Rajendra Babu vs Shri.Salim.K
2024 Latest Caselaw 12969 Ker

Kerala High Court

Rajendra Babu vs Shri.Salim.K on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                        CON.CASE(C) NO. 977 OF 2024
AGAINST THE JUDGMENT DATED 20-07-2023 IN WP(C) NO.13261 OF 2023 OF
                             HIGH COURT OF KERALA
PETITIONER/PETITIONER:

             RAJENDRA BABU
             AGED 60 YEARS, S/O.NARAYANA PANICKER,
             MURALI NIVAS, MUTHUPURAM, VINOBANIKETHAN,
             NOW RESIDING AT AMBADY HOUSE, AYAPPANKUZHI,
             PARUTHIKUZHI, NEDUMANGAD, THIRUVANANTHAPURAM,
             PIN - 695 541.

             BY ADVS.
                  M.R.ANISON
                  V.BHARGAVI (PANANGAD)


RESPONDENT/3RD RESPONDENT IN WP(C):

             SHRI.SALIM.K.
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             THE VILLAGE OFFICER, CENTRAL VILLAGE, KANJIKODE,
             PALAKKAD, PIN - 678 621.

             BY ADV SMT. THUSHARA JAMES (SR GP)



     THIS    CONTEMPT   OF    COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 977 OF 2024

            In                      2

W.P.(C)NO.13261 OF 2023




                              JUDGMENT

When this matter is taken up for consideration today,

learned Government Pleader submits that Annexure-A1

judgment of this Court has been complied with. This is

recorded.

The Contempt of Court Case is closed.

Sd/-

GOPINATH P. JUDGE ats CON.CASE(C) NO. 977 OF 2024

W.P.(C)NO.13261 OF 2023

APPENDIX OF CON.CASE(C) 977/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 20.O7.2023 IN W.P.(C) NO.13261/2023OF THIS HON'BLE COURT.

Annexure A2 A TRUE COPY OF LAWYER NOTICE DATED 07.O3.2O24.