K. M. Shamsudheen vs State Of Kerala
2024 Latest Caselaw 13103 Ker

Kerala High Court

K. M. Shamsudheen vs State Of Kerala on 23 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
        THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                       WP(C) NO. 22063 OF 2022
PETITIONER:

            K. M. SHAMSUDHEEN
            AGED 55 YEARS
            S/O K.P MAKKAR, KUNNEKKUDDIYIL HOUSE, PAIMATTOM KARA
            MANIKKINAR P.O, KOTHAMANGALAM TALUK ERNAKULAM., PIN -
            686693

            BY ADVS.
            ROY THOMAS (MUVATTUPUZHA)
            ABU MATHEW
            AJU MATHEW


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT,
            GOVERNMENT SECRETARIAT, TRIVANDRUM., PIN - 680006

    2       THE DISTRICT COLLECTOR
            COLLECTORATE, KAKKANAD, ERNAKULAM, PIN - 682030

    3       THE REVENUE DIVISIONAL OFFICER
            MINI CIVIL STATION, MUVATTUPUZHA., PIN - 686669

    4       THE TAHSILDAR
            KOTHAMANGALAM, TALUK OFFICE KOTHAMANGALAM, PIN - 686691

    5       THE DEPUTY TAHASILDAR REVENUE RECOVERY
            TALUK OFFICE, KOTHAMANGALAM, PIN - 686691

    6       THE VILLAGE OFFICER
            KUTTAMANGALAM VILLAGE, KOTHAMANGALAM TALUK ERNAKULAM,
            PIN - 686693

    7       THE VILLAGE OFFICER
            PALLARIMANAGALAM VILLAGE, KOTHAMANGALAM TALUK ,
            ERNAKULAM, PIN - 686671

    8       SCARIA
            AGED 72 YEARS
            S/O THOMAS, CHITTAYATH HOUSE,NELLIMATTOM, KOTHAMANGALAM,
 W.P.(C).No.22063 of 2022            2

                ERNAKULAM, PIN - 686693

     9          PAULOSE
                AGED 68 YEARS
                S/O.THOMAS, NELLIMATTOM P. O., KOTHAMANGALAM
                ERNAKULAM., PIN - 686693

                BY ADVS.
                ADVOCATE GENERAL OFFICE KERALA
                HENA BAHULEYAN
                JOHN JOSEPH (ROY)

                GP - DEEPA. V


         THIS     WRIT   PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION        ON   23.05.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.22063 of 2022        3

                     VIJU ABRAHAM, J.
                   --------------------
                 W.P.(C).No.22063 of 2022
             --------------------------------
           Dated this the 23rd day of May, 2024

                             JUDGMENT

The learned counsel for the petitioner submits

that he is not pressing the writ petition.

Submission is recorded. The Writ Petition is

dismissed as not pressed.

sd/-

VIJU ABRAHAM,JUDGE

pm

APPENDIX OF WP(C) 22063/2022

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE ORDER BEARING NO.C2- 6845/04 DATED 5-5-07 ISSUED BY THE 4TH RESPONDENT UNDER THE RIGHT TO INFORMATION ACT

Exhibit P2 A TRUE COPY OF THE REPORT BEARING NO. 49/97 DATED 28-5-1997 OF THE 6TH RESPONDENT FURNISHED TO 4TH RESPONDENT

Exhibit P3 A TRUE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE TAHASILDAR (LAND RECORDS) FROM THE TALUK OFFICE, KOTHAMANGALAM BEARING NUMBER C1- 6845/ 04 DATED 8.9.2021

Exhibit P4 A TRUE COPY OF THE QUERY DATED 15.10.2018 FILED BY THE PETITIONER BEFORE THE TALUK OFFICE KOTHAMANGALAM.

Exhibit P5 A TRUE COPY OF THE REPLY GIVEN BY THE PUBLIC INFORMATION OFFICER TOWARDS EXT. P4 QUERY BEARING FILE NUMBER F5-9320/2018 DATED 26.10.2018, ISSUED FROM THE TALUK OFFICE KOTHAMANGALAM

Exhibit P6 TRUE COPY OF THE REPLY FURNISHED BY THE PETITIONER DATED 28.9.2021 TO THE TAHASILDAR (LAND RECORDS) KOTHAMANGALAM TOWARDS EXHIBIT P3 NOTICE

Exhibit P7 A TRUE COPY OF THE RR NOTICE BEARING NUMBER RRC NO.2021/8094/07 DATED 6.5.2022

RESPONDENTS' EXHIBITS

Exhibit R4(a) A true copy of the order dated 05-05-2007 in file No.C2-6845/04

Exhibit R4(b) A true copy of the order dated 09-10-2007 in file Kdis 3710/07/A2