C.V. Mariyamma vs Liza Mulamoottil
2024 Latest Caselaw 12912 Ker

Kerala High Court

C.V. Mariyamma vs Liza Mulamoottil on 22 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946


                   OP(C) NO. 967 OF 2024
  AGAINST I.A.NO.164/2022 IN O.S.NO.68/2012 BEFORE THE I
          ADDITIONAL SUB COURT, THIRUVANANTHAPURAM


PETITIONER/PETITIONER/PLAINTIFF:

         C.V. MARIYAMMA,
         AGED 83 YEARS
         D/O LATE M.E. VARGHESE, CHIRAMEL MULAMOOTTIL,
         N.V. NAGAR 51, PEROORKADA P.O., VATTIYOORKAVU
         VILLAGE, THIRUVANANTHAPURAM,PIN-, PIN - 695005
         BY ADVS.
         V.PREMCHAND
         HALIYA T.P.
         MAHADEV M.J.


RESPONDENTS/RESPONDENTS/DEFENDANTS 2,4,6 TO 10:

    1    LIZA MULAMOOTTIL,
         TEAM SHIPPING COMPANY LICP, P.O BOX 118421,
         KARAMA, DUBAI, UAE.REPRESENTED BY HER POA HOLDER,
         CHERIAN KURUVILA, PERANGATTU PEACE VIEW,
         KOZHUVALLUR P.O,CHENGANNUR, MULAKUZHA,ALAPPUZHA.,
         PIN - 689521
    2    JOYCE ABRAHAM,
         MULAMOOTTIL HOUSE, CHERUVELIL, VANCHITHIRUMALA,
         KOZHENCHERRY P.O, KOZHENCHERRY VILLAGE,
         KOZHENCHERRY TALUK, PATHANAMTHITTA., PIN - 689641
    3    GIJU ABRAHAM,
         MULAMOOTTIL HOUSE, CHERUVELIL, VANCHITHIRUMALA,
         KOZHENCHERRY P.O, KOZHENCHERRY VILLAGE,
         KOZHENCHERRY TALUK,PATHANAMTHITTA., PIN - 689641
    4    SHIJU ABRAHAM,
         MULAMOOTTIL HOUSE, CHERUVELIL, VANCHITHIRUMALA,
         KOZHENCHERRY P.O, KOZHENCHERRY VILLAGE,
         KOZHENCHERRY TALUK, PATHANAMTHITTA., PIN - 689641
                                     2
OP(C) No. 967 of 2024


    5       LALITHA VARGHESE,
            MULAMOOTTIL VEEDU, NOW RESIDING AT, KARIMBANNOOR
            VEEDU, VADAVATHOOR, VADAVATHOOR VILLAGE, KOTTAYAM
            TALUK, KOTTAYAM., PIN - 686010
    6       GINU ANN IDICULLA,
            MULAMOOTTIL VEEDU, NOW RESIDING AT, KARIMBANNOOR
            VEEDU, VADAVATHOOR, VADAVATHOOR VILLAGE, KOTTAYAM
            TALUK, KOTTAYAM., PIN - 686010
    7       JIKKU GEORGE IDICULLA,
            MULAMOOTTIL VEEDU, NOW RESIDING AT, KARIMBANNOOR
            VEEDU, VADAVATHOOR, VADAVATHOOR VILLAGE, KOTTAYAM
            TALUK, KOTTAYAM., PIN - 686010



     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
22.05.2024,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                               3
OP(C) No. 967 of 2024


            Dated this the 22nd day of May, 2024

                        JUDGMENT

This Original Petition has been filed for expeditious

disposal of F.D.A. No.164/2022 in O.S. No.68/2012 pending on

the files of the I Additional Sub Court, Thiruvananthapuram.

2. I called for a report from the learned Sub Judge, who

reported that the matter could be disposed of within a period

of six months.

Hence, this Original Petition is disposed of with a

direction to the learned Sub Judge to dispose of F.D.A.

No.164/2022 in O.S. No.68/2012 pending on the files of the I

Additional Sub Court, Thiruvananthapuram within a period of

six months from the date of receipt of a copy of this

judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR

APPENDIX OF OP(C) 967/2024

PETITIONER'S EXHIBITS Exhibit-P1 A TRUE COPY OF THE PRELIMINARY DECREE PASSED BY THE HON'BLE I ADDITIONAL SUB COURT, THIRUVANANTHAPURAM DATED

Exhibit-P2 A TRUE COPY OF THE IA 164/2022 IN O.S 68/2012 DATED 31.01.2022 HON'BLE I ADDITIONAL SUB COURT, THIRUVANANTHAPURAM

RESPONDENTS' EXHIBITS: NIL