citation : 2024 Latest Caselaw 13176 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Damodara Menon vs Anitha Damodaran Menon on 23 May, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                &
              THE HONOURABLE MR. JUSTICE P.M.MANOJ
     THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                     OP (FC) NO. 323 OF 2024
        AGAINST OP NO.1974 OF 2017 OF FAMILY COURT,ERNAKULAM

PETITIONER/2ND RESPONDENT IN OP 1974/2017:

          DAMODARA MENON
          AGED 72 YEARS
          S/O P .PRABHAKARA MENON ANUPRABHA, 27/499, TRIPUNITHURA
          RESIDING AT MANIKKIRI HOUSE, MANYELIPPADAM, EROOR WEST,
          TRIPUNITHURA, ERNAKULAM, PIN - 682306

          BY ADVS.
          M.R.SARIN
          P.SANTHOSHKUMAR (KARUMKULAM)
          PARVATHI KRISHNA
          SAUMYA.P.S

RESPONDENT/PETITIONER/PETITIONER/RESPONDENT IN IA/3RD RESPONDENT
IN OP NO. 1974/2017

    1     ANITHA DAMODARAN MENON
          AGED 40 YEARS
          D/O M. DAMODARAN MENON, ANUPRABHA, 27/499, TRIPUNITHURA
          RESIDING AT MANIKKIRI HOUSE, MANJELIPPADAM, EROOR WEST,
          TRIPUNITHURA, ERNAKULAM, PIN - 682306

    2     MIDHUN AJITH
          AGED 47 YEARS
          S/O AJITH KUMAR.P, PERUMPILLIL HOUSE, VADAKKUMURY, NEAR
          URBAN COOPERATIVE BANK, THODUPUZHA, IDUKKI,PIN - 685584

    3     K. PRABHAVATHY
          AGED 68 YEARS
          W/O M. DAMODARA MENON, ANUPRABHA, 27/499, TRIPUNITHURA
          RESIDING AT MANIKKIRI HOUSE, MANYELIPPADAM, EROOR WEST,
          TRIPUNITHURA, ERNAKULAM, PIN - 682306

 THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
 23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(FC) No.332 of 2024                2




                                    JUDGMENT

Raja Vijayaraghavan, J.

Today, when the matter was taken up for consideration, Sri. Sarin,

the learned counsel appearing for the petitioner requested that the

petitioner be permitted to withdraw this petition and seek appropriate

remedies from the Family Court.

In view of the said submission, this petition is dismissed as

withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

Sd/-

P.M.MANOJ JUDGE APM/23/05/2024

APPENDIX OF OP (FC) 323/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE O.P NO 1974/2017 FILED BY THE 2ND RESPONDENT HEREIN BEFORE THE FAMILY COURT ERNAKULAM DATED 28.09.2017

Exhibit P2 THE TRUE COPY OF THE PETITION FILED BY THE COURT GUARDIAN AS I.A 2/2023 IN O.P NO 1974/2017 DATED 27.04.2023

Exhibit P3 THE TRUE COPY OF THE ORDER PASSED BY THE FAMILY COURT, ERNAKULAM IN I.A NO 2/2023 IN O.P NO 1974/2017 DATED 1.06.2023

Exhibit P4 THE TRUE COPY OF THE MEDICAL REPORT ISSUED BY THE DR SHAHIRSHA .R SUPERINTENDENT GENERAL HOSPITAL ERNAKULAM DATED 29.02.2024

Exhibit P5 THE TRUE COPY OF THE JUDGEMENT IN OP[FC]NO 435/2023 DATED 8.02.2024 OF THIS HONBLE HIGH COURT

Exhibit P6 THE TRUE COPY OF THE OPNO 1973 / 2017 FILED BEFORE THE FAMILY COURT ERNAKULAM BY THE 2ND RESPONDENT DATED 3.10.2017

Exhibit P7 THE TRUE COPY OF THE MCNO 387/2017 FILED BY THE 1ST ESPONDENT HEREIN BEFORE THE FAMILY COURT ERNAKULAM ON 30.8.2017

Exhibit P8 TRUE COPY OF THE ORDER IN IANO 3472/2017 IN OP1973/2017 AND IANO 3473/2017 IN OPNO 1974/2017 DATED 10.12.2019 IN FAMILY COURT ERNAKULAM

Exhibit P9 TRUE COPY OF IANO 3472/2017 IN OP1973/2017 FILED BY THE 2ND RESPONDENT BEFORE THE FAMILY COURT ERNAKULAM

Exhibit P10 TRUE COPY OF IANO 3473/2017 IN OP1974/2017 FILED BY THE 2ND RESPONDENT HEREIN BEFORE FAMILY COURT ERNAKULAM

 
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