Sri. P.K.Ramdas vs The Iritty High School Society, ...
2024 Latest Caselaw 12964 Ker

Kerala High Court

Sri. P.K.Ramdas vs The Iritty High School Society, ... on 22 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.625/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
             Wednesday, the 22nd day of May 2024 / 1st Jyaishta, 1946
                                WA NO. 625 OF 2024
       AGAINST JUDGMENT DATED 05-04-2024 IN WP(C) 35765/2022 OF THIS COURT
   APPELLANT(S)/RESPONDENTS 5 AND 6 IN WP:

      1. SRI. P.K.RAMDAS, AGED 60 YEARS (FATHER'S NAME NOT KNOW TO
         PETITIONER), AGED 60 YEARS, RESIDING AT 'ARPITAM', KEERIYODE,
         EDAKKANAM, IRITTY, KANNUR DISTRICT, PIN - 670703

          AND ANOTHER

    BY ADVS.M/S.M.P.SREEKRISHNAN AND MUHAMMED MUSTHAFA A.

   RESPONDENT(S)/PETITIONERS AND RESPONDENTS 1-4 IN WP:

      1. THE IRITTY HIGH SCHOOL SOCIETY, (NO.S.16/1955 OF REGISTRAR OF
         SOCIETIES, DISTRICT REGISTRAR (GENERAL), KANNUR AT THALASSERY
         REPRESENTED BY ITS SECRETARY, SRI. K.T.ANOOP, S/O. LATE.
         MADHUSOODANAN VAZHUNNAVAR, AGED 58 YEARS, RETIRED TEACHER, RESIDING
         AT 'ANUSREE', PALAPARAMBA, P.O.KEEZHOOR, IRITTY, KANNUR DISTRICT-,
         PIN - 670703

    AND 5 OTHERS.

    BY SENIOR ADVOCATE SRI.GEORGE POONTHOTTAM, AND ADV. SRI.SIDHARTH WARRIER
    FOR R1& R2

    BY GOVERNMENT PLEADER FOR R3 TO R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the Judgment dated 05.04.2024 in WP(C) 35765 of
   2022, during the pendency of the above Writ Appeal.
        This Writ Appeal again coming on for orders on 22/05/2024 upon
   perusing the appeal memorandum and this Court's Order dated
   30/04/2024, the court on the same day passed the following:
                                      ORDER

Post on 29/05/2024.

The Interim Order will continue till then.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- S.MANU JUDGE

22-05-2024 /True Copy/ Assistant Registrar