Deepakumar K.V vs Veena K
2024 Latest Caselaw 12965 Ker

Kerala High Court

Deepakumar K.V vs Veena K on 22 May, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                    &
                   THE HONOURABLE MR. JUSTICE P.M.MANOJ
          Wednesday, the 22nd day of May 2024 / 1st Jyaishta, 1946
                   MAT.APPEAL NO. 420 OF 2024(FILING NO.)

JUDGMENT DATED 27/02/2024 IN OP(HMA) 1102/2019 OF FAMILY COURT, KOTTARAKKARA




APPELLANT(S)/PETITIONER:

     DEEPAKUMAR K.V, AGED 44 YEARS,K.P.HOUSE, VADAKEKONAM, EZHIYAM P.O,
     ANCHAL, KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691306.

    BY ADVS.BINNY THOMAS,HELEN P.A.,ATHUL ROY,STEPHANIE SHARON,INDRAJITH
    DILEEP

RESPONDENT(S)/RESPONDENT:

     VEENA K., AGED 39 YEARS, THIRUVONAM, KAYILA, MYLODE P.O.,
     POOYAMPPALLY VILLAGE, KOLLAM DISTRICT, PIN - 691537.

     This Unnumbered Matrimonial Appeal.../2024(Filing No.420/2024)
having come up for orders on 22.05.2024, the court on the same day passed
the following:




                                                                 P.T.O
                          RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                              -------------------------------------
                           Mat Appeal (Filing No.420 of 2024)
                             -------------------------------------------
                           Dated this the 22nd day of May, 2024

                                               ORDER

Raja Vijayaraghavan, J.

The certified copy of the judgment has been produced. Registry is directed to number the appeal.

Post on 27.05.2024.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE APM/22/05/2024

22-05-2024 /True Copy/ Assistant Registrar