Citation : 2024 Latest Caselaw 12877 Ker
Judgement Date : 22 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO.1950 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 10, 23 TO 29, 31 TO 35, 51, 50,
49, 56, 55, 54, 53, 126, 127, 125, 130, 129, 150, 124,
52, 16, 128, 22, 21, 71, 72, 73, 76, 77, 75, 79, 78, 80,
81, 86 TO 89, 91, 74, 102, 147, 101, 115, 119, 120, 9,
11, 62, 63 & 140:
1 BIPIN DAS V. K
AGED 31 YEARS, S/O. VELAYUDHAN V. K, HSST
SOCIOLOGY, A. R NAGAR HSS, CHENDAPPURAYA,
MALAPPURAM, PIN - 676305
2 ARCHANA K
AGED 34 YEARS, D/O. K. C DAMUMANOHARAN, HSST
(JR) CHEMISTRY, MS NSS HSS CHAKKALAKUTH,
NILAMBUR, MALAPPURAM -, PIN - 679329
3 SOUMYA K,
AGED 40 YEARS, D/O. K RAMAKRISHNAN, HSST (JR)
PHYSICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR,
MALAPPURAM -, PIN - 679329
4 SIBA A,
AGED 35 YEARS, D/O V.BALACHANDRAN,HSST (JR)
COMPUTER SCIENCE, MS NSS HSS CHAKKALAKUTH,
NILAMBUR, MALAPPURAM -, PIN - 679329
5 SAJULA E. V,
AGED 41 YEARS, D/O. VIJAYAKUMAR K, HSST (JR)
MATHEMATICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR,
MALAPPURAM -, PIN - 679329
Con.Case (C) No.1950 of 2023 & con. Cases
2
6 DEEPA P. K,
AGED 39 YEARS, W /O. AJAY BALASUBRAMANYAN, HSST
(JR) MATHEMATICS NAVAMUKUNDA HSS, THIRUNAVAYA,
KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
7 SAJITHA P
AGED 36 YEARS, D/O. K KANNAN (LATE), HSST (SR)
BOTANY, NAVAMUKUNDA HSS, THIRUNAVAYA,
KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
8 KAVITHA P
AGED 34 YEARS, D/O. C. P GOPINATHAN, HSST(JR)
COMMERCE), NAVAMUKUNDA HSS, THIRUNAVAYA
KUTTIPPURAM, MALAPPURAM DISTRICT - 676301
9 BHAGYALAKSHMY A
AGED 37 YEARS, D/O. ASOKA KUMAR K, HSST (JR)
CHEMISTRY, SMM HSS RAYIRIMANGALAM, TANUR P.O,
MALAPPURAM - 676302
10 PRASOB C. S
AGED 38 YEARS, S/O. SIVADASAN C, HSST (JR)
PHYSICS SMM HSS RAYIRIMANGALAM, TANUR P.O,
MALAPPURAM - 676302
11 ANISH CHANDRAN
AGED 38 YEARS, S/O. JAYACHANDRAN, HSST (JR)
COMPUTER SCIENCE, SMM HSS RAYIRIMANGALAM, TANUR
P.O, MALAPPURAM , PIN - 676302
12 JAMSHID KALANGODAN,
AGED 36 YEARS, S/O. MOHAMMED KUTTY, HSST
GEOGRAPHY, P.TMY HSS, EDAPPALAM, VILAYUR
EDAPPALAM P.O, PALAKKAD DISTRICT -, PIN - 679309
13 AFSAL V. K,
AGED 28 YEARS, S/O. RAYINKUTTY V. K. HSST (JR)
GEOGRAPHY,P.TM Y HSS, EDAPPALAM, VILAYUR
EDAPPALAM P.O, PALAKKAD DISTRICT -, PIN - 679309
14 SEETHA LAKSHMI C,
AGED 28 YEARS, WIFE OF SIDHARTH PRAKASH, HSST
BOTANY, M.V HIGHER SECONDARY SCHOOL, ARIYALLUR,
MALAPPURAM DISTRICT, PIN - 676312
Con.Case (C) No.1950 of 2023 & con. Cases
3
15 JANCY K.I
AGED 40 YEARS, W/O.AJAYAKUMAR, HSST (JR)
ECONOMICS, M.V HIGHER SECONDARY SCHOOL,
ARIYALLUR, MALAPPURAM DISTRICT - PIN - 676312
16 SREEBIN O,
AGED 37 YEARS, S/O.GOPI HSST SOCIOLOGY, M.V
HIGHER SECONDARY SCHOOL, ARIYALLUR, MALAPPURAM
DISTRICT, PIN - 676312
17 AKHILESH N,
AGED 34 YEARS, S/O. SREEDHARAN N., HSST
COMMERCE, NNM HSS CHELEMBRA, PALLIPARAMBA P.O.,
MALAPPURAM, PIN - 673634
18 KIRAN M.S,
AGED 27 YEARS, S/O. SUDHAKARAN E, HSST (JR)
ENGLISH,NNM HSS CHELEMBRA, PALLIPARAMBA P.O,
MALAPPURAM -, PIN - 673634
19 SHEENA P.A,
AGED 39 YEARS, D/O. P ACHUTHAN NAIR, HSST (JR)
CHEMISTRY NNM HSS, CHELEMBRA, PALLIPARAMBA P.O,
MALAPPURAM -, PIN - 673634
20 ROOPASREE P.V
AGED 29 YEARS, D/O. PAVITHRAN K.P, HSST (JR)
PHYSICS, NNM HSS HELEMBRA, PALLIPARAMBA P.O,
MALAPPURAM -, PIN - 673634
21 ATHULYA N.S
AGED 42 YEARS, D/O. N. N SADASIVAN, HSST
SOCIOLOGY HSS PERINGODE, PERINGODE P.O, PALAKKAD
-, PIN - 679535
22 SOUMYA VARRIAR M,
AGED 36 YEARS, D/O V MURALEEDHARAN, HSST HISTORY
HSS PERINGODE, PERINGODE P.O. PALAKKAD 679535
23 SHEENA K.B,
AGED 45 YEARS, D/O. K BALACHANDRAN, HSST
POLITICAL SCIENCE, HSS PERINGODE, PERINGODE P.O,
PALAKKAD -, PIN - 679535
Con.Case (C) No.1950 of 2023 & con. Cases
4
24 NEETHU M.G,
AGED 37 YEARS, S/O. MANOMOHANAN P.M. HSST (JR)
CHEMISTRY, PULIYAMPARAMB HIGHER SECONDARY
SCHOOL. KODUNTHIRAPULLY, PALAKKAD - 678006
25 ANJU J.
AGED 36 YEARS, D/O. P. V JAYAPRAKASH. HSST (JR)
MATHS, KK MHSS, VANDITHAVALAM CHITTUR, PALAKKAD,
PIN - 678534
26 BINDU C
AGED 33 YEARS, W/O. RAJESH, HSST (MATHS),
CHALAVARA HSS, P.O CHALAVARA, PALAKKAD DISTRICT
-, PIN - 679505
27 CHINMAYAKRISHNAN V.R
AGED 27 YEARS, S/O. RAMAKRISHNAN A, HSST (JR)
COMMERCE, KC PHSS KAVASSERY, PAZHAYANNUR ROAD,
KAVASSERI, PALAKKAD DISTRICT -, PIN - 678543
28 IRSHAD K,
AGED 29 YEARS, S/O. HAMZA K, HSST (JR) COMMERCE,
AM HSS VENGOOR, VENGOOR, MALAPPURAM PIN - 679325
29 SANKARANKUTTY V
AGED 39 YEARS, S/O. SANKUNNI V, HSST, POLITICAL
SCIENCE HDPS HSSEDATHIRINJI, IRINJALAKKUDA,
THRISSUR - 680122
30 SHYNI C.
AGED 36 YEARS, D/O THAMBI C. K. HSST (JR)
ECONOMICS HSS PERINGODE, PERINGODE P.O. PALAKKAD
-, PIN - 679535
31 SINDHYA A,
AGED 36 YEARS, D/O. ASHOKAN, HSST(JR) PHYSICS,
NAVAMKUNDA HSS, THIRUNNAVAYA, KUTTIPPURAM,
MALAPPURAM DISTRICT -, PIN - 676301
32 GEETHU M. R,
AGED 36 YEARS, W/O. ABHILASH P, HSST (JR)
CHEMISTRY), NAVAMUKUNDA HSS, THIRUNAVAYA
KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
Con.Case (C) No.1950 of 2023 & con. Cases
5
33 SEENA M V
AGED 42 YEARS, W/O. SANTHOSH KUMAR P, HSST
ZOOLOGY (JR), KUTHUPARAMBA HIGHER SECONDARY
SCHOOL, THALASSERY - COORG HWY, KUTHUPARAMBA,
KANNUR DISTRICT -, PIN - 670643
34 RASHMI M
AGED 41 YEARS, W/O. NANDAKUMAR M HSST
MATHEMATICS, SAT HSSMANJESHWARA, HASABETTU,
KASARGODE -, PIN - 671323
35 DEEPAK M
AGED 41 YEARS, HSST PHYSICS, SAT HSS,
MANJESHWARA, HASABETTU, KASARGODE PIN - 671323
36 SHEENA T. V,
AGED 42 YEARS, HSST MALAYALAM (JR), SAT HSS,
MANJESHWARA, HASABETTU, KASARGODE - 671323
37 REMYA K,
AGED 32 YEARS, HSST BOTANY (JR) SAT HSS,
MANJESHWARA, HASABETTU, KASARGODE - 671323
38 AMBILY V. K
AGED 41 YEARS, HSST CHEMISTRY SAT HSS,
MANJESHWARA, HASABETTU, KASARGODE PIN - 671323
39 PRATHEESH.T.
AGED 40 YEARS, S/O.T.PRABHAKARAN NAIR HSST
COMMERCE, SAT HSS, MANJESHWARA,HASABETTU
KASARGODE PIN - 671323
40 SACHIN SURENDRAN
AGED 31 YEARS, HSST COMMERCE (JR), SAT HSS,
MANJESHWARA, HASABETTU, KASARGODE - 671323
41 SINI.M.
AGED 34 YEARS, W/O.PRASANTHAKUMAR HSST COMPUTER
APPLICATION, SAT HSS, MANJESHWARA, HASABETTU,
KASARGODE - 671323
42 SHANTHARAMA S
AGED 42 YEARS, S/O.NARAYANA.S. HSST ECONOMICS,
SAT HSS, MANJESHWARA, HASABETTU, KASARGODE -
671323
Con.Case (C) No.1950 of 2023 & con. Cases
6
43 BINESH K.V. ,
AGED 35 YEARS, S/O. KAYANI NARAYANAN, HSST
ECONOMICS, VK PKHM MRVHSS PADNE, PADNE P.O,
KASARGODE - 671312
44 SUDHEESH P,
AGED 41 YEARS, S/O.PADMANABHAN M.K., HSST
SOCIOLOGY, VK PKHM MRVHSS PADNE, PADNE P.O,
KASARGODE - 671312
45 ANITHA K. P,
AGED 44 YEARS, W/O.JAYARAJAN A.P HSST (JR)
MALAYALAM, VK PKHM MRVHSS PADNE, PADNE P.O,
KASARGODE - 671312
46 VINEETH T,
AGED 34 YEARS, S/O. BALAKRISHNAN M.P, HSST
POLITICAL SCIENCE VK PKHM MRVHSS PADNE, PADNE
P.O, KASARGODE -, PIN - 671312
47 REMYA P.V,
AGED 35 YEARS, W/O.SHAJI.K HSST POLITICAL
SCEINCE CHEMBILODE HSS THALAVIL, PODUVANCHERY
P.O, KANNUR PIN - 670621
48 SHYJU V.V,
AGED 39 YEARS, S/O.KUNHIRAMAN V.V. HSST ZOOLOGY
(JR) SAT HSS, MANJESHWARA, HASABETTU, KASARGODE
-, PIN - 671323
49 RASITHA V
AGED 48 YEARS, D/O. RAGHAVAN, HSST(JR) HINDI,
KOOTHUPARAMBA HSS, THALASSERY - COORG HWY,
KUTHUPARAMBA, KANNUR -, PIN - 670643
50 SILPA B NAVAMATH
AGED 29 YEARS, W/O. BABU RAJ P.K, HSST
ZOOLOGY,K.K V M PHSS, PANOOR, KANNUR - 670692
51 ANJUNA P V
AGED 34 YEARS, ( WRONGLY SHOWN AS 'ANJANA P.V'),
D/O. V RAJAN, HSST (JR) BOTANY, KOOTHUPARAMBA
HSS, THALASSERY - COORG HWY, KUTHUPARAMBA,
KANNUR - 670643
Con.Case (C) No.1950 of 2023 & con. Cases
7
52 NABEELA BEEGAM K.T.
AGED 30 YEARS, D/O. SAIDALAVI K.T. HSST HINDI,
FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE
P.O, KOZHIKODE PIN - 673632
53 ARYA RAJAN K.M,
AGED 29 YEARS, D/O. RAJAN K.M, HSST MALAYALAM,
VELOM HIGHER SECONDARY SCHOOL, CHERAPURAM P.O,
KOZHIKODE -, PIN - 673507
54 AMRUTHA S,
AGED 31 YEARS, D/O. SASIDHARAN K, HSST
CHEMISTRY, THIRUVANGOOR HIGHER SECONDARY SCHOOL,
CHEMANCHERI P.O, KOZHIKODE DISTRICT - 673304
55 JAMSHEER K K
AGED 33 YEARS, S/O. ASSAIN K K, HSST
HISTORY,VMHM HSS, ANAYAMKUNNU MUKKAM,KOZHIKODE-,
PIN - 673602
56 RENUKA JYOTHI K. S
AGED 39 YEARS, D/O. VENUGOPALAN V, HSST (JR.)
MALAYALAM, HSS THIRUVALAYANNUR, THIRUVALAYANNUR
HIGHER SECONDARY SCHOOL, VADEKKEKADU, THRISSUR
-, PIN - 679562
57 PRASEETHA C.N
AGED 36 YEARS, W/O.BIJOY.C.B HSST (SR)
ECONOMICS, VCSHSS PUTHENVELIKKARA ELENTHIKKARA,
CHENDAMANGALAM, ERNAKULAM -, PIN - 683594
58 SWETHA P.S
AGED 30 YEARS, W/O.ARUN ARAVIND HSST (JR)
COMMERCE, VCSHSS PUTHENVELIKKARA ELENTHIKKARA,
CHENDAMANGALAM, ERNAKULAM-, PIN - 683594
59 SHAJU THAMPY
AGED 33 YEARS, S/O.SUSAN THAMPY HSST (JR)
COMMERCE, DR. C.T EAPEN MEMORIAL HSS,
MUTHUPILAKKAD P.O, SASTHAMCOTTA, KOLLAM-, PIN -
690521
Con.Case (C) No.1950 of 2023 & con. Cases
8
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/2ND & 3RD RESPONDENTS & NOT PARTIES IN THE
WRIT APPEAL:
1 RANI GEORGE,
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, SECRETARY, GENERAL EDUCATION
DEPARTMENT, THE STATE OF KERALA SECRETARIAT,
THIRUVANANTHAPURAM - 695001
2 SHANAVAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY) JAGATHY, THIRUVANANTHAPURAM PIN -
695014
3 DR. ANIL P M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
MALAPPURAM OFFICE OF THE REGIONAL DEPUTY
DIRECTOR CIVIL STATION ROAD, MALAPPURAM - 676505
4 K.R MANIKANDAN
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR) KANNUR
OFFICE OF THE REGIONAL DEPUTY DIRECTOR KANNUR,
KANNUR DISTRICT -, PIN - 670003
5 SANTHOSH KUMAR M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
KOZHIKODE OFFICE OF THE REGIONAL DEPUTY DIRECTOR
KOZHIKODE, KOZHIKODE DISTRICT - 673001
Con.Case (C) No.1950 of 2023 & con. Cases
9
6 VAHEEDA.K.V.
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
ERNAKULAM OFFICE OF THE REGIONAL DEPUTY DIRECTOR
EDAPPALLY, ERNAKULAM DISTRICT -, PIN - 682024
7 SUTHA K
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
THIRUVANANTHAPURAM OFFICE OF THE REGIONAL DEPUTY
DIRECTOR PALAYAM, THIRUVANANTHAPURAM -, PIN -
695033
SRI.T.B.HOOD SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH
CON.CASE(C).1955/2023, 1957/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1955 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALAA
PETITIONERS/APPELLANTS 5, 3 AND 4 IN WA NO.1629/2022:
1 BITHU PRAKASAN. P
AGED 37 YEARS, S/O. RAJANARAYANAN M A LAB
ASSISTANT, SNGS HSS, KARAMUKKU, THRISSUR
DISTRICT - 680613
2 NITHYA.G.
AGED 36 YEARS, W/O SUMESH S, LAB ASSISTANT, CFD
HSS, MATHOOR, PALAKKAD - 678571
3 ANITHA.G
AGED 30 YEARS, W/O. BIJU P V LAB ASSISTANT, CFD
HSS, MATHOOR, PALAKKAD 678571
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/7TH & 8TH RESPONDENTS & NOT PARTIES IN THE
WRIT APPEAL:
1 RANI GEORGE
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, SECRETARY, GENERAL EDUCATION
DEPARTMENT, THE STATE OF KERALA SECRETARIAT,
THIRUVANANTHAPURAM - 695001
Con.Case (C) No.1950 of 2023 & con. Cases
11
2 SHANAVAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 VAHEEDA K A
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
ERNAKULAM OFFICE OF THE REGIONAL DEPUTY DIRECTOR
EDAPPALLY, ERNAKULAM DISTRICT -, PIN - 682024
4 DR. ANIL P M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
MALAPPURAM OFFICE OF THE REGIONAL DEPUTY
DIRECTOR CIVIL STATION ROAD, MALAPPURAM, PIN -
676505
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1957 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALAA
PETITIONERS/APPELLANTS 1, 3, 4, 7, 10, 14, 17, 21, 22,
24, 25, 26 TO 29, 31, 33 TO 35, 40, 44, 46, 47, 49, 54,
55, 56, 64-65, 67, 68, 73, 75, 77, 78, 82, 84 TO 88, 91
AND 95-99 IN THE WRIT APPEAL:
1 HASEEB O.P,
AGED 26 YEARS, S/O. MAHAMOOD LPST, UMMATHUR
MLPS, PARAKKADAV P.O, KOZHIKODE, PIN - 670675
2 SUDHEESH.P.P
AGED 43 YEARS, S/O A.CHANDRAN UPST, ERUVATTY UP
SCHOOL, KOTTAYAM POIL (PO), KANNUR - 670691
3 ATHULYA P
AGED 25 YEARS, D/O. RAMESHAN P UPST, ERUVATTY
UPS KOTTAYAM POIL P.O, KANNUR., PIN - 670691
4 SUBINA RAJ S B
AGED 37 YEARS, D/O BABURAJAN LPST, CHORODE LP
SCHOOL CHORODE EAST PO KOZHIKIODE., PIN - 673106
5 FOUSIYA.A.S
AGED 31 YEARS, W/O NAJEEB LPST, ALPS
KOTTARASSERY, THEKKEPOTTA, PUTHUCODE PO,
PALAKKAD., PIN - 678687
Con.Case (C) No.1950 of 2023 & con. Cases
13
6 REMYA NARAYANAN
AGED 36 YEARS, D/O. NARAYANAN T UPST, MANANTHERI
UPS, MANANTHERI PO, KANNUR., PIN - 670643
7 SAFVANA P
AGED 26 YEARS, D/O. ABOOBACKER HST MALAYALAM
IUHSS PARAPPUR, PARAPPUR PO MALAPPURAM. - 676503
8 MISHAL GONSALVES
AGED 28 YEARS, S/O. SIPSON GEORGE HST NATURAL
SCIENCE, ST. CORNELIUS HSS, KOLAYAD, KOLAYAD PO
KANNUR., PIN - 670650
9 NAMITHA K K
AGED 26 YEARS, D/O. NARAYANAN K K, HST
MALAYALAM, ST CORNELIUS HSS KOLAYAD, KOLAYAD PO
KANNUR., PIN - 670650
10 SHAMSA T
AGED 33 YEARS, D/O. ABDUL JABBAR T UPST, AMUPS
PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM.,
PIN - 676551
11 SHABNA P
AGED 32 YEARS, D/O. MUSTHAFA P LPST, AMUPS
PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM.,
PIN - 676551
12 DEEPA P
AGED 37 YEARS, D/O. NARAYANAN NAIR HST MATHS, AR
NH S S CHENDAPPURAYA, ABDURAHIMAN NAGAR PO
MALAPPURAM., PIN - 676305
13 AMEEN IHSAN K C
AGED 22 YEARS, S/O. ABDUL LATHEEF K.C JUNIOR
LANGUAGE TEACHER (ARABIC), MADRASATHUL MANAR L P
SCHOOL, CHALIYAM P.O, KOZHIKODE., PIN - 673301
14 RASHA MARIYAM A T
AGED 27 YEARS, D/O. KAMARUDHEEN.A.T., LPST,
MADRASATHUL MANAR L P SCHOOL, CHALIYAM PO.,
KOZHIKODE., PIN - 673301
Con.Case (C) No.1950 of 2023 & con. Cases
14
15 MANSOOR THAYYIL
AGED 36 YEARS, S/O.KUNHIMOIDEEN, UPST, AMUPS
KANMANAM, KANMANAM PO KALPAKANCHERY,
MALAPPURAM., PIN - 676551
16 SREEBHA D
AGED 36 YEARS, W/O V М BIBIL, GEETHANJALI HOUSE
UPST, AUPS AZHINHILAM, AZHINHILAM P.O,
MALAPPURAM., PIN - 673632
17 SHYNI K
AGED 43 YEARS, D/O. KANNAN, NHATTOTHIN UPST, AR
NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
MALAPPURAM., PIN - 676305
18 JINISHA K.K
AGED 37 YEARS, D/O. UNNIKRISHNAN K UPST, AR
NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
MALAPPURAM., PIN - 676305
19 DIVYA P R
AGED 39 YEARS, D/O. PADMANABHA PILLAI MATHS, AR
NAGAR HSS, CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
MALAPPURAM., PIN - 676305
20 VINSHI V
AGED 30 YEARS, D/O. VIJAYAN HST- MALAYALAM,
IUHSS PARAPPUR, PARAPPUR PO., MALAPPURAM, PIN -
676503
21 ABHILASH R
AGED 28 YEARS, S/O. RAGHAVAN T K, LPST,
CHENGINIPPADY UP SCHOOL KANNUR PO, KANNUR ., PIN
- 670002
22 IRSHADALI. K.C
AGED 33 YEARS, S/O. HASSAN KUTTY, UPST, VHMHSS
MORAYUR, MORAYUR P.O, MALAPPURAM., PIN - 673642
23 AFSAL E.S
AGED 32 YEARS, S/O. SADIQUE, HST URUDU, PART
TIME CMMHSS THALAKKULATHUR THALAKKULATHUR P.O,
KOZHIKODE., PIN - 673317
Con.Case (C) No.1950 of 2023 & con. Cases
15
24 VIDYA C
AGED 34 YEARS, D/O. CHANDRA SEKHARA KURUP, LPST,
AMUPS VETATHUR, VETATHUR PO., MALAPPURAM., PIN -
679326
25 SHERJEL M A
AGED 36 YEARS, S/O. M ABOOBACKER, UPST, FAROOK
HIGHER SECONDARY SCHOOL. FAROOK COLLEGE PO.,
KOZHIKODE., PIN - 673632
26 SHAMSHER P.V
AGED 41 YEARS, S/O. ABDURAHMAN, HST MALAYALAM,
EMJAY VHSS, VILLIAPPALLY PO., KOZHIKODE., PIN -
673542
27 AKHILJITH M P
AGED 22 YEARS, S/O. MUKUNDAN M P, LPST,
MUTHALATH ALPS,VATTOLIPPARAMB, MANASSERY P.O,
KOZHIKODE., PIN - 673602
28 DIVYA A.K,
AGED 36 YEARS, D/O.KUNHIRAMAN, UPST,
CHENGINIPPADI UP SCHOOL, KANNUR., PIN - 670002
29 REMISHA N P
AGED 33 YEARS, W/O. SUBEESH K P, JUNIOR LANGUAGE
TEACHER (HINDI), VALLIAYI UPS VALLIAYI,
MUTHIYANGA P.O, KANNUR., PIN - 670691
30 VIGNESWAR P S
AGED 31 YEARS, S/O. PAVITHRAN V K, LPST, PANOOR
UP SCHOOL, PANOOR P.O, KANNUR., PIN - 670692
31 DARSANA R P
AGED 40 YEARS, D/O. POKKER P.K HST - MALAYALAM
FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE
P.O, KOZHIKODE., PIN - 673632
32 JASEERA K P
AGED 37 YEARS, D/O. SAIDALAVI K P, HST HINDI,
ARNHSS CHENDAPPURAYA ABDURAHIMAN NAGAR P.O,
MALAPPURAM, PIN - 676305
Con.Case (C) No.1950 of 2023 & con. Cases
16
33 SOUDA EDAKKANDAN
AGED 36 YEARS, D/O. HUSSAIN E.K, UPST, AR NAGAR
HSS CHENDAPPURAYA, AR NAGAR P.O, MALAPPURAM.,
PIN - 676305
34 NASREENA P.P
AGED 33 YEARS, D/O. ABDUL KADER, HST PHYSICAL
SCIENCE NAM HIGH SCHOOL, PERINGATHUR P.O
KANNUR., PIN - 670675
35 SHAMEENA.A,
AGED 34 YEARS, D/O.A.K.AMMAD, HST SOCIAL
SCIENCE, NAM HSS PERINGATHUR P.O KANNUR.- 670675
36 MEENU M S
AGED 36 YEARS, D/O. MOHANAN PILLAI G,, UPST, ARN
HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
MALAPPURAM., PIN - 676305
37 MUHAMMAD FASIL K C
AGED 26 YEARS, S/O. EBRAHIM, LPST, KATAMERI MUP
SCHOOL KATAMERI POST KOZHIKODE., PIN - 673542
38 HASEERA CHEROOMPRATH
AGED 29 YEARS, D/O. KUNHABDULLA LPST, KATAMERI
MUP SCHOOL KATAMERI POST, KOZHIKODE.- 673542
39 FARHANA P,
AGED 22 YEARS, D/O. AMMAD, LPST, KATAMERI MUP
SCHOOL KATAMERI POST KOZHIKODE., PIN - 673542
40 SONY THOMAS
AGED 34 YEARS, S/O. THOMAS THOMAS, HST-MATHS,
ST.CORNELIUS HSS, KOLAYAD P.O, KANNUR. - 670650
41 SANDHYA K G
AGED 34 YEARS, W/O. ANTONY SHAJU, HST
MATHS,ST.CORNELIUS HSS KOLAYAD P.O, KANNUR., PIN
- 670650
42 NASITHA C,
AGED 30 YEARS, D/O. NOOR MOHAMMED. C, HST-URUDU,
TMVHSS PERUMPILAVU KADAVALLUR P. O, PERUMPILAVU,
THRISSUR., PIN - 680543
Con.Case (C) No.1950 of 2023 & con. Cases
17
43 MUHAMMAD ASHIM P M
AGED 30 YEARS
S/O. ASHRAF, UPST, CHETTIATH UP SCHOOL,
PUDUPPANAM P.O,KOZHIKODE., PIN - 673105
44 GOKUL P.G
AGED 27 YEARS
S/O. PRABHAKARAN M, LPST, CHETTIATH UP SCHOOL
PUDUPPANAM PO KOZHIKODE., PIN - 673105
45 SARATH V P
AGED 30 YEARS
S/O. RAJAN V P UPST, CHETTIATH U P SCHOOL
PUTHUPPANAM POST, VATAKARA KOZHIKODE., PIN -
673105
46 SRUTHI K
AGED 36 YEARS
D/O. N KUTTYKRISHNAN HST MATHEMATICS V P
ORIENTAL HIGH SCHOOL, CHOKLI, CHOKLI
P.O,KANNUR., PIN - 670672
47 ANAND M,
AGED 25 YEARS
S/O. G S MONY LPST, JAWAHAR LPS, KURAKKODU,
KOLLAYIL P.O., CHITHARA, KOLLAM., PIN - 691559
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/RESPONDENTS 2 AND 3 AND NON PARTIES TO THE WA:
1 RANI GEORGE
PRINCIPAL SECRETARY, GENERAL EDUCATION
DEPARTMENT, STATE OF KERALA SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 SHANAVAS
DIRECTOR OF GENERAL EDUCATION JAGATHY,
THIRUVANANTHAPURAM., PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
18
3 VINAYA RAJ
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, NADAPURAM,
KOZHIKODE., PIN - 673504
4 SUDHA.P.P
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, KUTHUPARAMBA,
KANNUR., PIN - 670643
5 SUNIL V.K
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER VADAKARA,
CALICUT., PIN - 673101
6 JAYANTHI
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, ALATHUR,
PALAKKAD., PIN - 678541
7 VIKRAMAN. T. M
DISTRICT EDUCATIONAL OFFICER, THIROORANGADI, PWD
COMPLEX, PARAPPANANGADI, MALAPPURAM., PIN -
676306
8 CHANDRIKA,
DISTRICT EDUCATIONAL OFFICER, OFFICE OF DISTRICT
EDUCATIONAL OFFICER, THALASSERY, KANNUR., PIN -
670101
9 SHREEJA P V,
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER TANUR, MALAPPURAM,
PIN - 676302
10 KUNHIMOIDEENKUTTY M T
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, FEROKE,
KOZHIKODE., PIN - 673631
11 SHYNI OMANA
ASSISTANT EDUCATIONAL OFFICER OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, KONDOTTY,
MALAPPURAM., PIN - 673638
Con.Case (C) No.1950 of 2023 & con. Cases
19
12 BIJIMOL O K
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, PAPPINISSERI,
KANNUR., PIN - 670561
13 RUKHIYA P.P
DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER, MALAPPURAM, B2
BLOCK CIVIL STATION, MALAPPURAM,, PIN - 676505
14 SHADIYA BANU
DISTRICT EDUCATIONAL OFFICER OFFICE OF THE
DISTRICT EDUCATIONAL OFFICE, KOZHIKODE,, PIN -
673004
15 SAKKIR HUSSAIN P
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, MELATTUR,
MALAPURAM., PIN - 679326
16 HELEN HAISANTH MENDONS
DISTRICT EDUCATIONAL OFFICER , OFFICE OF
DISTRICT EDUCATIONAL OFFICER, VATAKARA,
KOZHIKODE., PIN - 673104
17 DEEPTHI T
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, MUKKAM,
KOZHIKODE., PIN - 673602
18 BYJU KELOTH
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER
PANOOR, KANNUR., PIN - 670692
19 VINOD M
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, THODANNUR,
KOZHIKODE, PIN - 673541
20 SONY ABRAHAM
DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER CHAVAKKAD, THRISSUR
DISTRICT., PIN - 680506
Con.Case (C) No.1950 of 2023 & con. Cases
20
21 BIJU R
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, CHADAYAMANGALAM
PO, CHADAYAMANGALAM., PIN - 691534
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1967 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONER/APPELLANTS 6 TO 9, 16, 18 AND 19 IN WA:
1 RAHEES K.K.
AGED 28 YEARS,
S/O. ABOOBACKER K.K, HST PHYSICAL SCIENCE
(RETIREMENT VACANCY), CRESCENT HSS VANIMEL,
VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO),
RESIDING AT KOPPANAMKANDI (HOUSE), VANIMAL (PO),
KALLACHI (VIA), KOZHIKKODE -, PIN - 673506
2 SHAMSEER.P.P.
AGED 43 YEARS, S/O. HAMSA, HST MALAYALAM
(RETIREMENT VACANCY), CRESCENT HSS VANIMEL,
VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO)
KOZHIKODE RESIDING AT KEEDAKKATT HOUSE,
NARIPPATTA (PO), KALLACHI, KOZHIKKODE -, PIN -
673507
3 ASMINA A.K
AGED 25 YEARS, D/O. AMMAD, HST MATHEMATICS
(PROMOTION VACANCY), CRESCENT HSS VANIMEL,
VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO),
KOZHIKKODE RESIDING AT ACHANKANDY HOUSE,
VISHNUMANGALAM (PO), KALLACHI, KOZHIKKODE -, PIN
- 673506
Con.Case (C) No.1950 of 2023 & con. Cases
22
4 FATHIMATHUL FASEELA
AGED 25 YEARS, D/O. N.KUNHABDULLA, HST NATURAL
SCIENCE (RETIREMENT VACANCY), CRESCENT HSS
VANIMEL, VATAKARA, VATAKARA EDUCATIONAL DISTRICT
(DEO) KOZHIKODE RESIDING AT THEKKATH KANDI
HOUSE, VANIMAL (PO), KALLACHI (VIA), KOZHIKKODE
-, PIN - 673506
5 HITHA M HARIDAS
AGED 37 YEARS, D/O. M.K.HARIDAS, UPST
(RETIREMENT VACANCY), VIJAYA AUPS THUYYAM,
EDAPPAL SUB DISTRICT (SEO), MALAPPURAM RESIDING
AT MUTHIRAPARAMBATH HOUSE, CHERUTHURUTHY,
PERUMTHURUTHY (PO), PAZHANJI, THRISSUR - 680542
6 SHABEEB RAHMAN K.M
AGED 29 YEARS, S/O. MOIDEENKUTTY K.M, UPST
(RETIREMENT VACANCY), AMUP SCHOOL, UMMATHUR,
MALAPPURAM SUB DISTRICT (AEO), MALAPPURAMM
RESIDING AT KILIYAMANNIL HOUSE, PADINHATTUMURI
(PO), MALAPPURAM -, PIN - 676506
7 SUHAILATH N.P.
AGED 31 YEARS, D/O. ISHAC N.P, LPST (PROMOTION
VACANCY), PPTMALP SCHOOL, PUNNAKKAD, MANKADA SUB
DISTRICT (AEO), MALAPPURAM RESIDING AT
NECHITHADATHIL, PALLIKKARAMMAL, KIZHMURI (PO),
PALAKKAD -, PIN - 679307
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/7 AND 8TH RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:
1 RANI GEORGE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001,
PIN - 673101
Con.Case (C) No.1950 of 2023 & con. Cases
23
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 HELEN HYSANTH MENDONCE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS) DISTRICT EDUCATIONAL OFFICER, MINI
CIVIL STATION, VADAKARA, KOZHIKKODE-, PIN -
695001
4 HYDERALI.P.V
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS) ASSISTANT EDUCATIONAL OFFICER
EDAPAL, EDAPPAL EDUCATION SUB DISTRICT
MALAPPURAM DT., PIN - 679576
5 SANTHOSH
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS) ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
MALAPPURAM -, PIN - 676506
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1969 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 9, 13, 18, 19, 27-29, 34, 56-59,
66-70, 75, 76, 80 TO 83 IN WRIT APPEAL:
1 SRUTHY.C.M
AGED 35 YEARS, D/O. C. BHASKARAN, HST MALAYALAM
MOOTHEDATH HSS, TALIPARAMBA, TALIPARAMBA PO,
KANNUR - 670141
2 RAHUL P
AGED 26 YEARS, S/O. RADHAKRISHNAN LPST,SVALP
SCHOOL KULIKKILIYAD KOTTAPPURAM P.O, PALAKKAD
PIN - 679513
3 RUPESH M.K
AGED 39 YEARS, S/O. GOVINDAN M.K, UPST,
CHEMANCHERY EAST UP SCHOOL CHEMANCHERY P.O,
KOZHIKODE - 673304
4 ASWIN B
AGED 30 YEARS, S/O. BABURAJ HST NATURAL SCIENCE,
BTM HSS THURAYUR, PAYYOLI ANGADI P.O,
KOZHIKODE-673523
Con.Case (C) No.1950 of 2023 & con. Cases
25
5 ARUNRAJ L.R
AGED 25 YEARS, S/O. RAJAN K.K JUNIOUR LANGUAGE
TEACHER HINDI KALPATHUR AUP SCHOOL KALPATHUR
P.O, KOZHIKODE - 673524
6 ABHISHEK KRISHNAN R.
AGED 27 YEARS, S/O. RADHAKRISHNA KURUP T R LPST,
KVMMUPS VADAVANNUR, VADAVANNUR PO, PALAKKAD
PIN - 678504
7 SINDHU.M
AGED 33 YEARS, D/O. MANICKAN, UPST, KVMMUPS
VADAVANNUR, VADAVANNUR P.O, PALAKKAD - 678504
8 SHAMNA CHANDRAN P
AGED 39 YEARS,
W/O SAJITH GOPALAN UPST MM HSS, TEMPLE GATE P.O
THALASSERY, KANNUR - 670102
9 AMJAD PK
AGED 33 YEARS, S/O. ABDUSSAMAD P.K, UPST ARABIC,
AR NAGAR HSS CHENDAPURAYA AR NAGAR POST,
MALAPPURAM - 676305
10 ASHARUDHEEN. M
AGED 28 YEARS, S/O. NAZAR MAYAKARA UPST, AR
NAGAR HSS CHENDAPURAYA, AR NAGAR PO, MALAPPURAM
PIN - 676305
11 RASHMI P.R
AGED 36 YEARS, UPST. AR NAGAR HSS CHENDAPURAYA,
AR NAGAR POST MALAPPURAM - 676305
12 RASEENA M
AGED 38 YEARS, W/O. NAZEEB K.K, UPST, AMUPS
PARAKKAL, KANMANAM THEKKUMURI P.O MALAPPURAM
PIN - 676551
13 ABDULLAH MASHBOOB M.K
AGED 27 YEARS, S/O. MUHAMMED ALI M.K, UPST,
VHMHSS MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
14 SANDEEP.K.N
AGED 28 YEARS, S/O. RAMAKRISHNAN, UPST, VHMHSS
MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
Con.Case (C) No.1950 of 2023 & con. Cases
26
15 YAHYA M.P
AGED 31 YEARS, S/O. AMINA K.V HST PHYSICAL
SCIENCE, VHMHSS MORAYUR, MORAYUR P.O,
MALAPPURAM - 673642
16 MOHAMMED JASIL P K
AGED 29 YEARS, S/O. MOHAMMED, UPST, VHMHSS
MORAYUR MORAYUR P.O, MALAPPURAM - 673642
17 STEPHIN THANKACHAN
AGED 28 YEARS, S/O. THANKACHAN K.C, HST PHYSICAL
SCIENCE, VHMHSS MORAYUR, MORAYUR P.O,
MALAPPURAM, PIN - 673642
18 MOHAMMED SALIH C
AGED 31 YEARS, S/O. SOOPI MUSLIYAR, HST SOCIAL
SCIENCE, PPTMY HSS CHERUR, CHERUR POST VENGARA,
MALAPPURAM - 676303
19 AJMAL C A
AGED 29 YEARS, S/O. C V ALIYAR, JUNIOR LANGUAGE
TEACHER ARABIC, AISUP SCHOOL MANJALY, MANNAM
P.O, ERNAKULAM - 683520
20 NASEEM SALI
AGED 27 YEARS, W/O. SULFIKAR, MARHABA MANZIL,
P.O KOZHIKODE - 680666
21 FASIYA P.S
AGED 39 YEARS, THANTHPARAMBIL P.O MADAVANA,
KODUNGALOOR, THRISSUR - 680666
22 ARUN SASI
AGED 35 YEARS, S/O. K K SASI, CLERK, SNHSS
OKKAL, OKKAL P O, ERNAKULAM PIN - 683550
23 ABDUL HASEEB T.P
AGED 35 YEARS, S/O. ABDUL RAHIMAN K.P, O.A
KAMALIYA MADRASSA AUP SCHOOL, IRIKUR, KANNUR,
PIN - 670593
BY ADV R.K.MURALEEDHARAN
Con.Case (C) No.1950 of 2023 & con. Cases
27
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:
1 RANI GEORGE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 ANITHA C
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
THALIPARAMBA, KANNUR-, PIN - 670141
4 LATHA P.S.
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
CHERUPPULASSERY OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, CHERUPPULASSERY, PALAKKAD,
PIN - 679503
5 GIRISH KUMAR A.P,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
KOYILANDY OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, KOYILANDY, KOZHIKODE -, PIN - 673305
6 HELEN HYSANTH MENDONCE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER
VATAKARA MINI CIVIL SATION, KOZHIKODE DISTRICT-,
PIN - 673104
Con.Case (C) No.1950 of 2023 & con. Cases
28
7 K.N BINOYKUMAR
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
PERAMBRA OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, PERAMBRA, KOZHIKODE, PIN - 673525
8 JOBBY THOMAS M.P
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), (AEO FULL ADDITION ) AEO
KOLLENGODE, OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, KOLLENGODE, PALAKKAD -, PIN - 678506
9 CHANDRIKA.N.A,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
THALASSERY OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, THALASSERY, KANNUR -, PIN - 670101
10 T.M.VIKRAMAN,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
THIRURANGADI, PWD COMPLEX, PARAPPANANGADI
MALAPPURAM -, PIN - 676319
11 SHREEJA. P.V,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
TANUR OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, TANUR, MALAPPURAM -, PIN - 676302
12 RUKHIYA.P.P
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
MALAPPURAM OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, MALAPPURAM, B2 BLOCK CIVIL STATION,
MALAPPURAM -, PIN - 676505
13 JAYADEVAN C S
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
NORTH PARAVUR OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, NORTH PARAVUR, ERNAKULAM -,
PIN - 683513
Con.Case (C) No.1950 of 2023 & con. Cases
29
14 BABU MAHESWARI PRASAD
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
IRINJALAKUDA OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, IRINJALAKUDA, THRISSUR -, PIN - 680125
15 T V MADHUSOODHANAN
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KOTHAMANGALAM, OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER, KOTHAMANGALAM, ERNAKULAM
DIST-, PIN - 683550
16 GIREESH MOHAN P.K
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
IRIKKUR PO, KANNUR-, PIN - 670593
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1970 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1 TO 7, 9, 10, 16, 17 AND 22 IN
WRIT APPEAL:
1 JIJILMON.T
AGED 28 YEARS, S/O. JINACHANDRAN.V.N., UPST,
CHOVVA CHOVVA HIGHER SECONDARY SCHOOL, CHOVVA,
KANNUR - 670006, RESIDING AT 'JIJIL NIVAS',
ULIYIL P.O., KANNUR, PIN -, PIN - 670702
2 ASHOK.K.P,
AGED 37 YEARS, S/O. KUMARAN.K.P., HST DRAWING
TEACHER, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
CHOVVA.P.O., KANNUR-670 006, RESIDING AT
KIZHAKKINIPURAYIL HOUSE, VALIACHAL, KANKOL.P.O.,
KANNUR, PIN - 670307
3 NAMITHA MADHUSOODANAN
AGED 28 YEARS, W/O. JIJU.A.K., LOWER GRADE-
HINDI, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
CHOVVA.P.O., KANNUR -670 006, RESIDING AT
'NAVANEETHAM', CHATTUKAPPARA.P.O, KANNUR- 670592
Con.Case (C) No.1950 of 2023 & con. Cases
31
4 ABDUL MANAF CHALIYAMPURATH
AGED 28 YEARS, S/O. MAHAMOOD.P.K., HST ARABIC,
CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
CHOVVA.P.O., KANNUR-670 006, RESIDING AT
'HAJARAS', KODAPARAMBA, THANNA.P.O., KANNUR,,
PIN - 670012
5 AATHIRA RAJITH
AGED 28 YEARS, D/O. RAJITH KUMAR, UPST, CHOVVA
CHOVVA HIGHER SECONDARY SCHOOL, CHOVVA.P.O.,
KANNUR-670 006, RESIDING AT 'ATHULYA',
THOTTADA.P.O. KANNUR-670007, PIN - 670007
6 MITHUN.A.K,
AGED 31 YEARS, S/O. VIJAYAN.K., HSA PHYSICAL
SCIENCE, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
CHOVVA.P.O., KANNUR-670 006, RESIDING AT
'VIJITHA BHAVAN', P.O. THOLAMBRA, KANNUR- 670673
7 MUHSIN.N
AGED 30 YEARS, S/O. P.P.K. MUHAMMEDALI, HST
ARABIC, CHOVVA HIGHER SECONDARY SCHOOL,
CHOVVA.P.O., KANNUR-670 006, RESIDING AT
DARUNNIAMA HOUSE, KOORARI, P.O. IRIKKUR, KANNUR,
- 670593
8 SAFEERA.M.K,
AGED 39 YEARS, D/O. ANDRU.M.K., HST PHYSICAL
SCIENCE, PRM KOLAVALLOOR HSS, THUVAKKUNNU.P.O.,
KANNUR-670 693, RESIDING AT PARAMBATH HOUSE,
KALLIKKANDY.P.O., KANNUR-, PIN - 670693
9 ANUSREE.K.V,
AGED 28 YEARS, D/O. RAJAN.K.V., HST MALAYALAM,
PARASSINIKKADAVU HIGHER SECONDARY SCHOOL,
PARASSINIKKADAVU, RESIDING AT KUNDILE VALAPPIL
HOUSE, HENRY ROAD, PAPPINISSERY.P.O., KANNUR,,
PIN - 670561
Con.Case (C) No.1950 of 2023 & con. Cases
32
10 MUBARAK.M.T,
AGED 28 YEARS, S/O. MUHAMMED ASHRAF, HST ARABIC
(PART TIME), VALLIYODAN KELUNAIR SMARAKA HIGHER
SECONDARY SCHOOL, VARAKKAD, KOTTAMALA.P.O.,
KASARAGOD -671314, RESIDING AT MUNDANTHODI
HOUSE, VATTALLURE POST, MALAPPRUAM - 676507
11 SMITHA THOMAS,
AGED 37 YEARS, D/O. K.M. THOMAS, HST MALAYALAM,
VALLIYODAN KELUNAIR SMARAKA HIGHER SECONDARY
SCHOOL, VARAKKADU, KOTTAMALA.P.O., KASARAGOD-
671314, RESIDING AT 'GRACE HOME', PARAL.P.O.,
MAHE - 673310
12 MEERA EALIAS
AGED 28 YEARS, D/O. EALIAS.P.K., HST PHYSICAL
SCIENCE, ST. MARY'S HIGH SCHOOL, POTHANICAD,
POTHANICAD.P.O., ERNAKULAM-686 671, RESIDING AT
PADAYATTIL HOUSE, MURAMPATHY.P.O., KODANCHERY
(VIA), KOZHIKODE DISTRICT - 673580
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:
1 RANI GEORGE,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 SHANAVAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
33
3 AJITHA.T.V.
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KANNUR, OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, CIVIL STATION, KANNUR- 670002
4 CHANDRIKA.N.A
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
THALASSERY OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, THALASSERY, KANNUR - 670101
5 ANITHA.C.
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
THALIPARAMBA, KANNUR- 670141
6 BALADEVI T P
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KANHANGAD OFFICE OF DISTRICT EDUCATIONAL
OFFICER, MINI CIVIL STATION, KANHANGAD - 671315
7 T V MADHUSOODHANAN
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KOTHAMANGALAM, OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER, KOTHAMANGALAM, ERNAKULAM
DIST - 683550
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 1994 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1, 3-6, 8-10, 13, 14, 16, 17, 20,
22, 23, 31, 34, 35, 38 IN WRIT APPEAL:
1 ADARSH P.
AGED 25 YEARS, S/O. VINODAN P.V, LPST, PALAD LP
SCHOOL, KODOLIPRAM, PATTANNUR P.O, KANNUR 670595
2 DONNA C. C,
AGED 25 YEARS, D/O. JOHN CHACKO, HST,
MATHEMATICS, ST. CONELIUS HSS, KOLAYAD, KOLAYAD
P.O, KANNUR - 670650
3 NUSRATH K.K,
AGED 26 YEARS, D/O. MOHAMMED, LPST, AM UPS
PARAKKAL KANMANAM THEKKUMURI P.O, MALAPPURAM,
PIN - 676551
4 HASEEBA V. K
AGED 25 YEARS, D/O. MOHAMMED MUBARAK V, UPST,
AMUPS PARAKKAL, KANMANAM THEKKUMURI P.O,
MALAPPURAM - (NAME WRONGLY SHOWN AS HABEEBA
V.K., IN THE CAUSE TITLE OF JUDGMENT IN WA), PIN
- 676551
Con.Case (C) No.1950 of 2023 & con. Cases
35
5 ABDUL RAZAQ T
AGED 31 YEARS, S/O. MUHAMMAD MUSLIYAR, LPSA - FT
ARABIC, ALPS PATHIRAMANNA, PAZHAKKATTRI P.O,
MALAPPURAM - 679321
6 ISMAYIL K.P
AGED 38 YEARS, S/O. MOHAMED K.P., UPST, AMUPS
PARAKKAL KANMANAM, THEKKUMURI P.O MALAPPURAM-,
PIN - 676551
7 NOUFIYA K
AGED 31 YEARS, D/O. MUHAMMADALI K LPST, AMLPS
TRIKKULAM, CHEMMAD, TIRURANGADI P.O,MALAPPURAM-,
PIN - 676306
8 PRAJILA P
AGED 31 YEARS, W/O. SUDHEESH P P HST BIOLOGY,
PARASSINIKADAVU HSS PARASSINIKADAVU P.O, KANNUR
PIN - 670563
9 MIDHUN T.V
AGED 26 YEARS, S/O. MURALEEDHARAN.T.V., HST
(DRAWING), PARASSINIKADAVU HSS, PARASSINIKADAVU
(P.O), KANNUR - 670563
10 DILSHA K.P.
AGED 30 YEARS, D/O. RAVINDRAN K HST MATHEMATICS,
PARASSINIKADAVU HSS, PARASSINIKADAVU P.O, KANNUR
- 670563
11 SUBIN M
AGED 31 YEARS, S/O. CHANDRAN MATTAPPADAN, HST
MATHEMATICS, VH MHSS MORAYUR, MORAYUR P.O,
MALAPPURAM - 673642
12 MOHAMMED HANEEFA C.T
AGED 26 YEARS, S/O. MUHAMMED C T., UPST, VHMHSS
MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
13 YAKKOOB P.
AGED 29 YEARS, S/O ABOO P JUNIOR ARABIC TEACHER
UMMATHUR MLP SCHOOL, PARAKKADAVU P.O, KOZHIKODE
PIN - 673509
Con.Case (C) No.1950 of 2023 & con. Cases
36
14 RUKSANA THASNI T
AGED 22 YEARS, D/O. KUNHABDULLA LPSA (ARABIC),
AZHIYOOR EAST UPS, AZHIYOOR (PO), KOZHIKODE-,
PIN - 673309
15 MUHAMMED RAFEEK R
AGED 31 YEARS, S/O. M RAHIM, LPST, MSM LPS,
KAYAMKULAM PO, ALAPPUZHA - 690502
16 ANUSREE RAJEEVAN
AGED 24 YEARS, D/O. RAJEEVAN.P LPST, KADAMBOOR
SOUTH L.P. SCHOOL, KADAMBOOR, P.O EDAKKAD,
KANNUR - 670663
17 MEGHA P.M.
AGED 38 YEARS, W/O. SHIJITH T UPST, KOTT AMUP
SCHOOL, TIRUR, MALAPPURAM- 676101
18 DAISY M.
AGED 29 YEARS, W/O. SANDEEP. T UPST, KOTT AMUP
SCHOOL, TIRUR, MALAPPURAM- 676101
19 KUBERAN BHATTATHIRIPPAD N.A.
AGED 24 YEARS, S/O.RAMAN BHATTATHIRIPPAD, OFFICE
ATTENDANT, AUPS PULASSERIKKARA, MARUTHUR P.O.,
PATTAMBI, PALAKKAD - 679306
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/2ND AND 3RD RESPONDENT IN THE WRIT APPEAL &
NOT PARTIES TO WA:
1 RANI GEORGE,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
37
3 BABU V V
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
MATTANNUR, KANNUR PIN - 670702
4 CHANDRIKA.N A
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
THALASSERY, KANNUR - 670101
5 SHREEJA. P V
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
TANUR, OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, TANUR, MALAPPURAM - 676302
6 MINI JAYAN
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
MANKADA OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, MANKADA, MALAPPURAM - 679324
7 SAKEENA MALAYIL KANNANCHERI
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
PARAPPANANGADI, OFFICE OF THE ASSISTANT
EDUCATIONAL OFFICER, PARAPPANANGADI,
THIRURANGADI, MALAPPURAM - 676303
8 ANITHA C
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
TALIPARAMBA, OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, TALIPARAMBA, KANNUR - 670141
9 RUKHIYA PP
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
MALAPPURAM, OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, MALAPPURAM, B2 BLOCK CIVIL STATION,
MALAPPURAM - 676505
Con.Case (C) No.1950 of 2023 & con. Cases
38
10 VINAYA RAJ,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
NADAPURAM, OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, NADAPURAM , KOZHIKODE - 673504
11 SAPNA JULIET
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
CHOMBALA, OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, CHOMBALA , KOZHIKODE - 673309
12 A SINDHU
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER
,KAYAMKULAM, ALAPPUZHA - 690502
13 SUJITH N
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
KANNUR SOUTH, KANNUR SOUTH .CHAKKARAKKAL, PO
MOWANCHERY, KANNUR - 670613
14 SUMA
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
TIRUR MALAPPURAM - 676101
15 BINDU B T
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
SHORANUR, OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER SHORANUR, PALAKKAD PIN - 679122
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2000 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APEPLLANTS 11 TO 15 IN THE WRIT APPEAL:
1 SUMIYATH AMBIDANKANDIYIL
AGED 41 YEARS, W/O. RAFEEQUE HSST
(STATISTICS),KPES HSS KAYAKKODI,KOZHIKODE
DISTRICT., PIN - 673508
2 SUMAYYA.A.K
AGED 35 YEARS, W/O. SAMEER HSST (JR) COMPUTER
SCIENCE, KPES HSS,KAYAKKODI ,KOZHIKODE
DISTRICT., PIN - 673508
3 V.V.SAJEER
AGED 33 YEARS, S/O. KUNCHAMMAD HSST
(COMMERCE),KPES HSS KAYAKKODI,KOZHIKODE
DISTRICT., PIN - 673508
4 P.K.THULASI
AGED 46 YEARS, HSST(ECONOMICS), W/O. SASI KPES
HSS KAYAKKODI, KOZHIKODE DISTRICT., PIN - 673508
5 FATHIMATH NUSAIBA.V
AGED 38 YEARS, W/O. MUHAMMADALI K P
HSST(JR),COMMERCE,KPES HSS KAYAKKODI,KOZHIKODE
DISTRICT., PIN - 673508
BY ADV R.K.MURALEEDHARAN
Con.Case (C) No.1950 of 2023 & con. Cases
40
RESPONDENTS/2ND AND 3RD RESPONDENTS & NOT PARITES IN THE
WRIT APPEAL:
1 RANI GEORGE
SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
STATE OF KERALA SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 SHANAVAS
DIRECTOR OF PUBLIC INSTRUCTION JAGATHI,
THIRUVANANTHAPURAM, NOW DIRECTOR OF GENERAL
EDUCATION (HIGHER SECONDARY EDUCATION) JAGATHY,
THIRUVANANTHAPURAM., PIN - 695014
3 SANTHOSH KUMAR M
RDD (REGIONAL DEPUTY DIRECTOR) KOZHIKODE OFFICE
OF THE REGIONAL DEPUTY DIRECTOR KOZHIKODE,
KOZHIKODE DISTRICT., PIN - 673001
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2012 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 4 AND 18 IN THE WRIT APPEAL:
1 CHRISTEENA T GEORGE
AGED 35 YEARS, W/O. LIJO C GEORGE, HSST BOTANY
(JR), AR HIGHER SECONDARY SCHOOL FOR GIRLS
PAVITTAPURAM, OTHALUR P.O, MALAPPURAM - 679591
2 JISHINA K K
AGED 42 YEARS, D/O - MOOSAKKUTTY HSST ECONOMICS
(JR) RAC HSS KATAMERI, KOZHIKODE., PIN - 673542
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/RESPONDENTS NO.6, 7, 12 AND 13 IN THE WA:
1 RANI GEORGE
SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
STATE OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
Con.Case (C) No.1950 of 2023 & con. Cases
42
2 SHANAVAS
DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY
EDUCATION), HOUSING BOARD BUILDING, SANTHI NAGAR
THIRUVANANTHAPURAM., PIN - 695014
3 DR. ANIL P M
RDD (REGIONAL DEPUTY DIRECTOR) MALAPPURAM OFFICE
OF THE REGIONAL DEPUTY DIRECTOR CIVIL STATION
ROAD, MALAPPURAM., PIN - 676505
4 SANTHOSH KUMAR M
RDD (REGIONAL DEPUTY DIRECTOR) KOZHIKODE OFFICE
OF THE REGIONAL DEPUTY DIRECTOR KOZHIKODE,
KOZHIKODE DISTRICT., PIN - 673001
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2014 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 2, 4 AND 5 IN WRIT APPEAL:
1 MUHAMMED SUHAIL O.P.
AGED 32 YEARS
S/O.MOIDEEN KUNHI, PANOL HOUSE, KADAVATHUR P.O.,
KANNUR, PIN - . (WORKING AS HSST HISTORY, MARKAZ
HIGHER SECONDARY SCHOOL, KARANTHUR, KOZHIKODE
DISTRICT-673571), PIN - 670676
2 ABOOBAKER SIDHIQUE KAITHAVALAPPIL
AGED 44 YEARS
S/O.ALASSAN HAJI KAITHAVALAPPIL, KAITHAVALAPPIL
HOUSE, MEMATTUPARA, KANNAMANGALAM P.O., (WORKING
AS HSST (JR.) BUSINESS STUDIES AND ACCOUNTANCY,
MARKAZ HIGHER SECONDARY SCHOOL, KARANTHUR,
KOZHIKODE DISTRICT-673571), PIN - 676309
3 DIVYA LAKSHMI T
AGED 40 YEARS
W/O.SHALU.K.T., CHAITHNAYA HOUSE, MOKERI P.O.,
VIA) KAKKATTIL - WORKING AS HSST (JR.) COMMERCE,
NATIONAL HIGHER SECONDARY SCHOOL, VATTOLI,
VATAKARA-673507, PIN - 673507
BY ADV R.K.MURALEEDHARAN
Con.Case (C) No.1950 of 2023 & con. Cases
44
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:
1 RANI GEORGE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 SANTHOSH KUMAR
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), REGIONAL DEPUTY DIRECTOR, OFFICE
OF THE REGIONAL DEPUTY DIRECTOR, KOZHIKODE,
HIGHER SECONDARY DEPARTMENT THEKEPURAM,
KUTTICHIRA, KOZHIKODE-, PIN - 673001
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2016 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 6 TO 10, 13, 22, 25 AND 31 IN WRIT
APPEAL:
1 AKHILA. P.P
AGED 30 YEARS, D/O. PREMASEKHARAN, P.K. UPSA,
D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU, KOTTAMURRY
P.O, THRISSUR DISTRICT., PIN - 680665
2 APARNA K MANOJ
AGED 26 YEARS, D/O. MANOJ. K.K., UPSA,
D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU, KOTTAMURRY-
P.O, THRUSSUR DISTRICT., PIN - 680665
3 ANU MOHAN. K
AGED 34 YEARS, D/O. K.N. MOHANAN, LPSA, ST.
GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
THRISSUR DISTRICT., PIN - 680665
4 REMYA J PANICKER
AGED 39 YEARS, D/O. K. JANARDANAN, LPSA, ST.
GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
THRISSUR DISTRICT., PIN - 680665
Con.Case (C) No.1950 of 2023 & con. Cases
46
5 JAYALAKSHMI. P.S
AGED 36 YEARS, W/O. SYAM, A.S. LPSA, ST.
GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
THRISSUR DISTRICT., PIN - 680665
6 RAKENDU. K.R
AGED 32 YEARS, D/O.RAMACHANDRAN. K.K., UPSA,
A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR
DISTRICT., PIN - 680691
7 ASWATHY. S
AGED 32 YEARS, D/O. PRAKASHAN, HSA (MALAYALAM),
S.M.S.N.H SCHOOL, VAIKOM P.O, KOTTAYAM
DISTRICT., PIN - 686141
8 JISHNU MADHU K.V
AGED 24 YEARS, S/O. MADHUSOODANAN. M.V., LPSA,
THALORA A.L.P. SCHOOL, KUTTIYERI-P.O, KANNUR
DISTRICT., PIN - 670142
9 MUHAMMED SHAKIR T.K
AGED 26 YEARS, S/O. ABDUL MAJEED. K., L.P.
ARABIC TEACHER (FULL TIME), VANIVILASAM
L.P.SCHOOL, THILLANKERY-P.O, KANNUR DISTRICT.,
PIN - 673574
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/RESPONDENTS 7 AND 8 IN THE WRIT APPEAL AND
NOT PARTIES TO WA:
1 RANI GEORGE
PRINCIPAL SECRETARY, GENERAL EDUCATION
DEPARTMENT, THE STATE OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 SHANAVAS
DIRECTOR OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM., PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
47
3 S. BINDU
ASSISTANT EDUCATIONAL OFFICER IN CHARGE OFFICE
OF THE ASSISTANT EDUCATIONAL OFFICER ,MALA SUB
DISTRICT, MALA, THRISSUR., PIN - 680732
4 C.R.GEETHA
ASSISTANT EDUCATIONAL OFFICER. OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, KODUNGALLORE,
THRISSUR., PIN - 680665
5 PREETHA RAMACHANDRAN
DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER, KADUTHURUTHY,
KOTTAYAM., PIN - 686604
6 MANOJ K
ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
ASSISTANT EDUCATIONAL OFFICER, THALIPARAMBA
NORTH, KANNUR., PIN - 670141
7 BABURAJ K.A
ASSISTANT EDUCATIONAL OFFICER, IRITTY OFFICE OF
THE ASSISTANT EDUCATIONAL OFFICER, IRITTY,
KANNUR., PIN - 670703
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2017 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 11, 18, 23, 24 AND 53 IN WRIT
APPEAL:
1 VIJI.K.
AGED 26 YEARS, D/O. T.V. UNNIKRISHNAN NAIR,
L.P.S.A, BHARATH L.P. SCHOOL, MARYAMANGALAM
SOUTH-P.O, NELLAYA, PALAKKAD, KERALA - 679335
2 ABHIJITH. T
AGED 20 YEARS, S/O. NARAYANAN. T., L.P.S.A,
A.B.U.P.SCHOOL, PARASSERY- P.O, PALAKKAD
DISTRICT, KERALA, PIN - 678631
3 ANJANA. P
AGED 28 YEARS, D/O. E.K. VENUGOPAL, L.P.S.A,
NEDUMANNUR L.P.SCHOOL, NEDUMANNUR-P.O,
KUNNUMMAL, KOZHIKODE DISTRICT, KERALA - 673506
4 GANA. C.P.
AGED 28 YEARS, D/O. MOHANAN. C.P., L.P.S.A,
NEDUMANNUR L.P. SCHOOL, NEDUMANNUR-P.O,
KUNNUMMAL, KOZHIKODE DISTRICT, KERALA - 673506
Con.Case (C) No.1950 of 2023 & con. Cases
49
5 MANZOOR. C.A,
AGED 36 YEARS,
S/O. ABDUL MUTHALIF, H.S.A, ARABIC, C.A. HIGHER
SECONDARY SCHOOL, COYALMANNAM-P.O, PALAKKAD
DISTRICT, KERALA., PIN - 678010
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:
1 RANI GEORGE,
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, STATE OF KERALA
SECRETARIAT, THIRUVANANTHAPURAM -, PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 BINDU B.T,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
SHORNUR OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER SHORNUR, PALAKKAD -, PIN - 679121
4 BINDU P.R,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
PARLI OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, PARLI SUB- DT, EDATHARA POST,
PALAKKAD-, PIN - 678611
5 ABDUL KHADAR
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
KUNNUMMAL OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER , KUNNUMMAL, KOZHIKODE,, PIN - 673507
Con.Case (C) No.1950 of 2023 & con. Cases
50
6 USHA MANATT
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
PALAKKAD MUNICIPAL COMPLEX, ROBINSON RD, OPP.
GOVERNMENT HOSPITAL, SANTHI NAGAR SULTANPET,
PALAKKAD, KERALA,, PIN - 678014
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2018 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 6 TO 11, 14, 16, 17, 21 TO 25 IN
WA NO.1631/2022:
1 LEENA CHANDY
AGED 41 YEARS
W/O. PRINCE T KURIAN H.S.S.T. COMPUTER
APPLICATION, ST. GEORGE H.S.S.,THOZHIYOOR,
THRISSUR DISTRICT., PIN - 680520
2 LEESHMA.K.K
AGED 34 YEARS
W/O. ABHILASH P P H.S.S.T. (ENGLISH, ST. GEORGE
H.S.S., THOZHIYOOR, THRISSUR DISTRICT, (WRONGLY
SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM, KOZHIKODE
DISTRICT., PIN - 673639
3 FEMY FRANCIS
AGED 34 YEARS, W/O. JITHIN XAVIER H.S.S.T.
(PHYSICS, ST. GEORGE H.S.S., THOZHIYOOR,
THRISSUR DISTRICT, (WRONGLY SHOWN AS ST. THOMAS
HSS, THOTTUMUKKAM, KOZHIKODE DISTRICT. - 673639
Con.Case (C) No.1950 of 2023 & con. Cases
52
4 JINCE JOSE.P
AGED 32 YEARS
S/O. P. J JOSE PULIKKOTTIL H.S.S.T. 9MATHS), ,
ST. GEORGE H.S.S., THOZHIYOOR, THRISSUR
DISTRICT,(WRONGLY SHOWN AS ST. THOMAS HSS,
THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639
5 MERIN JOSE.C
AGED 28 YEARS
W/O. GEVERGESE ISSAC P H.S.S.T. (COMMERCE, ST.
GEORGE H.S.S., THOZHIYOOR, THRISSUR DISTRICT,
(WRONGLY SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
KOZHIKODE DISTRICT., PIN - 673639
6 JISHI C. GEORGE
AGED 34 YEARS
W/O. LIJU KOCHUMON H.S.S.T. (ECONOMICS), ST.
GEORGE H.S.S., THOZHIYOOR, THRISSUR DISTRICT,
(WRONGLY SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
KOZHIKODE DISTRICT., PIN - 673639
7 DIVIA.K.S
AGED 36 YEARS, H.S.S.T. (CHEMISTRY) , ST. GEORGE
H.S.S., THOZHIYOOR, THRISSUR DISTRICT, (WRONGLY
SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
KOZHIKODE DISTRICT - 673639
8 DIVYA.J.S
AGED 36 YEARS
W/O. BIJOY K B H.S.S.T (JR) BOTANY, CFD H.S.S.,
MATHUR, PALAKKAD DISTRICT., PIN - 678571
9 ANJANA.A.M
AGED 37 YEARS
W/O. VIMAL R H.S.S.T. (JR), ZOOLOGY, CFD H.S.S.,
MATHUR, PALAKKAD DISTRICT., PIN - 678571
10 SOWMYA DEVASSY
AGED 38 YEARS
W/O. JOBY VARGHESE, H.S.S.T. ( PHYSICS),
S.N.G.S.H.S.S;KARAMUCK, KANDASSANKADAVU.P.O.,
THRICHUR DISTRICT., PIN - 680613
Con.Case (C) No.1950 of 2023 & con. Cases
53
11 SANDHYA CHANDRAN K.
AGED 35 YEARS, W/O. MAHESH P H.S.S.T.
(CHEMISTRY), S.N.G.S.H.S.S;KARAMUCK,
KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
12 RISHI. V. P
AGED 43 YEARS
W/O. BRIJESH K R, H.S.S.T. (MATHS),
S.N.G.S.H.S.S;KARAMUCK,
KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
13 SHEEJA. M. K
AGED 44 YEARS
W/O. K P RAVIKUMAR H.S.S.T.(JR) ,HINDI,
S.N.G.S.H.S.S;KARAMUCK,
KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
14 DEEPA. V
AGED 39 YEARS
W/O. RATHEESH K R H.S.S.T. ( JR), COMPUTER
SCIENCE, S.N.G.S.H.S.S;KARAMUCK,
KANDASSANKADAVU.P.O., THRICHUR DISTRICT - 680613
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/2ND AND 3RD RESPONDENTS AND NOT PARITES IN
THE WRIT APPEAL:
1 RANI GEORGE
SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
STATE OF KERALA SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 SHANAVAS
DIRECTOR OF GENERAL EDUCATION, JAGATHY,
THIRUVANANTHAPURAM., PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
54
3 VAHEEDA K A
RDD (REGIONAL DEPUTY DIRECTOR) ERNAKULAM OFFICE
OF THE REGIONAL DEPUTY DIRECTOR EDAPPALLY,
ERNAKULAM DISTRICT., PIN - 682024
4 DR. ANIL P M
RDD (REGIONAL DEPUTY DIRECTOR) MALAPPURAM OFFICE
OF THE REGIONAL DEPUTY DIRECTOR CIVIL STATION
ROAD, MALAPPURAM., PIN - 676505
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2019 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1, 2, 6, 19, 20 AND 24 IN WRIT
APPEAL:
1 JYSHA O P.
AGED 35 YEARS, D/O KRISHNAN K V, LPST, MUYYAM A
U P SCHOOL, THALIPARAMBA, KANNUR DISTRICT
(RESIDING AT PANCHAMI, KARIMBAM (PO),
THALIPARAMBA, KANNUR (DT),, PIN - 670142
2 HAINAMOL M P
AGED 42 YEARS, D/O. PRAKASH K N, LPST, MUYYAM A
UP SCHOOL, THALIPARAMBA,KANNUR DISTRICT
(RESIDING AT HAREEMA, MALAPPATTAM (PO), KANNUR
DIST-, PIN - 670631
3 AQUIB JAVID T P
AGED 25 YEARS, S/O. JALEEL T P, L.P.S.T,
VISHNUVILASAM U.P. SCHOOL, PULLOOKKARA CHOCKLI
SUB DISTRICT KANNUR DISTRICT, (RESIDING AT T P
HOUSE, PERINGATHUR (PO), KANNUR(DT) - 670675
Con.Case (C) No.1950 of 2023 & con. Cases
56
4 SRUTHI C K
AGED 27 YEARS,
D/O. SREEDHARAN M P, HST MALAYALAM, CRESCENT HSS
VANIMEL VATAKARA EDUCATIONAL DISTRICT KOZHIKODE
(DT), (RESIDING AT CHEMBUKUZHIYIL(H),
KALLIKKANDY(PO), KANNUR - 670693
5 VYSHNAV. P V
AGED 27 YEARS, S/O SASINDRAN K, H SA HINDI,
ST.MICHAEL'S ANGLO-INDIAN HSS, KANNUR, (RESIDING
AT VISMAYA NR. PUTHIYA KAVU, PAPPINISSRI WEST
(PO) KANNUR)., PIN - 670561
6 MITHUN T P,
AGED 23 YEARS
S/O MOHANAN M C, L P S T, KAMBIL A L P SCHOOL,
THALIPRAMBU SOUTH SUB DISTRICT, (RESIDING AT
MINI NIVAS, KAMBIL, NR CHERUKUNNU L P SCHOOL,
KOLENCHERY, KANNUR DISTRICT., PIN - 670601
BY ADVS.
R.K.MURALEEDHARAN
ATHIRA A.MENON
RESPONDENTS/RESPONDENTS 7 AND 8 IN WRIT APPEAL AND NOT
PARTIES TO WA:
1 RANI GEORGE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM - 695001
2 SHANAVAS,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
57
3 JANCY JOHN,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
THALIPARAMBA SOUTH, MAYYIL ROAD, MAYYIL-KANNUR-,
PIN - 670602
4 SUDHI V K,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
CHOCKLI OFFICE OF THE ASSISTANT EDUCATIONAL
OFFICER, CHOCKLI, KANNUR - 670672
5 HELEN HYSANTH MENDONSE
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
VADAKARA MINI CIVIL STATION, VADAKARA ,
KOZHIKODE - 673101
6 AJITHA T V,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KANNUR, OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER, NEAR CIVIL STATION, KANNUR - 670002
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2033 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 2 TO 5 IN WRIT APPEAL:
1 FARHANA MUHAMMEDALI P.V
AGED 33 YEARS
D/O.MUHAMMADALI.P.V. HIGH SCHOOL TEACHER
(CHEMISTRY), VKPKH M MADRASATHUL RAHMANIYA
VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA
NAGAR, PADNE, KASARGOD DISTRICT - 671312
2 PREENA P.
AGED 38 YEARS
D/O.C.KANNAN, HIGH SCHOOL TEACHER (SOCIAL
SCIENCE), VKPKH M MADRASATHUL RAHMANIYA
VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA
NAGAR, PADNE, KASARGOD DISTRICT - 671312
3 FAHANAS A.M.
AGED 33 YEARS
D/O.MAJEED P., PART TIME HIGH SCHOOL TEACHER
(URDU), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL
HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE,
KASARGOD DISTRICT - 671312
Con.Case (C) No.1950 of 2023 & con. Cases
59
4 MANU K
AGED 34 YEARS
S/O.VINOD.C., HIGH SCHOOL TEACHER (MALAYALAM),
VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER
SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE,
KASARGOD DISTRICT - 671312
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:
1 RANI GEORGE,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM - 695014
3 BALADEVI T P (KAS)
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
KANHANGAD , KASARGOD - 671315
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2057 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONER/1ST APPELLANT IN WA:
R.SANGEETHA,
AGED 38 YEARS, D/O. P. THULASEEDHARAN, HSST
(HISTORY), AVM HIGHER SECONDARY SCHOOL.,
CHUNANGAD-P.O, OTTAPPALAM (VIA), PALAKKAD
DISTRICT- 679511
BY ADV R.K.MURALEEDHARAN
RESPONDENTS/RESPONDENTS 6, 7 AND 12 IN WA:
1 RANI GEORGE,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, THE STATE OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
2 SHANAVAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
Con.Case (C) No.1950 of 2023 & con. Cases
61
3 DR. ANIL P.M
REGIONAL DEPUTY DIRECTOR, OFFICE OF THE REGIONAL
DEPUTY DIRECTOR, GENERAL EDUCATION DEPARTMENT
(HIGHER SECONDARY), B2 BLOCK, CIVIL STATION,
MALAPPURAM - 675605
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2320 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 10, 11, 12 AND 13 IN THE WRIT
APPEAL:
1 RASMI A. G.
AGED 41 YEARS, HSSST PHYSICS, CKHSS MANIMOOLY,
MANIMOOLY, VAZHIKKADAVU, MALAPPURAM, PIN -
679333
2 LITTY VARGHESE
AGED 35 YEARS, W/O. JOBY FRANCIS HSST BOTANY,
CKHSS MANIMOOLY, MANIMOOLY, VAZHIKKADAVU,
MALAPPURAM, PIN - 679333
3 TREESA ASSUMPTA
AGED 37 YEARS, W/O.JAYAN ANTONY HSST ZOOLOGY,
CKHSS MANIMOOLY, MANIMOOLY, VAZHIKKADAVU,
MALAPPURAM, PIN - 679333
4 DAINY K GEORGE
AGED 42 YEARS, W/O.JAYAN ANTONY HSST
MATHEMATICS, CKHSS MANIMOOLY, MANIMOOLY,
VAZHIKKADAVU MALAPPURAM, PIN - 679333
Con.Case (C) No.1950 of 2023 & con. Cases
63
BY ADVS.
T.T.MUHAMOOD
NIKHILA.P
RIYA MERIN BENCYKUTTY
GOKUL R.NAIR
NAZEER HUZAIN.H
RESPONDENTS/RESPONDENTS 6, 7 AND 12 IN THE WRIT APPEAL:
1 RANI GEORGE IAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, SECRETARY TO GOVERNMENT , GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SHANAVAS IAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY) JAGATHY, THIRUVANANTHAPURAM, PIN -
695014
3 DR. ANIL P M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, OFFICE OF THE REGIONAL
DEPUTY DIRECTOR HIGHER SECONDARY EDUCATION,
CIVIL STATION ROAD, MALAPPURAM, PIN - 676505
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2327 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 15, 38, 39, 40, 41, 42, 47, 48, 1,
64, 134, 149 AND 46 IN THE WRIT APPEAL:
1 LAKSHMI K. S.
AGED 42 YEARS, HSST (JR) COMMERCE, VALANCHERY
GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY,
MALAPPURAM, PIN - 676552
2 KARTHIKA SURENDRAN M. K.
AGED 32 YEARS, HSST, ECONOMICS (JR), VALANCHERY
HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM,
PIN - 676552
3 SHILPA P.
AGED 30 YEARS, W/O SARATH, HSST (JR) COMMERCE,
MMM HSS KUTTAYI, KUTTAY P. O., TIRUR,
MALAPPURAM, PIN - 676562
4 SREELAKSHMI M
AGED 27 YEARS, D/O. SADASIVAN M, HSST (SR)
ZOOLOGY, MMM HSS KUTTAYI, KUTTAY P.O, TIRUR,
MALAPURAM, PIN - 676562
Con.Case (C) No.1950 of 2023 & con. Cases
65
5 GREESHMA K.K.
AGED 40 YEARS, D/O. PRABHAKARAN K.K, HSST (JR)
MALAYALAM, MMM HSS KUTTAYI, KUTTAY P.O. TIRUR,
MALAPURAM, PIN - 676562
6 NAEEM GAFOOR N. K.
AGED 30 YEARS, S/O ABDUL GAFOOR N. K., HSST (JR)
CHEMISTRY, MMM HSS KUTTAYI, KUTTAY P. O., TIRUR,
MALAPPURAM, PIN - 676562
7 SHAMNA V. P.
AGED 36 YEARS, HSST (JR) COMMERCE, VALANCHERY,
HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM,
PIN - 676552
8 ARDRA.K.
AGED 35 YEARS, HSST (JR) COMPUTER SCIENCE
VALANCHERY HIGHER SECONDARY SCHOOL VALANCHERY
PO, MALAPPURAM, PIN - 676552
9 DEEPAK R.
AGED 37 YEARS, S/O RAVEENDRAN NAIR M. M. , HSST
BOTANY, MMM HSS KUTTAYI, KUTTAYI P. O., TIRUR,
MALAPPURAM, PIN - 676562
10 HANNA M SHAJI
AGED 29 YEARS
HSST (JR) HINDI, ST. JOSEPH'S, KIZHAKKAMBALAM,
KIZHAKKAMBALAM, ERNAKULAM, PIN - 683562
11 FAZIL P
AGED 35 YEARS, S/O. UNNI MOHAMMED, HSST,
POLITICAL SCIENCE. CALICUT HIGHER SECONDARY
SCHOOL FOR THE HANDICAPPED KOLATHARA, KOZHIKODE
DISTRICT, PIN - 673055
12 RENUKA DEVI K. K.
AGED 37 YEARS, W/O. SAJI K.K, HSST (JR)
ECONOMICS, KPMSM HS, ARIKKULAM, URALLOOR P.O,
KOZYILANDY, KOZHIKODE DISTRICT, PIN - 673620
Con.Case (C) No.1950 of 2023 & con. Cases
66
13 ANUMOL MATHEW
AGED 26 YEARS, D/O. SIBI,NVT IN BIOLOGY, PMSA
VHSS CHAPPANANGADI (VHSE) CHAPPANANGADI,
MALAPPURAM, PIN - 676503
BY ADVS.
T.T.MUHAMOOD
NAZEER HUZAIN.H
GOKUL R.NAIR
NIKHILA.P
RIYA MERIN BENCYKUTTY
RESPONDENTS/2ND AND 3RD RESPONDENTS AND NOT PARITES IN
THE WA:
1 RANI GEORGE IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 SHANAVAS IAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY) JAGATHY, THIRUVANANTHAPURAM, PIN -
695014
3 DR. ANIL P M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, OFFICE OF THE REGIONAL
DEPUTY DIRECTOR HIGHER SECONDARY EDUCATION,
CIVIL STATION ROAD, MALAPPURAM, PIN - 676505
Con.Case (C) No.1950 of 2023 & con. Cases
67
4 VAHEEDA K A
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, OFFICE OF THE REGIONAL
DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,EDAPPALLY, ERNAKULAM DISTRICT, PIN -
682024
5 SANTHOSH KUMAR M
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
SECONDARY EDUCATION, OFFICE OF THE REGIONAL
DEPUTY DIRECTOR KOZHIKODE, KOZHIKODE, PIN -
673001
6 LIZY T. C.
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER ASSISTANT DIRECTOR, VOCATIONAL HIGHER
SECONDARY EDUCATION, REGIONAL OFFICE,
KUTTIPPURAM, PIN - 676571
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2328 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONER/1ST APPELLANT IN THE WRIT APPEAL:
ARUN S.
AGED 30 YEARS
AISWARYA, PERYAM, UMAYANALLOOR P.O., KOLLAM, PIN
- 691 589. HSST (JR) COMMERCE, GUHANANDAPURAM
HSS, CHAVARA SOUTH P. O., KOLLAM, PIN - 691589
BY ADVS.
T.T.MUHAMOOD
RIYA MERIN BENCYKUTTY
NIKHILA.P
GOKUL R.NAIR
NAZEER HUZAIN.H
RESPONDENTS/RESPONDENTS 2, 3 IN THE WRIT APPEAL AND NOT
PARITES TO THE WA:
1 RANI GEORGE IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
Con.Case (C) No.1950 of 2023 & con. Cases
69
2 SHANAVAS IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER ) DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY) JAGATHY, THIRUVANANTHAPURAM,
PIN - 695014
3 SUTHA
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER RDD (REGIONAL DEPUTY DIRECTOR) OFFICE
OF THE REGIONAL DEPUTY DIRECTOR,
THIRUVANANTHAPURAM, PIN - 695033
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 2332 OF 2023
AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
2022 OF HIGH COURT OF KERALA
PETITIONER/APPELLANT IN THE WRIT APPEAL:
VALSALYA SASIDHARAN
AGED 38 YEARS
NON-VOCATIONAL TEACHER (SENIOR) COMMERCE,
VSVHSS, EZHUKONE, EZHUKONE.P.O., KOLLAM - 691505
RESIDING AT RAGAM, KALANJOOR P.O.,
PATHANAMTHITTA DISTRICT., PIN - 689694
BY ADVS.
T.T.MUHAMOOD
NIKHILA.P
GOKUL R.NAIR
RIYA MERIN BENCYKUTTY
NAZEER HUZAIN.H
RESPONDENTS/2ND & 3RD RESPONDENTS & NOT PARTY IN WA:
1 RANI GEORGE IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,, PIN - 695001
Con.Case (C) No.1950 of 2023 & con. Cases
71
2 SHANAVAS IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER ) DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY) JAGATHY, THIRUVANANTHAPURAM,
PIN - 695014
3 CHITHRA
(AGE & FATHER'S NAME NOT KNOWN TO THE
PETITIONER) ASSISTANT DIRECTOR, VOCATIONAL
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KADAPPAKKADA, KOLLAM, PIN - 691008
SRI.T.B.HOOD, SPL GP TO AG
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.05.2024, ALONG WITH CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
Con.Case (C) No.1950 of 2023 & con. Cases
72
P.B.SURESH KUMAR & SOPHY THOMAS, JJ.
-----------------------------------------------
Contempt Case (C) Nos.1950, 1955, 1957, 1967, 1969, 1970, 1994,
2000, 2012, 2014, 2016, 2017, 2018, 2019, 2033, 2057, 2320,
2327, 2328 and 2332 of 2023
-----------------------------------------------
Dated this the 22nd day of May, 2024
JUDGMENT
Heard the learned counsel for the parties on either side.
Having regard to the facts and circumstances of the
cases, we deem it appropriate to close the contempt petitions
without prejudice to the right of the petitioners to initiate
proceedings for revival of the contempt petitions, if circumstances
warrant. Ordered accordingly.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
SOPHY THOMAS, JUDGE.
YKB Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1950/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1625/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER DATED 16.08.2023 IN COC.NO.1693/2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1955/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1629/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER IN CCC NO.
1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1957/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1644/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.3.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT.CASE (CIVIL) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1967/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1459/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1969/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1721/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1970/2023
PETITIONER ANNEXURES Annexure -A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1737/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 1994/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1632/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2000/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1618/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2012/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGMENT DATED
Annexure-A2 A TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) A TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 A TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 A TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 A TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2014/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO.1725/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2016/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGMENT IN WA.NO.1680/2022 DATED 13.03.2022 OF THIS HONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2017/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN WA.NO.1620/2022 DATED 13.03.2023 OF THIS NHONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2018/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1631/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2019/2023
PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE JUDGMENT IN WA.NO.
1668/2022 DATED 13.03.2023 OF THIS HONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2033/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO.1682/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2057/2023
PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1667/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure-A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C)NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2320/2023
PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1679/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2327/2023
PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1625/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2328/2023
PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1725/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases
APPENDIX OF CON.CASE(C) 2332/2023
PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1898/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023
Annexure A3 TRUE COPY OF THE GO (MS) NO.
29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.
H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023
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