Prince P Jacob vs The District Collector
2024 Latest Caselaw 12907 Ker

Kerala High Court

Prince P Jacob vs The District Collector on 22 May, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                       WP(C) NO. 24783 OF 2021
PETITIONER:

          PRINCE P JACOB,
          AGED 52 YEARS,
          S/O. JACOB, PARAPUZHAYIL HOUSE, AUDITORIUM LANE,
          AYYAPPANKAVU, ERNAKULAM NORTH P.O., PIN-682 018.

          BY ADVS.
          P.PRIJITH
          P.MARTIN JOSE
          THOMAS P.KURUVILLA
          V.A.JOHNSON



RESPONDENTS:

    1     THE DISTRICT COLLECTOR,
          CIVIL STATION, KAKKANADU, ERNAKULAM-682 030.

    2     THE TAHASILDAR (TAXES),
          KANAYANNUR TALUK, ERNAKULAM-682 312.

    3     THE DEPUTY TAHSILDAR,
          REVENUE RECOVERY, KANAYANNUR TALUK, ERNAKULAM-682 312.

          SMT.THUSHARA JAMES, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24783 OF 2021
                                   2



                             JUDGMENT

It is submitted that the building tax dues in respect of which

the writ petition was filed has been remitted in full by the petitioner.

Nothing further survives for consideration in this writ petition

and the writ petition is accordingly closed.

Sd/-

GOPINATH P. JUDGE DK WP(C) NO. 24783 OF 2021

APPENDIX OF WP(C) 24783/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BUILDING TAX RECEIPT DATED 23/03/2019.

Exhibit P1(A) TRUE COPY OF THE BUILDING TAX RECEIPT DATED 23/03/2019.

Exhibit P1(B) TRUE COPY OF THE BUILDING TAX RECEIPT DATED 23/03/2019.

Exhibit P1(C) TRUE COPY OF THE BUILDING TAX RECEIPT DATED 23/03/2019.

Exhibit P1(D) TRUE COPY OF THE BUILDING TAX RECEIPT DATED 23/03/2019.

Exhibit P1(E) TRUE COPY OF THE BUILDING TAX RECEIPT DATED 11/02/2020.

Exhibit P2 TRUE COPY OF THE ASSESSMENT ORDER DATED 04/05/2018.

Exhibit P3 TRUE COPY OF DEMAND NOTICE DATED 04/05/2018 ISSUED BY 2ND RESPONDENT.

Exhibit P4 TRUE COPY OF THE RECEIPT DATED 05/06/2018 ISSUED BY THE VILLAGE OFFICER, ERNAKULAM.

Exhibit P5 TRUE COPY OF R.C.P NO.172 OF 2020 FILED BEFORE RENT CONTROL COURT, ERNAKULAM.

Exhibit P6 TRUE COPY OF R.C.P NO.173 OF 2020 FILED BEFORE RENT CONTROL COURT, ERNAKULAM.

Exhibit P7 TRUE COPY OF NOTICE DATED 17/03/2020 ISSUED BY 2ND RESPONDENT.

Exhibit P8 TRUE COPY OF NOTICE DATED 18/03/2020 ISSUED BY 2ND RESPONDENT.