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Binu Chandran vs The Co Operative Academy Of ...
2024 Latest Caselaw 13086 Ker

Citation : 2024 Latest Caselaw 13086 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Binu Chandran vs The Co Operative Academy Of ... on 23 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
                         WP(C) NO. 7114 OF 2016


PETITIONER:

             BINU CHANDRAN
             AGED 34 YEARS
             TRADESMAN (WELDING), TECHNICAL WORKSHOP,
             DASH DEPARTMENT, COLLEGE OF ENGINEERING,
             KIDANGOOR, KOTTAYAM.
             BY ADVS.
             SRI.R.RAJASEKHARAN PILLAI
             SMT.SABINA JAYAN

RESPONDENTS:

      1      THE CO OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
             (CAPE)
             REPRESENTED BY ITS SECRETARY ,
             COBANK TOWERS VIKAS BHAVAN P.O,
             THIRUVANANTHAPURAM - 695 033.
      2      THE DIRECTOR
             THE CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
             (CAPE), COBANK TOWERS,
             THIRUVANANTHAPURAM - 695 033.
      3      THE PRINCIPAL
             COLLEGE OF ENGINEERING, KIDANGOOR, KOTTAYAM.
             BY ADVS.
             SRI.V.KRISHNA MENON, SC, CO.OP.ACADEMY OF
             PROFESSIONAL EDUCA
             SRI.M.SASINDRAN, SC, CAPE


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.05.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.7114/2016

                                  2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                    W.P.(C).No.7114 of 2016
             ----------------------------------------------
            Dated this the 23rd day of May, 2024


                           JUDGMENT

The counsel for the petitioner submitted that the

petitioner already obtained promotion and the writ

petition may be closed.

Therefore, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE

APPENDIX OF WP(C) 7114/2016

PETITIONER EXHIBITS P1-TRUE COPY OF THE RELEVANT EXTRACT OF THE APPOINTMENT ORDER DATED 17/05/2010 P2-TRUE COPY OF THE RELEVANT EXTRACT OF THE SENIORITY LIST OF TRADESMAN (WELDING) UNDER THE RESPONDENT P3-TRUE COPY OF THE NOTIFICATION DATED 25/07/2015 ISSUED BY THE 2ND RESPONDENT P4-TRUE COPY OF THE INFORMATION DATED 16/02/2016 FURNISHED TO THE PETITIONER BY RESPONDENTS UNDER THE R.T ACT P5-TRUE COPY OF THE REPRESENTATION DATED 08/02/2016 OF THE PETITIONER BEFORE THE 2ND RESPONDENT, ALONG WITH SUBMISSION

 
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