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P. Prasad vs P.K. Hashim
2024 Latest Caselaw 12897 Ker

Citation : 2024 Latest Caselaw 12897 Ker
Judgement Date : 22 May, 2024

Kerala High Court

P. Prasad vs P.K. Hashim on 22 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                        &
                  THE HONOURABLE MR. JUSTICE EASWARAN S.
     WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                          OP (RC) NO. 61 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 11.04.2024 IN RCP NO.43 OF 2010
OF MUNSIFF COURT, THALIPARAMBA
PETITIONER(S)/RESPONDENT:

            P. PRASAD
            AGED 44 YEARS, S/O. NARAYANAN,
            THAIKANDY HOUSE, KEEZHUR KUNNU, IRITTY P.O.,
            KEEZHUR AMSOM, DESOM, TALIPARAMBA TALUK,
            KANNUR DISTRICT, PIN - 670703

            BY ADV C.P.PEETHAMBARAN



RESPONDENT(S)/PETITIONER:

            P.K. HASHIM
            S/O. SADULI HAJI, PUTHIYA KELOTH, MATTOOL AMSOM,
            KANNUR TALUK, KANNUR DISTRICT, REPRESENTED BY HIS POWER
            OF ATTORNEY HOLDER SCARIYA @ C.C. JOY, S/O. CHACKO,
            CHEKKADATH HOUSE, ARABI P.O., VAYATHUR AMSOM,
            TALIPARAMBA TALUK, KANNUR DISTRICT, PIN - 670705


     THIS   OP    (RENT   CONTROL)    HAVING   COME   UP   FOR   ADMISSION   ON
22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (RC) NO. 61 OF 2024
                              2


                         JUDGMENT

Amit Rawal, J.

After arguing for sometime, realising that this Court is

inclined to dismiss the OP(RC) with cost, learned counsel for

the petitioner prays for withdrawal of this petition. Ordered

accordingly.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE nak OP (RC) NO. 61 OF 2024

APPENDIX OF OP (RC) 61/2024

PETITIONER EXHIBITS

Exhibit P-1 TRUE COPY OF THE ORDER DATED 12.12.2014 IN RCP NO. 43/2010 OF RENT CONTROL COURT (MUNSIFF), TALIPARAMBA

Exhibit P-2 TRUE COPY OF THE MEMORANDUM OF APPEAL DATED NIL NO. 91/2015 FILED BY THE PETITIONER BEFORE THE DISTRICT COURT, THALASSERY

Exhibit P-3 TRUE COPY OF THE MEMO DATED NIL FILED BY THE PETITIONER BEFORE THE DISTRICT COURT, THALASSERY IN RCA NO. 91/2015, SHOWING PAYMENT OF ARREARS OF RENT

Exhibit P-4 TRUE COPY OF THE AFFIDAVIT IN I.A. NO.

1/2024 IN R.C.A. NO. 91/2015 FILED BY THE PETITIONER BEFORE THE DISTRICT COURT, THALASSERY

Exhibit P-5 TRUE COPY OF THE AFFIDAVIT IN I.A. NO.

2/2024 IN R.C.A. NO. 91/2015 FILED BY THE PETITIONER BEFORE THE DISTRICT COURT, THALASSERY

Exhibit P-6 TRUE COPY OF THE ORDER DATED 14/3/2024 IN E.P. NO. 125/2015 IN RCP NO. 43/2010 OF MUNSIFF COURT, TALIPARAMBA

Exhibit P-7 TRUE COPY OF THE ORDER DATED 11/4/2024 IN E.A. NO. 99/2024 IN E.P. NO. 125/2015 IN RCP NO. 43/2010 OF MUNSIFF COURT, TALIPARAMBA

Exhibit P-8 TRUE COPY OF THE ORDER DATED 11/4/2024 IN E.P. NO. 125/2015 IN RCP NO. 43/2010 OF MUNSIFF COURT, TALIPARAMBA

 
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