Rasheeda vs State Of Kerala
2024 Latest Caselaw 12933 Ker

Kerala High Court

Rasheeda vs State Of Kerala on 22 May, 2024

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                &
               THE HONOURABLE MR. JUSTICE S.MANU
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                   WP(CRL.) NO. 539 OF 2024
PETITIONER:

           RASHEEDA, AGED 41 YEARS, W/O MANSOOR ALI,
           KARKIDAMKUNNEL HOUSE, THELAKKADU POST,
           VETTATHOOR, MALAPURAM, PIN - 679 325

          BY ADVS.
          M.H.HANIS
          P.M.JINIMOL
          T.N.LEKSHMI SHANKAR
          NANCY MOL P.
          ANANDHU P.C.
          NEETHU.G.NADH
          CIYA E.J.



RESPONDENTS:

    1     STATE OF KERALA, REPRESENTED BY THE ADDITIONAL
          CHIEF SECRETARY TO GOVERNMENT, HOME AND
          VIGILANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001

    2     THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
          PALAKKAD DISTRICT, PIN - 678 001

    3     THE DISTRICT POLICE CHIEF
          PALAKKAD DISTRICT, PIN - 678 001

    4     THE CHAIRMAN, ADVISORY BOARD, KAAPA, SREENIVAS,
          PADAM ROAD, VIVEKANANDA NAGAR, ELAMAKKARA, PIN -
          682 026

    5     THE SUPERINTENDENT OF JAIL
          CENTRAL JAIL, VIYYUR, PIN - 670 004
 W.P.(Crl.)No.539 of 2024

                                  ..2..




            K.A. ANAS      PUBLIC PROSECUTOR


      THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION    ON   22.05.2024,     THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(Crl.)No.539 of 2024

                             ..3..




                    JUDGMENT

A. Muhamed Mustaque, J.

The learned counsel for the petitioner seeks permission

to withdraw the W.P.Crl. Accordingly, the W.P.Crl. is dismissed

as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

S.MANU JUDGE PR

..4..

APPENDIX OF WP(CRL.) 539/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE ORDER NO.

DCPKD/4519/2024-S1 DATED 17.04.2024 OF THE 2ND RESPONDENT

Exhibit P2 A TRUE COPY OF THE ORDER DATED 25.08.2023 IN I.A.NO.2/2022 IN O.S.NO.122/2022 ON THE FILE OF MUNSIFF- MAGISTRATE, PERINTHALMANNA

Exhibit P3 A TRUE COPY OF THE FIR IN CRIME NO.

135/2024 OF MELLATTOOR POLICE STATION