E.Abdul Majeed vs Ajay K. Bhalla
2024 Latest Caselaw 12892 Ker

Kerala High Court

E.Abdul Majeed vs Ajay K. Bhalla on 22 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                               &

        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

   WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946

                  CON.CASE(C) NO. 961 OF 2024

AGAINST THE JUDGMENT DATED 1/11/2023 IN OP (CAT) NO.158 OF
2023 OF HIGH COURT OF KERALA

PETITIONER/S:


          E.ABDUL MAJEED
          AGED 76 YEARS
          S/O.LATE.E.MOOSA, ASSISTANT CENTRAL INTELLIGENCE
          OFFICER GRADE 1G (RETD.), RESIDING AT BAITHUL
          NALEESA, MOOZHIKKAL, CHELAVOOR P.O., KOZHIKODE, PIN
          - 673571
          BY ADV C.S.GOPALAKRISHNAN NAIR




RESPONDENT/S:


    1     AJAY K. BHALLA
          (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
          SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF HOME
          AFFAIRS, NORTH BLOCK, NEW DELHI, PIN - 110001
 Cont.Case (C).No.961/2024

                                -:2:-




    2        TAPAN KUMAR DEKA
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
             THE DIRECTOR, INTELLIGENCE BUREAU (MHA), GOVERNMENT
             OF INDIA, NORTH BLOCK, GATE 7, CENTRAL SECRETARIAT,
             NEW DELHI, PIN - 110001
    3        SAPNA THIWARI
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
             THE JOINT DIRECTOR,(PRESENTLY ADDITIONAL DIRECTOR)
             INTELLIGENCE BUREAU, HEAD QUARTERS, NEW DELHI, PIN -
             110001
    4        KHEM CHAND SHARMA
             (FATHER'S NAME AND AGE NOT KNOWN TO THE PETITIONER)
             PAY AND ACCOUNTS OFFICER, INTELLIGENCE BUREAU,
             PAO(MHA) GOVERNMENT OF INDIA, AGCR BUILDING, E WING,
             I.P.GATE, NEW DELHI, PIN - 110003
             BY ADV K.S.PRENJITH KUMAR




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont.Case (C).No.961/2024

                                -:3:-




                          JUDGMENT

Dated this the 22nd day of May, 2024

A.Muhamed Mustaque, J.

Complied.

Closed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE

ms

APPENDIX OF CON.CASE(C) 961/2024

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF THE JUDGMENT IN OP(CAT) NO.158/2023 DT:1.11.2023 Annexure A2 A TRUE COPY OF THE REPRESENTATION DT:8.11.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT