Saiju.A.V vs State Of Kerala
2024 Latest Caselaw 12935 Ker

Kerala High Court

Saiju.A.V vs State Of Kerala on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                       CRL.MC NO. 10096 OF 2023

        CRIME NO.1449/2023 OF NARUVAMOODU POLICE STATION,
                        THIRUVANANTHAPURAM
PETITIONER:
           SAIJU.A.V,
           AGED 46 YEARS,
           S/O APPUKUTTAN ASARI, SREEKAILAS, PERWA-A10,
           PURAVOORKONAM, KARAKULAM.P.O., THIRUVANANTHAPURAM,
           PIN - 695 564.

          BY ADVS.
          A.RAJASIMHAN
          VYKHARI.K.U



RESPONDENTS:
     1     STATE OF KERALA,
           REPRESENTED BY PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, PIN - 682 031.

    2     XXXXXXXXXX
          XXXXXXXXXX

          BY ADVS.
          V.SETHUNATH
          V.R.MANORANJAN (MUVATTUPUZHA)(K/001100/1993)
          THOMAS ABRAHAM (K/1051/2010)(K/1051/2010)
          SREEGANESH U.(K/430/2019)
          LAKSHMINARAYAN.R(K/001590/2020)

          SRI.S.V.NAZAR, SPL.GP CRL


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
22.05.2024, ALONG WITH Bail Appl..472/2024, CRL.M.C.NO.5072/2023,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
                                  2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE GOPINATH P.
  WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                   BAIL APPL. NO. 472 OF 2024

      CRIME NO.1449/2023 OF NARUVAMOODU POLICE STATION,
                      THIRUVANANTHAPURAM
PETITIONER:
          SAIJU.A.V.,
          AGED 46 YEARS,
          S/O APPUKUTTAN ASARI,SREEKAILAS, PERWA-A10,
          PURAVOORKONAM, KARAKULAM.P.O.,
          THIRUVANANTHAPURAM, PIN - 695 564.

           BY ADVS.
           A.RAJASIMHAN
           VYKHARI.K.U



RESPONDENTS:
    1     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

     2     XXXXXXXXXX
           XXXXXXXXXX

           BY ADV V.SETHUNATH

           SRI.S.V.NAZAR, SPL.GP CRL


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
22.05.2024,    ALONG    WITH   Crl.MC.10096/2023   AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
                                  3



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE GOPINATH P.
  WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                     CRL.MC NO. 5072 OF 2023

    (IN CRIME NO.618/CB CU-I/TVM/R/2023 OF CRIME BRANCH,
            CENTRAL UNIT- I, THIRUVANANTHAPURAM)
PETITIONER:
          SAIJU.A.V.,
          AGED 46 YEARS,
          S/O APPUKUTTAN ASARI, SREEKAILAS, PERWA-A10,
          PURAVOORKONAM, KARAKULAM.P.O.,
          THIRUVANANTHAPURAM - 695 564.

           BY ADVS.
           S.RAJEEV
           VYKHARI.K.U


RESPONDENT/STATE:
    1     STATE OF KERALA,
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT, ERNAKULAM - 682 031.

     2     XXXXXXXXXX
           XXXXXXXXXX

           BY ADVS.
           V.SETHUNATH
           V.R.MANORANJAN (MUVATTUPUZHA)
           THOMAS ABRAHAM (K/1051/2010)
           SREEGANESH U.
           LAKSHMINARAYAN.R
           OBEID ABDUL MAJEED
           DIRECTOR GENERAL OF PROSECUTION(AG-10)
           SHRI.P.NARAYANAN, SPL. G.P. TO DGP AND ADDL. P.P.
           SHRI.SAJJU.S., SENIOR G.P.
           SRI.S.V.NAZAR, SPL.GP CRL

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 22.05.2024, ALONG WITH Crl.MC.10096/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC Nos. 10096 & 5072 of 2023 and
B.A.No.472 of 2024
                                  4

                            JUDGMENT

CRL.MC Nos. 10096/2023 & 5072 of 2023 and

The petitioner is no more. These cases will therefore stand

dismissed.

Sd/-

GOPINATH P. JUDGE DK