Rajeev Kumar vs Ansar.M
2024 Latest Caselaw 12970 Ker

Kerala High Court

Rajeev Kumar vs Ansar.M on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                   CON.CASE(C) NO. 806 OF 2024
AGAINST THE JUDGMENT DATED 18-08-2023 IN WP(C) NO.27310 OF 2023 OF
                       HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:

    1     RAJEEV KUMAR,
          AGED 46 YEARS, S/O. SIVARAMA PILLAI,
          RAJEEVAM, MEENADU VILLAGE, CHATHANNOOR PO, KOLLAM,
          PIN - 691 572.

    2     VIJAYAKRISHNAN NAIR,
          AGED 48 YEARS, S/O.GOPINATHAN PILLAI,
          RESIDING AT V.S. BHAVAN, KARAMCODE, P.O. CHIRAKKARA
          VILLAGE, KOLLAM DISTRICT, PIN - 691 579.

    3     BABU,
          AGED 42 YEARS, S/O SIVARAMA PILLAI,
          KULAMUDIYIL PUTHEN VEEDU, CHATHANNOOR,P O, KOLLAM
          DISTRICT, PIN - 691 572.

    4     JAYAPRAKASH,
          AGED 43 YEARS
          KRISHNA, MEENADU VILLAGE, CHATHANNOR P O, KOLLAM.,
          PIN - 691 572.

          BY ADVS.
               V.PREMCHAND
               HALIYA T.P.
               MAHADEV M.J.


RESPONDENT/ADDITIONAL 4TH RESPONDENT:

          ANSAR.M,
          AGED 47 YEARS, S/O NOT KNOWN TO THE PETITIONER,
          THE TAHSILDAR (LR), KOLLAM TALUK, KOLLAM,
          PIN - 691 001.

          BY ADV. SRI. VENUGOPAL V (GP)

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 806 OF 2024

            In                      2

 W.P.(C)NO.27310 OF 2023




                              JUDGMENT

When this matter is taken up for consideration today,

learned Government Pleader submits that Annexure-A1

judgment of this Court has been complied with. This is

recorded.

The Contempt of Court Case is closed.

Sd/-

GOPINATH P. JUDGE ats CON.CASE(C) NO. 806 OF 2024

W.P.(C)NO.27310 OF 2023

APPENDIX OF CON.CASE(C) 806/2024

PETITIONERS' ANNEXURES

Annexure-I CERTIFIED COPY OF THE JUDGMENT IN WPC.NO.27310/2023 BEFORE THE HON'BLE HIGH COURT OF KERALA, AT ERNAKULAM DATED 18-8-2023