Sindhu.G vs The State Of Kerala
2024 Latest Caselaw 13149 Ker

Kerala High Court

Sindhu.G vs The State Of Kerala on 23 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WP(C) NO. 1121 OF 2018



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                      &
                   THE HONOURABLE MR. JUSTICE S.MANU
         THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         WP(C) NO. 1121 OF 2018
PETITIONER/S:

            SINDHU.G
            W/O.AJAYAKUMAR, "MAANASAM",NEAR GOVERNMENT HIGHER SECONDARY
            SCHOOL,KILIMANOOR, PIN.695 601, THIRUVANANTHAPURAM
            DISTRICT.(HEADMISTRESS, SREE SETHU PARVATHY BHAI HIGH
            SCHOOL,KADAKKAVOOR).

            BY ADVS.
            SRI.P.K.MUHAMMED
            SRI.ANSU VARGHESE
            SRI.K.M.GEORGE
            SRI.MATHEWS P.GEORGE
            SRI.S.RAJAN



RESPONDENT/S:

     1      THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,DEPARTMENT OF
            GENERAL EDUCATION, GOVERNMENT
            SECRETARIAT,THIRUVANANTHAPURAM.695 001.

     2      THE DIRECTOR OF PUBLIC INSTRUCTION
            OFFICE OF THE DIRECTOR OF PUBLIC
            INSTRUCTION,THIRUVANANTHAPURAM.695 001.

     3      THE DEPUTY DIRECTOR EDUCATION
            OFFICE OF THE DEPUTY DIRECTOR OF
            EDUCATION,THIRUVANANTHAPURAM.695 001.

     4      THE DISTRICT EDUCATIONAL OFFICER
            OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,ATTINGAL.695
            101.

     5      THE MANAGER
            SREE SETHY PARAVATHY BHAI (SSPB) HIGH
            SCHOOL,KADAKKAVOOR.696 306.
 WP(C) NO. 1121 OF 2018



     6      SURESH V
            'KARTHIKA', SARKARA, CHIRAYINKEEZHU,THIRUVANANTHAPURAM
            (HIGH SCHOOL ASSISTANT).696 304.(PHYSICAL SCIENCE), SREE
            SETHU PARAVATHY BHAI (SSPB),HIGH SCHOOL, KADAKKAVOOR).

            BY ADVS.
            SMT.T.B.REMANI



            SRI.ANTONY MUKKATH (GP)




     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1121 OF 2018




                                 JUDGMENT

Dated this the 23rd day of May 2024

A.Muhamed Mustaque, J.

In the light of the judgment of the Full Bench of this Court

produced in writ appeal No.755/2018 and connected cases, this writ

petition is dismissed

SD/ A.MUHAMED MUSTAQUE JUDGE SD/

S.MANU JUDGE jm/ WP(C) NO. 1121 OF 2018

APPENDIX OF WP(C) 1121/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE APPOINTMENT ORDER OF PETITIONER AS HEADMISTRESS BY THE 5TH RESPONDENT DATED 1.6.2016.

EXHIBIT P2 TRUE PHOTOCOPY OF THE LETTER ADDRESSED TO 5TH RESPONDENT BY THE 4TH RESPONDENT DATED 17.03.2017.

EXHIBIT P3 TRUE PHOTOCOPY OF THE KERALA GAZETTE NOTIFICATION DATED 13.12.2017 REGARDING THE AMENDMENT OF KERALA EDUCATION RULES AND EXPLANATORY NOTE.