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Mariyakutty vs Vocational Higher Secondary School
2024 Latest Caselaw 13155 Ker

Citation : 2024 Latest Caselaw 13155 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Mariyakutty vs Vocational Higher Secondary School on 23 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                        WP(C) NO. 28024 OF 2017
PETITIONER/S:

    1       MARIYAKUTTY
            W/O.MUSTHAFA, AGED 40 YEARS, KODAKKADAN, KURUVATTU PO,
            VALLAPPUZHA VILLAGE, PATTAMBI TALUK, PALAKKAD DISTRICT,
            (M/O. OF ASNA)

    2       UMMUKULSU
            W/O.ABDUL JALEEL, AGED 40 YEARS, PALAKKURUSSI MATTAM
            PALLIYALIL, VALLAPPUZHA VILLAGE, PATTAMBI TALUK,
            PALAKKAD DISTRIC (M/O.JASIR MUHAMMED)

    3       KRISHNAN KUTTY
            S/O.NAYADI, AGD 46 YEARS, CHOORAKODE PO, VALLAPPUZHA
            VILLAGE, PATTAMBI TALUK, PALAKKAD DISTRICT,(F/O.VEESHNA
            P.K)

    4       MUNEERA
            W/O.VARAMANGALATH MUHAMMEDALI, AGED 40 YEARS,
            VALLAPPUZHA VILLAGE, PATTAMBI TALUK, PALAKKAD DISTRICT,
            (M/O.MUHAMMED JASIR)

    5       SUBAIDA
            W/O.ABDUL KHADER, AGED 40 YEARS, APPAMKANDATHIL,
            CHERUKODE PO, VALLAPUZHA VILLAGE, PATTAMBI TALUK,
            PALAKKAD DISTRICT (M/O.NAJILA THANSNI A.K)

    6       RASEENA
            W/O.MUHAMMADALI, AGED 37 YEARS, PALAKKURUSSI MATTAM
            PALLIYALIL, VALLAPUZHA PO, VALLAPUZHA VILLAGE, PATTAMBI
            TALUK, PALAKKAD, (M/O.MUHAMMED RAMEES P.M.)

    7       MUHAMMED ALI
            S/O.HYDER, AGED 38 YEARS, KALLEKKATTIL KANAYAM PO,
            SHORNUR VILLAGE, OTTAPALAM TALUK, PALAKKAD DISTRICT
            (F/O.MUBASHIRA K.M)

            BY ADV SRI.JITHIN VARGHESE
 W.P (C) No.28024/2017                 -2-

RESPONDENT/S:

      1       VOCATIONAL HIGHER SECONDARY SCHOOL
              VALLAPUZHA , PALKKAD DISTRICT 679 336, REP. BY ITS
              MANAGER

      2       THE REGIONAL DEPUTY DIRECTOR
              HIGHER SECONDARY EDUCATION, MALAPPURAM 676 505.

      3       THE DIRECTOR
              HIGHER SECONDARY EDUCATION, THIRUVANANTHAPURAM 695 001.

      4       DISTRICT EDUCATIONAL OFFICER
              PALAKKAD DISTRICT 678 001.


OTHER PRESENT:

              SRI. VENUGOPAL V (GP)




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.28024/2017                  -3-

                              JUDGMENT

This writ petition was filed in the year 2017 regarding admission to the

Vocational Higher Secondary School, Vallappuzha, Palakkad during the year

2017-18. This writ petition has not even been admitted. It is clear from the

pleadings in the writ petition and the reliefs sought for in the writ petition

that this writ petition has become infructuous.

This writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 28024/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF DAUGHTER OF 1ST PETITIONER BY NAME ASNA ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERALA

EXHIBIT P2 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF SON OF 2ND PETITIONER BY NAME JASIR MUHAMMED ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERALA

EXHIBIT P3 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF DAUGHTER OF 3RD PETITIONER BY NAME VEESHNA P.K. ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERALA

EXHIBIT P4 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF SON OF 4TH PETITIONER BY NAME MUHAMMED JASIR ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERLAA

EXHIBIT P5 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF DAUGHTER OF 5TH PETITIONER BY NAME NAJILA THASNI ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERALA

EXHIBIT P6 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF SON OF 6TH PETITIONER BY NAME MUHAMMED RAMEES P.M. ISSUED BY THE SECRETARY, BOARD OIF PUBLIC EXAMINATION, KERALA

EXHIBIT P7 TRUE COPY OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF DAUGHTER OF 7TH PETITIONER BY NAME MUBASHIRA K.M. ISSUED BY THE SECRETARY, BOARD OF PUBLIC EXAMINATION, KERALA

EXHIBIT P8 TRUE COPY OF THE SCHOOL WISE ADMITTED STUDENTS LIST OF SCIENCE GROUP THAT IS PHYSICS, CHEMISTRY, BIOLOGY MATHEMATICS

EXHIBIT P9 TRUE COPY OF THE SCHOOL WISE ADMITTED STUDENTS LIST OF HUMANITIES GROUP THAT IS BUSINESS STUDIES, ACCOUNTANCY, ECONOMICS, COMPUTER APPLICAITON

EXHIBIT P10 TRUE COPY OF THE SSLC MARK LIST OF ASHIFA MT

EXHIBIT P11 TRUE COPY OF THE SSLC MARK LIST OF FATHIMA SHAHALA K.P

EXHIBIT P12 TRUE COPY OF THE SSLC MARK LIST OF FATHIMA NUSAIBA

EXHIBIT P13 TRUE COPY OF THE SSLC MARK LIST OF FATHIMA SHAHLA

EXHIBIT P14 TRUE COPY OF THE SSLC MARK LIST OF MOHAMMED JASSAM

EXHIBIT P15 TRUE COPY OF THE SSLC MARK LIST OF MOHAMMED NIYAS .T

EXHIBIT P16 TRUE COPY OF THE SSLC MARK LIST OF MOHAMMED YASIR

EXHIBIT P17 TRUE COPY OF THE SSLC MARK LIST OF MUHSINA

EXHIBIT P18 TRUE COPY OF THE SSLC MARK LIST OF SHAJAHAN P.K

EXHIBIT P19 TRUE COPY OF THE SSLC MARK LIST OF SHINSHINA K.P

EXHIBIT P20 TRUE COPY OF THE SSLC MARK LIST OF SUJEESH K

EXHIBIT P21 TRUE COPY OF THE SSLC MARK LIST OF AYISHA MAHJABEEN K

EXHIBIT P22 TURE COPY OF THE SSLC MARK LIST O MURSHIDA K

EXHIBIT P23 TRUE COPY OF THE SSLC MARK LIST OF SHAHANA SHERIN M

EXHIBIT P24 TRUE COPY OF THE REPRESENTATION DATED 3.8.2017 SUBMITTED BY THE PETITIONERS BEFORE THE SECOND RESPONDENT ALONG WITH THE POSTAL RECEIPT

 
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