Roslin Jojo vs Tahsildar
2024 Latest Caselaw 12972 Ker

Kerala High Court

Roslin Jojo vs Tahsildar on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                       WP(C) NO. 9459 OF 2013
PETITIONER:

          ROSLIN JOJO
          AGED 31 YEARS, W/O LATE JOJO JOSEPH,
          MADATHIL PARAMPIL HOUSE, MAMOOD, CHANGANACHERRY,
          KOTTAYAM.

          BY ADVS.
               SRI.K.SHAJ
               SRI.SAJJU.S



RESPONDENT:

          TAHSILDAR
          CHANGANACHERRY, KOTTAYAM DISTRICT, PIN-686 101.

          BY ADV. SMT. THUSHARA JAMES (SR GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).No.9459/2013              2




                      JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner submits that the

matter has become infructuous.

Accordingly, the Writ Petition will stand dismissed as

infructuous.

Sd/-

GOPINATH P. JUDGE

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