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Stephen vs Savitha
2024 Latest Caselaw 12893 Ker

Citation : 2024 Latest Caselaw 12893 Ker
Judgement Date : 22 May, 2024

Kerala High Court

Stephen vs Savitha on 22 May, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

OP(C) No.2087/2022                                 1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                              PRESENT


                        THE HONOURABLE MR. JUSTICE SATHISH NINAN


                                     nd
                 Wednesday, the 22        day of May 2024 / 1st Jyaishta, 1946


                                 OP(C) NO. 2087 OF 2022


        IA 1/2022 IN OS 1216/2015 OF PRINCIPAL MUNSIFF COURT, NEYYATTINKARA,
                                 THIRUVANANTHAPURAM

   PETITIONERS/ DEFENDANTS 1 TO 4:

      1. STEPHEN, AGED 76 YEARS, S/O MARCOSE,RESIDING AT KANJIRAMNINNA THEKKE
         PUTHEN VEEDU, MULLAVILA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM , PIN - 695133
      2. SREEMATHI, AGED 62 YEARS, W/O STEPHEN,RESIDING AT KANJIRAMNINNA
         THEKKE PUTHEN VEEDU, MULLAVILA, THIRUPURAM VILLAGE, NEYYATTINKARA
         TALUK, THIRUVANANTHAPURAM, PIN - 695133
      3. SURESH, AGED 39 YEARS, S/O STEPHEN,RESIDING AT KANJIRAMNINNA THEKKE
         PUTHEN VEEDU, MULLAVILA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695133
      4. SUNIL, AGED 35 YEARS, S/O STEPHEN,RESIDING AT KANJIRAMNINNA THEKKE
         PUTHEN VEEDU, MULLAVILA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695133

        BY ADVS. M/S V.G.ARUN, V.JAYA RAGI, R.HARIKRISHNAN
        (KAMBISSERIL), AVANEETH S.R, NEERAJ NARAYAN.

   RESPONDENTS/ PLAINTIFFS & DEFENDANTS 5 & 6:

      1. SAVITHA, AGED 40 YEARS, D/O SANTHAKUMARI,RESIDING AT ABI BHAVAN,
         KANJIRAMNINNA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695133
      2. SATHYANANDAN NADAR, AGED 87 YEARS, S/O PARAMESWARAN NADAR,RESIDING
         AT KANAMKODE VEEDU, OTTASEKHARAMANGALAM, PIN - 695125
      3. SANTHAKUMARI, AGED 68 YEARS, W/O SATHYANANDAN NADAR,RESIDING AT
         KANAMKODE VEEDU, OTTASEKHARAMANGALAM, PIN - 695125
      4. STANLY RAVI, AGED 35 YEARS, S/O RAVEENDRAN, RESIDING AT FREEJA
         BHAVAN, KANJIRAMNINNA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695133
      5. FREEDA RAVEENDRAN, AGED 63 YEARS, W/O RAVEENDRAN,RESIDING AT FREEJA
         BHAVAN, KANJIRAMNINNA, THIRUPURAM VILLAGE, NEYYATTINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695133

        BY ADVS. M/S G.P.SHINOD, GOVIND PADMANAABHAN, AJIT G ANJARLEKAR, ATUL
        MATHEWS & GAYATHRI S.B

          This OP (Civil) having come up for orders on 22-05-2024 upon
 OP(C) No.2087/2022                            2/2

   perusing the letter dated 22-04-2024 of Principal Munsiff, Neyyattinkara
   and this court's judgment dated 31-03-2023 the court on the same day
   passed the following.:
                                   O R D E R

Time extended as sought for.

Sd/- SATHISH NINAN, JUDGE

22-05-2024 /True Copy/ Assistant Registrar

 
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