Citation : 2024 Latest Caselaw 12919 Ker
Judgement Date : 22 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
WP(C) NO. 18373 OF 2024
PETITIONER/S:
1 PRAVEENA K.P.
AGED 39 YEARS
W/O VINU J. ,U.P.S.T, T.R.K U.P SCHOOL,
VALANCHERY, VALANCHERY P.O., MALAPPURAM DISTRICT -
676 552, RESIDING AT VINU VIHAR, KAREKKAD P.O.,
KADAMPUZHA (VIA), MALAPPURAM., PIN - 676553
2 SHIFANATH P.
AGED 39 YEARS
W/O SARFUDDEEN K.T. ,U.P.S.T, T.R.K U.P SCHOOL,
VALANCHERY, VALANCHERY P.O., MALAPPURAM DISTRICT -
676 552, RESIDING AT KARATTUTHODIYIL HOUSE,
VALANCHERY P.O., KOLAMANGALAM, MALAPPURAM
DISTRICT, PIN - 676552
3 YADHUKRISHNAN P.
AGED 29 YEARS
S/O MOHANDAS P.M ,U.P.S.T, T.R.K U.P SCHOOL,
VALANCHERY, VALANCHERY P.O., MALAPPURAM DISTRICT -
676 552, RESIDING AT MELEKOLATH (MADHAVAM),
ANNAKAMPADU, KALADY P.O., MALAPPURAM, PIN - 679582
BY ADV J.G.SYAMNATH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
DIRECTORATE OF GENERAL EDUCATION, JAGATHY P.O.,
THIRUVANANTHAPURAM., PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
W.P.C No. 18373 of 2024
2
DOWNHILL P.O., MALAPPURAM, PIN - 676519
4 THE DISTRICT EDUCATIONAL OFFICER TIRUR
CIVIL STATION, TIRUR P.O, MALAPPURAM DISTRICT, PIN
- 676101
5 THE ASSISTANT EDUCATIONAL OFFICER KUTTIPURAM
MINI CIVIL STATION, P.O. KUTTIPURAM, MALAPPURAM
DISTRICT, PIN - 679571
6 THE MANAGER
T.R. KUNJIKRISHNAN U.P SCHOOL, VALANCHERY,
VALANCHERY P.O., MALAPPURAM DISTRICT, PIN - 676552
7 THE HEADMISTRESS
T.R. KUNJIKRISHNAN U.P SCHOOL, VALANCHERY,
VALANCHERY P.O., MALAPPURAM DISTRICT, PIN - 676552
OTHER PRESENT:
ADV. PREMCHAND R NAIR-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.C No. 18373 of 2024
3
JUDGMENT
The petitioners who are presently working as UPSTs under
the school managed by the 6th respondent has approached this
Court being aggrieved by the denial of the approval of
appointment. As against the orders declining the approval the
petitioners have submitted Ext.P13, P14 and P15 revision petitions
which are pending before the 1st respondent. The limited prayer
sought by the petitioners is for a direction to the 1 st respondent to
dispose of the same within a time frame.
After hearing the learned counsel for the petitioners and the
learned Government Pleader, I am inclined to dispose of this Writ
Petition. Accordingly, it is ordered that, the 1 st respondent shall
take up Ext.P13, P14 and P15 and appropriate orders thereon
shall be passed after hearing the petitioners and the 6th
respondent Manager. The orders in this regard shall be passed
within a period of four months from the date of receipt of a copy
of this judgment.
ZIYAD RAHMAN A.A. JUDGE rpk
APPENDIX OF WP(C) 18373/2024
PETITIONER EXHIBITS
Exhibit-P1 A TRUE COPY OF THE ORDER DATED 09.10.2020 ISSUED BY THE 5TH RESPONDENT
Exhibit-P2 A TRUE COPY OF THE ORDER DATED 08.10.2020 ISSUED BY THE 5TH RESPONDENT
Exhibit-P3 A TRUE COPY OF THE ORDER DATED 09.10.2020 ISSUED BY THE 5TH RESPONDENT
Exhibit-P4 A TRUE COPY OF THE ORDER DATED 15.07.2021 ISSUED BY THE MANAGER APPOINTING THE 1ST PETITIONER
Exhibit-P5 A TRUE COPY OF THE ORDER DATED 15.07.2021 ISSUED BY THE MANAGER APPOINTING THE 2ND PETITIONER
Exhibit-P6 A TRUE COPY OF THE ORDER DATED 15.07.2021 ISSUED BY THE MANAGER APPOINTING THE 3RD PETITIONER
Exhibit-P7 A TRUE COPIES OF THE ORDERS DATED 24.09.2021 ISSUED BY THE 5TH RESPONDENT
Exhibit-P8 A TRUE COPIES OF THE ORDERS DATED 07.12.2021 ISSUED BY THE 4TH RESPONDENT
Exhibit-P9 A TRUE COPY OF THE GOVERNMENT ORDER DATED 09.05.2022
Exhibit-P10 A TRUE COPY OF THE ORDER NO.
C/717884/2024 DATED 25-04-2024 OF THE 5TH RESPONDENT REJECTING THE APPOINTMENT OF THE 1ST PETITIONER
Exhibit-P11 A TRUE COPY OF THE ORDER NO.
C/717883/2024 DATED 25-04-2024 OF THE 5TH
RESPONDENT REJECTING THE APPOINTMENT OF THE 2ND PETITIONER
Exhibit-P12 A TRUE COPY OF THE ORDER NO.
C/717880/2024 DATED 25-04-2024 OF THE 5TH RESPONDENT REJECTING THE APPOINTMENT OF THE 3RD PETITIONER
Exhibit-P13 A TRUE COPY OF THE REVISION PETITION FILED BY THE 1ST PETITIONER BEFORE THE 1ST RESPONDENT DATED 10-05-2024
Exhibit-P14 A TRUE COPY OF THE REVISION PETITION FILED BY THE 2ND PETITIONER BEFORE THE 1ST RESPONDENT DATED 10-05-2024
Exhibit-P15 A TRUE COPY OF THE REVISION PETITION FILED BY THE 3RD PETITIONER BEFORE THE 1ST RESPONDENT DATED 10-05-2024
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