Radhika Balakrishnan vs T,Gopinath
2024 Latest Caselaw 12908 Ker

Kerala High Court

Radhika Balakrishnan vs T,Gopinath on 22 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946

                   OP(C) NO. 831 OF 2024
 AGAINST OS NO.46 OF 2019 OF ASSISTANT SESSIONS COURT/SUB
               COURT/COMMERCIAL COURT, KANNUR

PETITIONERS/PETITIONER AND 8TH RESPONDENT/PLAINTIFF AND
DEFENDANT:

    1    RADHIKA BALAKRISHNAN
         AGED 63 YEARS
         D/O PADMAVATHI, DOCTOR, RESIDING IN NANDAGOKULAM,
         FLAT NO. 13 B, THIRUVANGAD AMSOM AND DESOM,
         THALASSERY, PIN - 670103
    2    P.REMALAKSHMI
         AGED 73 YEARS
         D/O GOVIND PANICKER, RETIRED PROFESSOR, RESIDING
         AT SAI DARSHAN, 2ND CROSS, POST CIVIL STATION,
         MUZHATHADAM, KANNUR WARD, KANNUR TALUK,
         PIN - 670012
         BY ADV
         K.REEHA KHADER


RESPONDENTS/RESPONDENT NO.1 TO 7/DEFENDANT NO.1 TO 7:

    1    T,GOPINATH
         AGED 67 YEARS
         S/O PADMAVATHI, ENGINEER, ARIHAND ENCLAVE, P.S.
         RAO NAGAR, HYDERABAD, PIN - 500083
    2    K.RAMANI RAJAGOPALAN
         AGED 76 YEARS
         W/O P. RAJAGOPALAN , RETIRED AYURVEDA MEDICAL
         OFFICER, RESIDING AT RAJ NIVAS, THIRUR VILLAGE,
         MALAPPURAM DISTRICT ( DIED), PIN - 676101
    3    P.JAYARAJAN
         AGED 62 YEARS
         S/O RAJAGOPALAN , REGIONAL MANAGER, RESIDING AT
         CHITRA, CIVIL STATION, KANNUR, KANNUR TALUK,
         PIN - 670002
                                     2
OP(C) No. 831 of 2024


    4       P. VALSARAJAN
            AGED 59 YEARS
            S/O RAJAGOPALAN , RETIRED CO-OPERATIVE JOINT
            REGISTRAR , POST CIVIL STATION , KANNUR,
            MUZHATHADAM, KANNUR TALUK, PIN - 670012
    5       P. VASANTHARAJAN
            AGED 56 YEARS
            S/O RAJAGOPALAN, WORKING AT BPL, C/O . JAYARAJAN,
            CHITRA, CIVIL STATION, KANNUR, KANNUR TALUK,
            PIN - 670002
    6       SUDHA SURENDRAN
            AGED 55 YEARS
            D/O RAJAGOPALAN, NO OCCUPATION, RESIDING AT
            SWARNA SUDHA, CIVIL STATION POST , KANNUR TALUK,
            PIN - 670002
    7       K.SWARRNA KUMARI
            AGED 57 YEARS
            D/O RADHA, RESIDIN AT KOZHIKODE HOUSE, KASABA
            AMSOM, KOZHIKODE DESOM, PO CHELAPURAM, KOZHIKODE,
            PIN - 673002



     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
22.05.2024,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                                3
OP(C) No. 831 of 2024




          Dated this the 22nd day of May, 2024

                         JUDGMENT

This Original Petition has been filed for expeditious

disposal of F.D.I.A. No.20/2022 in O.S. No.46/2019 pending

on the files of the Sub Court, Kannur.

2. I called for a report from the learned Sub Judge, who

reported that the matter could be disposed of within a

period of six months subject to the filing of the

commissioner's report.

Hence, this Original Petition is disposed of with a

direction to the learned Sub Judge to dispose of F.D.I.A.

No.20/2022 in O.S. No.46/2019 pending on the files of the

Sub Court, Kannur within a period of six months subject to

the filing of the Commissioner's report.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR

APPENDIX OF OP(C) 831/2024

PETITIONER'S EXHIBITS ExhibitP1 A TRUE COPY OF THE JUDGMENT IN OS NO.

46/2019 PASSED BY THE HON'BLE SUBORDINATE JUDGE, KANNUR DATED 17-08-2022 Exhibit P2 A TRUE COPY OF THE FDIA PETITION Exhibit P3 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER FOR PROVING HER HEALTH CONDITION DATED 27-02-2020

RESPONDENT'S EXHIBITS: NIL