Ramlath vs Union Of India
2024 Latest Caselaw 12930 Ker

Kerala High Court

Ramlath vs Union Of India on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                       WP(C) NO. 18060 OF 2024
PETITIONER:

          RAMLATH,
          AGED 52 YEARS,
          W/O HAMZA, PARAKKAL HOUSE, KURUMBALANGODE POST,
          MUNDAPPADAM, CHUNGATHARA, MALAPPURAM, KERALA,
          PIN - 679 334.

          BY ADVS.
          T.S.SARATH
          MANU RAMACHANDRAN
          M.KIRANLAL
          R.RAJESH (VARKALA)
          SAMEER M NAIR
          JOTHISHA K.A.
          SAILAKSHMI MENON
          AASHI K. SHAJAN
          SMT.AKHILA B.



RESPONDENTS:

    1     UNION OF INDIA,
          MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI,
          REPRESENTED BY ITS HOME SECRETARY [email protected],
          PIN - 110 001.

    2     NATIONAL CYBER CRIME REPORTING PORTAL,
          REPRESENTED BY ITS NODAL CYBER CELL OFFICER, OFFICE OF
          THE DIRECTOR GENERAL & INSPECTOR GENERAL OF POLICE
          (DG & IGP), NRUPATHUNGA ROAD BENGALURU
          [email protected], PIN - 560 001.

    3     INDIAN CYBERCRIME COORDINATION CENTRE,
          REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, 5TH FLOOR,
          NDCC-II BUILDING, JAI SINGH ROAD, NEW DELHI
          [email protected], PIN - 110 001.

    4     STATE OF KARNATAKA,
          REPRESENTED BY THE CHIEF SECRETARY, ROOM.NO. 320,
          3RD FLOOR, VIDHANSOUDHA, BANGALORE
          [email protected], PIN - 560 001.
 WP(C) NO. 18060 OF 2024
                                   2

    5          DIRECTOR GENERAL OF POLICE,
               KARNATAKA STATE POLICE HEADQUARTERS, NO.2,
               NRUPATHUNGA ROAD, BANGALORE [email protected],
               PIN - 560 001.

    6          STATION HOUSE OFFICER,
               ELECTRONIC CITY POLICE STATION, NEAR OFFICE,
               INDRA NAGAR, ELECTRONICS CITY PHASE 1,
               BENGALURU, KARNATAKA
               [email protected], PIN - 560 100.

    7          THE RESERVE BANK OF INDIA,
               REPRESENTED BY THE DEPUTY GENERAL MANAGER, RBI,
               BAKERY JUNCTION, NANDAVANAM, VAZHUTHACAUD,
               THIRUVANANTHAPURAM, KERALA
               [email protected], PIN - 695 033.

    8          KERALA GRAMIN BANK
               CHUNGATHARA BRANCH, CHUNGATHARA - POOKKOTTUMANNA
               ROAD, MALAPPURAM, KERALA, REPRESENTED BY ITS
               BRANCH MANAGER, [email protected],
               PIN - 679 334.

               SRI.JAWAHAR JOSE, SC, KERALA GRAMIN BANK


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   22.05.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 18060 OF 2024
                                  3

                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition.

In the light of the permission sought by the learned counsel

for the petitioner, the writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P. JUDGE DK WP(C) NO. 18060 OF 2024

APPENDIX OF WP(C) 18060/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE NOTICE DATED 30-03- 2024 WAS ISSUED TO THE PETITIONER BY THE 8TH RESPONDENT BANK STATING THAT THE PETITIONER IS A SUSPECT IN AN ONLINE TRANSACTION

Exhibit P2 A TRUE COPY OF THE TRANSACTION DETAILS MADE BY THE PETITIONER FROM 01-01-2024 TO 29-03-2024