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Leena Chandy vs Rani George
2024 Latest Caselaw 12849 Ker

Citation : 2024 Latest Caselaw 12849 Ker
Judgement Date : 22 May, 2024

Kerala High Court

Leena Chandy vs Rani George on 22 May, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                CON.CASE(C) NO.1950 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
               2022 OF HIGH COURT OF KERALA

PETITIONERS/APPELLANTS 10, 23 TO 29, 31 TO 35, 51, 50,
49, 56, 55, 54, 53, 126, 127, 125, 130, 129, 150, 124,
52, 16, 128, 22, 21, 71, 72, 73, 76, 77, 75, 79, 78, 80,
81, 86 TO 89, 91, 74, 102, 147, 101, 115, 119, 120, 9,
11, 62, 63 & 140:

    1     BIPIN DAS V. K
          AGED 31 YEARS, S/O. VELAYUDHAN V. K, HSST
          SOCIOLOGY, A. R NAGAR HSS, CHENDAPPURAYA,
          MALAPPURAM, PIN - 676305
    2     ARCHANA K
          AGED 34 YEARS, D/O. K. C DAMUMANOHARAN, HSST
          (JR) CHEMISTRY, MS NSS HSS CHAKKALAKUTH,
          NILAMBUR, MALAPPURAM -, PIN - 679329
    3     SOUMYA K,
          AGED 40 YEARS, D/O. K RAMAKRISHNAN, HSST (JR)
          PHYSICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR,
          MALAPPURAM -, PIN - 679329
    4     SIBA A,
          AGED 35 YEARS, D/O V.BALACHANDRAN,HSST (JR)
          COMPUTER SCIENCE, MS NSS HSS CHAKKALAKUTH,
          NILAMBUR, MALAPPURAM -, PIN - 679329
    5     SAJULA E. V,
          AGED 41 YEARS, D/O. VIJAYAKUMAR K, HSST (JR)
          MATHEMATICS, MS NSS HSS CHAKKALAKUTH, NILAMBUR,
          MALAPPURAM -, PIN - 679329
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     2



     6     DEEPA P. K,
           AGED 39 YEARS, W /O. AJAY BALASUBRAMANYAN, HSST
           (JR) MATHEMATICS NAVAMUKUNDA HSS, THIRUNAVAYA,
           KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
     7     SAJITHA P
           AGED 36 YEARS, D/O. K KANNAN (LATE), HSST (SR)
           BOTANY, NAVAMUKUNDA HSS, THIRUNAVAYA,
           KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
     8     KAVITHA P
           AGED 34 YEARS, D/O. C. P GOPINATHAN, HSST(JR)
           COMMERCE), NAVAMUKUNDA HSS, THIRUNAVAYA
           KUTTIPPURAM, MALAPPURAM DISTRICT - 676301
     9     BHAGYALAKSHMY A
           AGED 37 YEARS, D/O. ASOKA KUMAR K, HSST (JR)
           CHEMISTRY, SMM HSS RAYIRIMANGALAM, TANUR P.O,
           MALAPPURAM - 676302
    10     PRASOB C. S
           AGED 38 YEARS, S/O. SIVADASAN C, HSST (JR)
           PHYSICS SMM HSS RAYIRIMANGALAM, TANUR P.O,
           MALAPPURAM - 676302
    11     ANISH CHANDRAN
           AGED 38 YEARS, S/O. JAYACHANDRAN, HSST (JR)
           COMPUTER SCIENCE, SMM HSS RAYIRIMANGALAM, TANUR
           P.O, MALAPPURAM , PIN - 676302
    12     JAMSHID KALANGODAN,
           AGED 36 YEARS, S/O. MOHAMMED KUTTY, HSST
           GEOGRAPHY, P.TMY HSS, EDAPPALAM, VILAYUR
           EDAPPALAM P.O, PALAKKAD DISTRICT -, PIN - 679309
    13     AFSAL V. K,
           AGED 28 YEARS, S/O. RAYINKUTTY V. K. HSST (JR)
           GEOGRAPHY,P.TM Y HSS, EDAPPALAM, VILAYUR
           EDAPPALAM P.O, PALAKKAD DISTRICT -, PIN - 679309
    14     SEETHA LAKSHMI C,
           AGED 28 YEARS, WIFE OF SIDHARTH PRAKASH, HSST
           BOTANY, M.V HIGHER SECONDARY SCHOOL, ARIYALLUR,
           MALAPPURAM DISTRICT, PIN - 676312
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     3



    15     JANCY K.I
           AGED 40 YEARS, W/O.AJAYAKUMAR, HSST (JR)
           ECONOMICS, M.V HIGHER SECONDARY SCHOOL,
           ARIYALLUR, MALAPPURAM DISTRICT - PIN - 676312
    16     SREEBIN O,
           AGED 37 YEARS, S/O.GOPI HSST SOCIOLOGY, M.V
           HIGHER SECONDARY SCHOOL, ARIYALLUR, MALAPPURAM
           DISTRICT, PIN - 676312
    17     AKHILESH N,
           AGED 34 YEARS, S/O. SREEDHARAN N., HSST
           COMMERCE, NNM HSS CHELEMBRA, PALLIPARAMBA P.O.,
           MALAPPURAM, PIN - 673634
    18     KIRAN M.S,
           AGED 27 YEARS, S/O. SUDHAKARAN E, HSST (JR)
           ENGLISH,NNM HSS CHELEMBRA, PALLIPARAMBA P.O,
           MALAPPURAM -, PIN - 673634
    19     SHEENA P.A,
           AGED 39 YEARS, D/O. P ACHUTHAN NAIR, HSST (JR)
           CHEMISTRY NNM HSS, CHELEMBRA, PALLIPARAMBA P.O,
           MALAPPURAM -, PIN - 673634
    20     ROOPASREE P.V
           AGED 29 YEARS, D/O. PAVITHRAN K.P, HSST (JR)
           PHYSICS, NNM HSS HELEMBRA, PALLIPARAMBA P.O,
           MALAPPURAM -, PIN - 673634
    21     ATHULYA N.S
           AGED 42 YEARS, D/O. N. N SADASIVAN, HSST
           SOCIOLOGY HSS PERINGODE, PERINGODE P.O, PALAKKAD
           -, PIN - 679535
    22     SOUMYA VARRIAR M,
           AGED 36 YEARS, D/O V MURALEEDHARAN, HSST HISTORY
           HSS PERINGODE, PERINGODE P.O. PALAKKAD 679535
    23     SHEENA K.B,
           AGED 45 YEARS, D/O. K BALACHANDRAN, HSST
           POLITICAL SCIENCE, HSS PERINGODE, PERINGODE P.O,
           PALAKKAD -, PIN - 679535
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     4



    24     NEETHU M.G,
           AGED 37 YEARS, S/O. MANOMOHANAN P.M. HSST (JR)
           CHEMISTRY, PULIYAMPARAMB HIGHER SECONDARY
           SCHOOL. KODUNTHIRAPULLY, PALAKKAD - 678006
    25     ANJU J.
           AGED 36 YEARS, D/O. P. V JAYAPRAKASH. HSST (JR)
           MATHS, KK MHSS, VANDITHAVALAM CHITTUR, PALAKKAD,
           PIN - 678534
    26     BINDU C
           AGED 33 YEARS, W/O. RAJESH, HSST (MATHS),
           CHALAVARA HSS, P.O CHALAVARA, PALAKKAD DISTRICT
           -, PIN - 679505
    27     CHINMAYAKRISHNAN V.R
           AGED 27 YEARS, S/O. RAMAKRISHNAN A, HSST (JR)
           COMMERCE, KC PHSS KAVASSERY, PAZHAYANNUR ROAD,
           KAVASSERI, PALAKKAD DISTRICT -, PIN - 678543
    28     IRSHAD K,
           AGED 29 YEARS, S/O. HAMZA K, HSST (JR) COMMERCE,
           AM HSS VENGOOR, VENGOOR, MALAPPURAM PIN - 679325
    29     SANKARANKUTTY V
           AGED 39 YEARS, S/O. SANKUNNI V, HSST, POLITICAL
           SCIENCE HDPS HSSEDATHIRINJI, IRINJALAKKUDA,
           THRISSUR - 680122
    30     SHYNI C.
           AGED 36 YEARS, D/O THAMBI C. K. HSST (JR)
           ECONOMICS HSS PERINGODE, PERINGODE P.O. PALAKKAD
           -, PIN - 679535
    31     SINDHYA A,
           AGED 36 YEARS, D/O. ASHOKAN, HSST(JR) PHYSICS,
           NAVAMKUNDA HSS, THIRUNNAVAYA, KUTTIPPURAM,
           MALAPPURAM DISTRICT -, PIN - 676301
    32     GEETHU M. R,
           AGED 36 YEARS, W/O. ABHILASH P, HSST (JR)
           CHEMISTRY), NAVAMUKUNDA HSS, THIRUNAVAYA
           KUTTIPPURAM, MALAPPURAM DISTRICT -, PIN - 676301
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     5



    33     SEENA M V
           AGED 42 YEARS, W/O. SANTHOSH KUMAR P, HSST
           ZOOLOGY (JR), KUTHUPARAMBA HIGHER SECONDARY
           SCHOOL, THALASSERY - COORG HWY, KUTHUPARAMBA,
           KANNUR DISTRICT -, PIN - 670643
    34     RASHMI M
           AGED 41 YEARS, W/O. NANDAKUMAR M HSST
           MATHEMATICS, SAT HSSMANJESHWARA, HASABETTU,
           KASARGODE -, PIN - 671323
    35     DEEPAK M
           AGED 41 YEARS, HSST PHYSICS, SAT HSS,
           MANJESHWARA, HASABETTU, KASARGODE PIN - 671323
    36     SHEENA T. V,
           AGED 42 YEARS, HSST MALAYALAM (JR), SAT HSS,
           MANJESHWARA, HASABETTU, KASARGODE - 671323
    37     REMYA K,
           AGED 32 YEARS, HSST BOTANY (JR) SAT HSS,
           MANJESHWARA, HASABETTU, KASARGODE - 671323
    38     AMBILY V. K
           AGED 41 YEARS, HSST CHEMISTRY SAT HSS,
           MANJESHWARA, HASABETTU, KASARGODE PIN - 671323
    39     PRATHEESH.T.
           AGED 40 YEARS, S/O.T.PRABHAKARAN NAIR HSST
           COMMERCE, SAT HSS, MANJESHWARA,HASABETTU
           KASARGODE PIN - 671323
    40     SACHIN SURENDRAN
           AGED 31 YEARS, HSST COMMERCE (JR), SAT HSS,
           MANJESHWARA, HASABETTU, KASARGODE - 671323
    41     SINI.M.
           AGED 34 YEARS, W/O.PRASANTHAKUMAR HSST COMPUTER
           APPLICATION, SAT HSS, MANJESHWARA, HASABETTU,
           KASARGODE - 671323
    42     SHANTHARAMA S
           AGED 42 YEARS, S/O.NARAYANA.S. HSST ECONOMICS,
           SAT HSS, MANJESHWARA, HASABETTU, KASARGODE -
           671323
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     6



    43     BINESH K.V. ,
           AGED 35 YEARS, S/O. KAYANI NARAYANAN, HSST
           ECONOMICS, VK PKHM MRVHSS PADNE, PADNE P.O,
           KASARGODE - 671312
    44     SUDHEESH P,
           AGED 41 YEARS, S/O.PADMANABHAN M.K., HSST
           SOCIOLOGY, VK PKHM MRVHSS PADNE, PADNE P.O,
           KASARGODE - 671312
    45     ANITHA K. P,
           AGED 44 YEARS, W/O.JAYARAJAN A.P HSST (JR)
           MALAYALAM, VK PKHM MRVHSS PADNE, PADNE P.O,
           KASARGODE - 671312
    46     VINEETH T,
           AGED 34 YEARS, S/O. BALAKRISHNAN M.P, HSST
           POLITICAL SCIENCE VK PKHM MRVHSS PADNE, PADNE
           P.O, KASARGODE -, PIN - 671312
    47     REMYA P.V,
           AGED 35 YEARS, W/O.SHAJI.K HSST POLITICAL
           SCEINCE CHEMBILODE HSS THALAVIL, PODUVANCHERY
           P.O, KANNUR PIN - 670621
    48     SHYJU V.V,
           AGED 39 YEARS, S/O.KUNHIRAMAN V.V. HSST ZOOLOGY
           (JR) SAT HSS, MANJESHWARA, HASABETTU, KASARGODE
           -, PIN - 671323
    49     RASITHA V
           AGED 48 YEARS, D/O. RAGHAVAN, HSST(JR) HINDI,
           KOOTHUPARAMBA HSS, THALASSERY - COORG HWY,
           KUTHUPARAMBA, KANNUR -, PIN - 670643
    50     SILPA B NAVAMATH
           AGED 29 YEARS, W/O. BABU RAJ P.K, HSST
           ZOOLOGY,K.K V M PHSS, PANOOR, KANNUR - 670692
    51     ANJUNA P V
           AGED 34 YEARS, ( WRONGLY SHOWN AS 'ANJANA P.V'),
           D/O. V RAJAN, HSST (JR) BOTANY, KOOTHUPARAMBA
           HSS, THALASSERY - COORG HWY, KUTHUPARAMBA,
           KANNUR - 670643
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     7



    52     NABEELA BEEGAM K.T.
           AGED 30 YEARS, D/O. SAIDALAVI K.T. HSST HINDI,
           FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE
           P.O, KOZHIKODE PIN - 673632
    53     ARYA RAJAN K.M,
           AGED 29 YEARS, D/O. RAJAN K.M, HSST MALAYALAM,
           VELOM HIGHER SECONDARY SCHOOL, CHERAPURAM P.O,
           KOZHIKODE -, PIN - 673507
    54     AMRUTHA S,
           AGED 31 YEARS, D/O. SASIDHARAN K, HSST
           CHEMISTRY, THIRUVANGOOR HIGHER SECONDARY SCHOOL,
           CHEMANCHERI P.O, KOZHIKODE DISTRICT - 673304
    55     JAMSHEER K K
           AGED 33 YEARS, S/O. ASSAIN K K, HSST
           HISTORY,VMHM HSS, ANAYAMKUNNU MUKKAM,KOZHIKODE-,
           PIN - 673602
    56     RENUKA JYOTHI K. S
           AGED 39 YEARS, D/O. VENUGOPALAN V, HSST (JR.)
           MALAYALAM, HSS THIRUVALAYANNUR, THIRUVALAYANNUR
           HIGHER SECONDARY SCHOOL, VADEKKEKADU, THRISSUR
           -, PIN - 679562
    57     PRASEETHA C.N
           AGED 36 YEARS, W/O.BIJOY.C.B HSST (SR)
           ECONOMICS, VCSHSS PUTHENVELIKKARA ELENTHIKKARA,
           CHENDAMANGALAM, ERNAKULAM -, PIN - 683594
    58     SWETHA P.S
           AGED 30 YEARS, W/O.ARUN ARAVIND HSST (JR)
           COMMERCE, VCSHSS PUTHENVELIKKARA ELENTHIKKARA,
           CHENDAMANGALAM, ERNAKULAM-, PIN - 683594
    59     SHAJU THAMPY
           AGED 33 YEARS, S/O.SUSAN THAMPY HSST (JR)
           COMMERCE, DR. C.T EAPEN MEMORIAL HSS,
           MUTHUPILAKKAD P.O, SASTHAMCOTTA, KOLLAM-, PIN -
           690521
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     8



           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON


RESPONDENTS/2ND & 3RD RESPONDENTS & NOT PARTIES IN THE
WRIT APPEAL:

     1     RANI GEORGE,
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, SECRETARY, GENERAL EDUCATION
           DEPARTMENT, THE STATE OF KERALA SECRETARIAT,
           THIRUVANANTHAPURAM - 695001
     2     SHANAVAS
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
           SECONDARY) JAGATHY, THIRUVANANTHAPURAM PIN -
           695014
     3     DR. ANIL P M
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
           MALAPPURAM OFFICE OF THE REGIONAL DEPUTY
           DIRECTOR CIVIL STATION ROAD, MALAPPURAM - 676505
     4     K.R MANIKANDAN
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER RDD (REGIONAL DEPUTY DIRECTOR) KANNUR
           OFFICE OF THE REGIONAL DEPUTY DIRECTOR KANNUR,
           KANNUR DISTRICT -, PIN - 670003
     5     SANTHOSH KUMAR M
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
           KOZHIKODE OFFICE OF THE REGIONAL DEPUTY DIRECTOR
           KOZHIKODE, KOZHIKODE DISTRICT - 673001
 Con.Case (C) No.1950 of 2023 & con. Cases

                                     9



      6       VAHEEDA.K.V.
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
              ERNAKULAM OFFICE OF THE REGIONAL DEPUTY DIRECTOR
              EDAPPALLY, ERNAKULAM DISTRICT -, PIN - 682024
      7       SUTHA K
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
              THIRUVANANTHAPURAM OFFICE OF THE REGIONAL DEPUTY
              DIRECTOR PALAYAM, THIRUVANANTHAPURAM -, PIN -
              695033
              SRI.T.B.HOOD SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR         ADMISSION      ON      22.05.2024,   ALONG    WITH
CON.CASE(C).1955/2023, 1957/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    10




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1955 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALAA
PETITIONERS/APPELLANTS 5, 3 AND 4 IN WA NO.1629/2022:

     1     BITHU PRAKASAN. P
           AGED 37 YEARS, S/O. RAJANARAYANAN M A LAB
           ASSISTANT, SNGS HSS, KARAMUKKU, THRISSUR
           DISTRICT - 680613
     2     NITHYA.G.
           AGED 36 YEARS, W/O SUMESH S, LAB ASSISTANT, CFD
           HSS, MATHOOR, PALAKKAD - 678571
     3     ANITHA.G
           AGED 30 YEARS, W/O. BIJU P V LAB ASSISTANT, CFD
           HSS, MATHOOR, PALAKKAD 678571
           BY ADV R.K.MURALEEDHARAN

RESPONDENTS/7TH & 8TH RESPONDENTS & NOT PARTIES IN THE
WRIT APPEAL:

     1     RANI GEORGE
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, SECRETARY, GENERAL EDUCATION
           DEPARTMENT, THE STATE OF KERALA SECRETARIAT,
           THIRUVANANTHAPURAM - 695001
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    11



      2       SHANAVAS
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER DIRECTOR OF GENERAL EDUCATION,
              JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
      3       VAHEEDA K A
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
              ERNAKULAM OFFICE OF THE REGIONAL DEPUTY DIRECTOR
              EDAPPALLY, ERNAKULAM DISTRICT -, PIN - 682024
      4       DR. ANIL P M
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER RDD (REGIONAL DEPUTY DIRECTOR)
              MALAPPURAM OFFICE OF THE REGIONAL DEPUTY
              DIRECTOR CIVIL STATION ROAD, MALAPPURAM, PIN -
              676505
             SRI.T.B.HOOD, SPL GP TO AG

          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    12




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1957 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALAA

PETITIONERS/APPELLANTS 1, 3, 4, 7, 10, 14, 17, 21, 22,
24, 25, 26 TO 29, 31, 33 TO 35, 40, 44, 46, 47, 49, 54,
55, 56, 64-65, 67, 68, 73, 75, 77, 78, 82, 84 TO 88, 91
AND 95-99 IN THE WRIT APPEAL:

     1     HASEEB O.P,
           AGED 26 YEARS, S/O. MAHAMOOD LPST, UMMATHUR
           MLPS, PARAKKADAV P.O, KOZHIKODE, PIN - 670675
     2     SUDHEESH.P.P
           AGED 43 YEARS, S/O A.CHANDRAN UPST, ERUVATTY UP
           SCHOOL, KOTTAYAM POIL (PO), KANNUR - 670691
     3     ATHULYA P
           AGED 25 YEARS, D/O. RAMESHAN P UPST, ERUVATTY
           UPS KOTTAYAM POIL P.O, KANNUR., PIN - 670691
     4     SUBINA RAJ S B
           AGED 37 YEARS, D/O BABURAJAN LPST, CHORODE LP
           SCHOOL CHORODE EAST PO KOZHIKIODE., PIN - 673106
     5     FOUSIYA.A.S
           AGED 31 YEARS, W/O NAJEEB LPST, ALPS
           KOTTARASSERY, THEKKEPOTTA, PUTHUCODE PO,
           PALAKKAD., PIN - 678687
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    13



     6     REMYA NARAYANAN
           AGED 36 YEARS, D/O. NARAYANAN T UPST, MANANTHERI
           UPS, MANANTHERI PO, KANNUR., PIN - 670643
     7     SAFVANA P
           AGED 26 YEARS, D/O. ABOOBACKER HST MALAYALAM
           IUHSS PARAPPUR, PARAPPUR PO MALAPPURAM. - 676503
     8     MISHAL GONSALVES
           AGED 28 YEARS, S/O. SIPSON GEORGE HST NATURAL
           SCIENCE, ST. CORNELIUS HSS, KOLAYAD, KOLAYAD PO
           KANNUR., PIN - 670650
     9     NAMITHA K K
           AGED 26 YEARS, D/O. NARAYANAN K K, HST
           MALAYALAM, ST CORNELIUS HSS KOLAYAD, KOLAYAD PO
           KANNUR., PIN - 670650
    10     SHAMSA T
           AGED 33 YEARS, D/O. ABDUL JABBAR T UPST, AMUPS
           PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM.,
           PIN - 676551
    11     SHABNA P
           AGED 32 YEARS, D/O. MUSTHAFA P LPST, AMUPS
           PARAKKAL, KANMANAM THEKKUMURI P.O, MALAPPURAM.,
           PIN - 676551
    12     DEEPA P
           AGED 37 YEARS, D/O. NARAYANAN NAIR HST MATHS, AR
           NH S S CHENDAPPURAYA, ABDURAHIMAN NAGAR PO
           MALAPPURAM., PIN - 676305
    13     AMEEN IHSAN K C
           AGED 22 YEARS, S/O. ABDUL LATHEEF K.C JUNIOR
           LANGUAGE TEACHER (ARABIC), MADRASATHUL MANAR L P
           SCHOOL, CHALIYAM P.O, KOZHIKODE., PIN - 673301
    14     RASHA MARIYAM A T
           AGED 27 YEARS, D/O. KAMARUDHEEN.A.T., LPST,
           MADRASATHUL MANAR L P SCHOOL, CHALIYAM PO.,
           KOZHIKODE., PIN - 673301
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    14



    15     MANSOOR THAYYIL
           AGED 36 YEARS, S/O.KUNHIMOIDEEN, UPST, AMUPS
           KANMANAM, KANMANAM PO KALPAKANCHERY,
           MALAPPURAM., PIN - 676551
    16     SREEBHA D
           AGED 36 YEARS, W/O V М BIBIL, GEETHANJALI HOUSE
           UPST, AUPS AZHINHILAM, AZHINHILAM P.O,
           MALAPPURAM., PIN - 673632
    17     SHYNI K
           AGED 43 YEARS, D/O. KANNAN, NHATTOTHIN UPST, AR
           NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
           MALAPPURAM., PIN - 676305
    18     JINISHA K.K
           AGED 37 YEARS, D/O. UNNIKRISHNAN K UPST, AR
           NAGAR HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
           MALAPPURAM., PIN - 676305
    19     DIVYA P R
           AGED 39 YEARS, D/O. PADMANABHA PILLAI MATHS, AR
           NAGAR HSS, CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
           MALAPPURAM., PIN - 676305
    20     VINSHI V
           AGED 30 YEARS, D/O. VIJAYAN HST- MALAYALAM,
           IUHSS PARAPPUR, PARAPPUR PO., MALAPPURAM, PIN -
           676503
    21     ABHILASH R
           AGED 28 YEARS, S/O. RAGHAVAN T K, LPST,
           CHENGINIPPADY UP SCHOOL KANNUR PO, KANNUR ., PIN
           - 670002
    22     IRSHADALI. K.C
           AGED 33 YEARS, S/O. HASSAN KUTTY, UPST, VHMHSS
           MORAYUR, MORAYUR P.O, MALAPPURAM., PIN - 673642
    23     AFSAL E.S
           AGED 32 YEARS, S/O. SADIQUE, HST URUDU, PART
           TIME CMMHSS THALAKKULATHUR THALAKKULATHUR P.O,
           KOZHIKODE., PIN - 673317
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    15



    24     VIDYA C
           AGED 34 YEARS, D/O. CHANDRA SEKHARA KURUP, LPST,
           AMUPS VETATHUR, VETATHUR PO., MALAPPURAM., PIN -
           679326
    25     SHERJEL M A
           AGED 36 YEARS, S/O. M ABOOBACKER, UPST, FAROOK
           HIGHER SECONDARY SCHOOL. FAROOK COLLEGE PO.,
           KOZHIKODE., PIN - 673632
    26     SHAMSHER P.V
           AGED 41 YEARS, S/O. ABDURAHMAN, HST MALAYALAM,
           EMJAY VHSS, VILLIAPPALLY PO., KOZHIKODE., PIN -
           673542
    27     AKHILJITH M P
           AGED 22 YEARS, S/O. MUKUNDAN M P, LPST,
           MUTHALATH ALPS,VATTOLIPPARAMB, MANASSERY P.O,
           KOZHIKODE., PIN - 673602
    28     DIVYA A.K,
           AGED 36 YEARS, D/O.KUNHIRAMAN, UPST,
           CHENGINIPPADI UP SCHOOL, KANNUR., PIN - 670002
    29     REMISHA N P
           AGED 33 YEARS, W/O. SUBEESH K P, JUNIOR LANGUAGE
           TEACHER (HINDI), VALLIAYI UPS VALLIAYI,
           MUTHIYANGA P.O, KANNUR., PIN - 670691
    30     VIGNESWAR P S
           AGED 31 YEARS, S/O. PAVITHRAN V K, LPST, PANOOR
           UP SCHOOL, PANOOR P.O, KANNUR., PIN - 670692
    31     DARSANA R P
           AGED 40 YEARS, D/O. POKKER P.K HST - MALAYALAM
           FAROOK HIGHER SECONDARY SCHOOL, FAROOK COLLEGE
           P.O, KOZHIKODE., PIN - 673632
    32     JASEERA K P
           AGED 37 YEARS, D/O. SAIDALAVI K P, HST HINDI,
           ARNHSS CHENDAPPURAYA ABDURAHIMAN NAGAR P.O,
           MALAPPURAM, PIN - 676305
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    16



    33     SOUDA EDAKKANDAN
           AGED 36 YEARS, D/O. HUSSAIN E.K, UPST, AR NAGAR
           HSS CHENDAPPURAYA, AR NAGAR P.O, MALAPPURAM.,
           PIN - 676305
    34     NASREENA P.P
           AGED 33 YEARS, D/O. ABDUL KADER, HST PHYSICAL
           SCIENCE NAM HIGH SCHOOL, PERINGATHUR P.O
           KANNUR., PIN - 670675
    35     SHAMEENA.A,
           AGED 34 YEARS, D/O.A.K.AMMAD, HST SOCIAL
           SCIENCE, NAM HSS PERINGATHUR P.O KANNUR.- 670675
    36     MEENU M S
           AGED 36 YEARS, D/O. MOHANAN PILLAI G,, UPST, ARN
           HSS CHENDAPPURAYA, ABDURAHIMAN NAGAR P.O,
           MALAPPURAM., PIN - 676305
    37     MUHAMMAD FASIL K C
           AGED 26 YEARS, S/O. EBRAHIM, LPST, KATAMERI MUP
           SCHOOL KATAMERI POST KOZHIKODE., PIN - 673542
    38     HASEERA CHEROOMPRATH
           AGED 29 YEARS, D/O. KUNHABDULLA LPST, KATAMERI
           MUP SCHOOL KATAMERI POST, KOZHIKODE.- 673542
    39     FARHANA P,
           AGED 22 YEARS, D/O. AMMAD, LPST, KATAMERI MUP
           SCHOOL KATAMERI POST KOZHIKODE., PIN - 673542
    40     SONY THOMAS
           AGED 34 YEARS, S/O. THOMAS THOMAS, HST-MATHS,
           ST.CORNELIUS HSS, KOLAYAD P.O, KANNUR. - 670650
    41     SANDHYA K G
           AGED 34 YEARS, W/O. ANTONY SHAJU, HST
           MATHS,ST.CORNELIUS HSS KOLAYAD P.O, KANNUR., PIN
           - 670650
    42     NASITHA C,
           AGED 30 YEARS, D/O. NOOR MOHAMMED. C, HST-URUDU,
           TMVHSS PERUMPILAVU KADAVALLUR P. O, PERUMPILAVU,
           THRISSUR., PIN - 680543
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    17



    43     MUHAMMAD ASHIM P M
           AGED 30 YEARS
           S/O. ASHRAF, UPST, CHETTIATH UP SCHOOL,
           PUDUPPANAM P.O,KOZHIKODE., PIN - 673105
    44     GOKUL P.G
           AGED 27 YEARS
           S/O. PRABHAKARAN M, LPST, CHETTIATH UP SCHOOL
           PUDUPPANAM PO KOZHIKODE., PIN - 673105
    45     SARATH V P
           AGED 30 YEARS
           S/O. RAJAN V P UPST, CHETTIATH U P SCHOOL
           PUTHUPPANAM POST, VATAKARA KOZHIKODE., PIN -
           673105
    46     SRUTHI K
           AGED 36 YEARS
           D/O. N KUTTYKRISHNAN HST MATHEMATICS V P
           ORIENTAL HIGH SCHOOL, CHOKLI, CHOKLI
           P.O,KANNUR., PIN - 670672
    47     ANAND M,
           AGED 25 YEARS
           S/O. G S MONY LPST, JAWAHAR LPS, KURAKKODU,
           KOLLAYIL P.O., CHITHARA, KOLLAM., PIN - 691559
           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON


RESPONDENTS/RESPONDENTS 2 AND 3 AND NON PARTIES TO THE WA:

     1     RANI GEORGE
           PRINCIPAL SECRETARY, GENERAL EDUCATION
           DEPARTMENT, STATE OF KERALA SECRETARIAT,
           THIRUVANANTHAPURAM., PIN - 695001
     2     SHANAVAS
           DIRECTOR OF GENERAL EDUCATION JAGATHY,
           THIRUVANANTHAPURAM., PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    18



     3     VINAYA RAJ
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, NADAPURAM,
           KOZHIKODE., PIN - 673504
     4     SUDHA.P.P
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, KUTHUPARAMBA,
           KANNUR., PIN - 670643
     5     SUNIL V.K
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER VADAKARA,
           CALICUT., PIN - 673101
     6     JAYANTHI
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, ALATHUR,
           PALAKKAD., PIN - 678541
     7     VIKRAMAN. T. M
           DISTRICT EDUCATIONAL OFFICER, THIROORANGADI, PWD
           COMPLEX, PARAPPANANGADI, MALAPPURAM., PIN -
           676306
     8     CHANDRIKA,
           DISTRICT EDUCATIONAL OFFICER, OFFICE OF DISTRICT
           EDUCATIONAL OFFICER, THALASSERY, KANNUR., PIN -
           670101
     9     SHREEJA P V,
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER TANUR, MALAPPURAM,
           PIN - 676302
    10     KUNHIMOIDEENKUTTY M T
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, FEROKE,
           KOZHIKODE., PIN - 673631
    11     SHYNI OMANA
           ASSISTANT EDUCATIONAL OFFICER OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, KONDOTTY,
           MALAPPURAM., PIN - 673638
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    19



    12     BIJIMOL O K
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, PAPPINISSERI,
           KANNUR., PIN - 670561
    13     RUKHIYA P.P
           DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
           DISTRICT EDUCATIONAL OFFICER, MALAPPURAM, B2
           BLOCK CIVIL STATION, MALAPPURAM,, PIN - 676505
    14     SHADIYA BANU
           DISTRICT EDUCATIONAL OFFICER OFFICE OF THE
           DISTRICT EDUCATIONAL OFFICE, KOZHIKODE,, PIN -
           673004
    15     SAKKIR HUSSAIN P
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, MELATTUR,
           MALAPURAM., PIN - 679326
    16     HELEN HAISANTH MENDONS
           DISTRICT EDUCATIONAL OFFICER , OFFICE OF
           DISTRICT EDUCATIONAL OFFICER, VATAKARA,
           KOZHIKODE., PIN - 673104
    17     DEEPTHI T
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, MUKKAM,
           KOZHIKODE., PIN - 673602
    18     BYJU KELOTH
           OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER
           PANOOR, KANNUR., PIN - 670692
    19     VINOD M
           ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
           ASSISTANT EDUCATIONAL OFFICER, THODANNUR,
           KOZHIKODE, PIN - 673541
    20     SONY ABRAHAM
           DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
           DISTRICT EDUCATIONAL OFFICER CHAVAKKAD, THRISSUR
           DISTRICT., PIN - 680506
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    20



      21      BIJU R
              ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
              ASSISTANT EDUCATIONAL OFFICER, CHADAYAMANGALAM
              PO, CHADAYAMANGALAM., PIN - 691534
             SRI.T.B.HOOD, SPL GP TO AG
       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    21




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1967 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONER/APPELLANTS 6 TO 9, 16, 18 AND 19 IN WA:

     1     RAHEES K.K.
           AGED 28 YEARS,
           S/O. ABOOBACKER K.K, HST PHYSICAL SCIENCE
           (RETIREMENT VACANCY), CRESCENT HSS VANIMEL,
           VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO),
           RESIDING AT KOPPANAMKANDI (HOUSE), VANIMAL (PO),
           KALLACHI (VIA), KOZHIKKODE -, PIN - 673506
     2     SHAMSEER.P.P.
           AGED 43 YEARS, S/O. HAMSA, HST MALAYALAM
           (RETIREMENT VACANCY), CRESCENT HSS VANIMEL,
           VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO)
           KOZHIKODE RESIDING AT KEEDAKKATT HOUSE,
           NARIPPATTA (PO), KALLACHI, KOZHIKKODE -, PIN -
           673507
     3     ASMINA A.K
           AGED 25 YEARS, D/O. AMMAD, HST MATHEMATICS
           (PROMOTION VACANCY), CRESCENT HSS VANIMEL,
           VATAKARA, VATAKARA EDUCATIONAL DISTRICT (DEO),
           KOZHIKKODE RESIDING AT ACHANKANDY HOUSE,
           VISHNUMANGALAM (PO), KALLACHI, KOZHIKKODE -, PIN
           - 673506
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    22



     4     FATHIMATHUL FASEELA
           AGED 25 YEARS, D/O. N.KUNHABDULLA, HST NATURAL
           SCIENCE (RETIREMENT VACANCY), CRESCENT HSS
           VANIMEL, VATAKARA, VATAKARA EDUCATIONAL DISTRICT
           (DEO) KOZHIKODE RESIDING AT THEKKATH KANDI
           HOUSE, VANIMAL (PO), KALLACHI (VIA), KOZHIKKODE
           -, PIN - 673506
     5     HITHA M HARIDAS
           AGED 37 YEARS, D/O. M.K.HARIDAS, UPST
           (RETIREMENT VACANCY), VIJAYA AUPS THUYYAM,
           EDAPPAL SUB DISTRICT (SEO), MALAPPURAM RESIDING
           AT MUTHIRAPARAMBATH HOUSE, CHERUTHURUTHY,
           PERUMTHURUTHY (PO), PAZHANJI, THRISSUR - 680542
     6     SHABEEB RAHMAN K.M
           AGED 29 YEARS, S/O. MOIDEENKUTTY K.M, UPST
           (RETIREMENT VACANCY), AMUP SCHOOL, UMMATHUR,
           MALAPPURAM SUB DISTRICT (AEO), MALAPPURAMM
           RESIDING AT KILIYAMANNIL HOUSE, PADINHATTUMURI
           (PO), MALAPPURAM -, PIN - 676506
     7     SUHAILATH N.P.
           AGED 31 YEARS, D/O. ISHAC N.P, LPST (PROMOTION
           VACANCY), PPTMALP SCHOOL, PUNNAKKAD, MANKADA SUB
           DISTRICT (AEO), MALAPPURAM RESIDING AT
           NECHITHADATHIL, PALLIKKARAMMAL, KIZHMURI (PO),
           PALAKKAD -, PIN - 679307
           BY ADV R.K.MURALEEDHARAN

RESPONDENTS/7 AND 8TH RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:

     1     RANI GEORGE
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001,
           PIN - 673101
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    23



      2       SHANAVAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
              JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
      3       HELEN HYSANTH MENDONCE
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) DISTRICT EDUCATIONAL OFFICER, MINI
              CIVIL STATION, VADAKARA, KOZHIKKODE-, PIN -
              695001
      4       HYDERALI.P.V
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) ASSISTANT EDUCATIONAL OFFICER
              EDAPAL, EDAPPAL EDUCATION SUB DISTRICT
              MALAPPURAM DT., PIN - 679576
      5       SANTHOSH
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) ASSISTANT EDUCATIONAL OFFICER,
              OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
              MALAPPURAM -, PIN - 676506
              SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    24




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1969 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 9, 13, 18, 19, 27-29, 34, 56-59,
66-70, 75, 76, 80 TO 83 IN WRIT APPEAL:

     1     SRUTHY.C.M
           AGED 35 YEARS, D/O. C. BHASKARAN, HST MALAYALAM
           MOOTHEDATH HSS, TALIPARAMBA, TALIPARAMBA PO,
           KANNUR - 670141
     2     RAHUL P
           AGED 26 YEARS, S/O. RADHAKRISHNAN LPST,SVALP
           SCHOOL KULIKKILIYAD KOTTAPPURAM P.O, PALAKKAD
           PIN - 679513
     3     RUPESH M.K
           AGED 39 YEARS, S/O. GOVINDAN M.K, UPST,
           CHEMANCHERY EAST UP SCHOOL CHEMANCHERY P.O,
           KOZHIKODE - 673304
     4     ASWIN B
           AGED 30 YEARS, S/O. BABURAJ HST NATURAL SCIENCE,
           BTM HSS THURAYUR, PAYYOLI ANGADI P.O,
           KOZHIKODE-673523
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    25



     5     ARUNRAJ L.R
           AGED 25 YEARS, S/O. RAJAN K.K JUNIOUR LANGUAGE
           TEACHER HINDI KALPATHUR AUP SCHOOL KALPATHUR
           P.O, KOZHIKODE - 673524
     6     ABHISHEK KRISHNAN R.
           AGED 27 YEARS, S/O. RADHAKRISHNA KURUP T R LPST,
           KVMMUPS VADAVANNUR, VADAVANNUR PO, PALAKKAD
           PIN - 678504
     7     SINDHU.M
           AGED 33 YEARS, D/O. MANICKAN, UPST, KVMMUPS
           VADAVANNUR, VADAVANNUR P.O, PALAKKAD - 678504
     8     SHAMNA CHANDRAN P
           AGED 39 YEARS,
           W/O SAJITH GOPALAN UPST MM HSS, TEMPLE GATE P.O
           THALASSERY, KANNUR - 670102
     9     AMJAD PK
           AGED 33 YEARS, S/O. ABDUSSAMAD P.K, UPST ARABIC,
           AR NAGAR HSS CHENDAPURAYA AR NAGAR POST,
           MALAPPURAM - 676305
    10     ASHARUDHEEN. M
           AGED 28 YEARS, S/O. NAZAR MAYAKARA UPST, AR
           NAGAR HSS CHENDAPURAYA, AR NAGAR PO, MALAPPURAM
           PIN - 676305
    11     RASHMI P.R
           AGED 36 YEARS, UPST. AR NAGAR HSS CHENDAPURAYA,
           AR NAGAR POST MALAPPURAM - 676305
    12     RASEENA M
           AGED 38 YEARS, W/O. NAZEEB K.K, UPST, AMUPS
           PARAKKAL, KANMANAM THEKKUMURI P.O MALAPPURAM
           PIN - 676551
    13     ABDULLAH MASHBOOB M.K
           AGED 27 YEARS, S/O. MUHAMMED ALI M.K, UPST,
           VHMHSS MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
    14     SANDEEP.K.N
           AGED 28 YEARS, S/O. RAMAKRISHNAN, UPST, VHMHSS
           MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    26



    15     YAHYA M.P
           AGED 31 YEARS, S/O. AMINA K.V HST PHYSICAL
           SCIENCE, VHMHSS MORAYUR, MORAYUR P.O,
           MALAPPURAM - 673642
    16     MOHAMMED JASIL P K
           AGED 29 YEARS, S/O. MOHAMMED, UPST, VHMHSS
           MORAYUR MORAYUR P.O, MALAPPURAM - 673642
    17     STEPHIN THANKACHAN
           AGED 28 YEARS, S/O. THANKACHAN K.C, HST PHYSICAL
           SCIENCE, VHMHSS MORAYUR, MORAYUR P.O,
           MALAPPURAM, PIN - 673642
    18     MOHAMMED SALIH C
           AGED 31 YEARS, S/O. SOOPI MUSLIYAR, HST SOCIAL
           SCIENCE, PPTMY HSS CHERUR, CHERUR POST VENGARA,
           MALAPPURAM - 676303
    19     AJMAL C A
           AGED 29 YEARS, S/O. C V ALIYAR, JUNIOR LANGUAGE
           TEACHER ARABIC, AISUP SCHOOL MANJALY, MANNAM
           P.O, ERNAKULAM - 683520
    20     NASEEM SALI
           AGED 27 YEARS, W/O. SULFIKAR, MARHABA MANZIL,
           P.O KOZHIKODE - 680666
    21     FASIYA P.S
           AGED 39 YEARS, THANTHPARAMBIL P.O MADAVANA,
           KODUNGALOOR, THRISSUR - 680666
    22     ARUN SASI
           AGED 35 YEARS, S/O. K K SASI, CLERK, SNHSS
           OKKAL, OKKAL P O, ERNAKULAM PIN - 683550
    23     ABDUL HASEEB T.P
           AGED 35 YEARS, S/O. ABDUL RAHIMAN K.P, O.A
           KAMALIYA MADRASSA AUP SCHOOL, IRIKUR, KANNUR,
           PIN - 670593
           BY ADV R.K.MURALEEDHARAN
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    27




RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:

     1     RANI GEORGE
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
     2     SHANAVAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
     3     ANITHA C
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
           OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
           THALIPARAMBA, KANNUR-, PIN - 670141
     4     LATHA P.S.
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           CHERUPPULASSERY OFFICE OF THE ASSISTANT
           EDUCATIONAL OFFICER, CHERUPPULASSERY, PALAKKAD,
           PIN - 679503
     5     GIRISH KUMAR A.P,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           KOYILANDY OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, KOYILANDY, KOZHIKODE -, PIN - 673305
     6     HELEN HYSANTH MENDONCE
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DISTRICT EDUCATIONAL OFFICER
           VATAKARA MINI CIVIL SATION, KOZHIKODE DISTRICT-,
           PIN - 673104
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    28



     7     K.N BINOYKUMAR
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           PERAMBRA OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, PERAMBRA, KOZHIKODE, PIN - 673525
     8     JOBBY THOMAS M.P
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), (AEO FULL ADDITION ) AEO
           KOLLENGODE, OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, KOLLENGODE, PALAKKAD -, PIN - 678506
     9     CHANDRIKA.N.A,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
           THALASSERY OFFICE OF THE DISTRICT EDUCATIONAL
           OFFICER, THALASSERY, KANNUR -, PIN - 670101
    10     T.M.VIKRAMAN,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
           THIRURANGADI, PWD COMPLEX, PARAPPANANGADI
           MALAPPURAM -, PIN - 676319
    11     SHREEJA. P.V,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           TANUR OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, TANUR, MALAPPURAM -, PIN - 676302
    12     RUKHIYA.P.P
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
           MALAPPURAM OFFICE OF THE DISTRICT EDUCATIONAL
           OFFICER, MALAPPURAM, B2 BLOCK CIVIL STATION,
           MALAPPURAM -, PIN - 676505
    13     JAYADEVAN C S
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
           NORTH PARAVUR OFFICE OF THE ASSISTANT
           EDUCATIONAL OFFICER, NORTH PARAVUR, ERNAKULAM -,
           PIN - 683513
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    29



      14      BABU MAHESWARI PRASAD
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              IRINJALAKUDA OFFICE OF THE DISTRICT EDUCATIONAL
              OFFICER, IRINJALAKUDA, THRISSUR -, PIN - 680125
      15      T V MADHUSOODHANAN
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KOTHAMANGALAM, OFFICE OF THE DISTRICT
              EDUCATIONAL OFFICER, KOTHAMANGALAM, ERNAKULAM
              DIST-, PIN - 683550
      16      GIREESH MOHAN P.K
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
              OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
              IRIKKUR PO, KANNUR-, PIN - 670593
             SRI.T.B.HOOD, SPL GP TO AG
       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    30




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1970 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1 TO 7, 9, 10, 16, 17 AND 22 IN
WRIT APPEAL:

     1     JIJILMON.T
           AGED 28 YEARS, S/O. JINACHANDRAN.V.N., UPST,
           CHOVVA CHOVVA HIGHER SECONDARY SCHOOL, CHOVVA,
           KANNUR - 670006, RESIDING AT 'JIJIL NIVAS',
           ULIYIL P.O., KANNUR, PIN -, PIN - 670702
     2     ASHOK.K.P,
           AGED 37 YEARS, S/O. KUMARAN.K.P., HST DRAWING
           TEACHER, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
           CHOVVA.P.O., KANNUR-670 006, RESIDING AT
           KIZHAKKINIPURAYIL HOUSE, VALIACHAL, KANKOL.P.O.,
           KANNUR, PIN - 670307
     3     NAMITHA MADHUSOODANAN
           AGED 28 YEARS, W/O. JIJU.A.K., LOWER GRADE-
           HINDI, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
           CHOVVA.P.O., KANNUR -670 006, RESIDING AT
           'NAVANEETHAM', CHATTUKAPPARA.P.O, KANNUR- 670592
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    31



     4     ABDUL MANAF CHALIYAMPURATH
           AGED 28 YEARS, S/O. MAHAMOOD.P.K., HST ARABIC,
           CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
           CHOVVA.P.O., KANNUR-670 006, RESIDING AT
           'HAJARAS', KODAPARAMBA, THANNA.P.O., KANNUR,,
           PIN - 670012
     5     AATHIRA RAJITH
           AGED 28 YEARS, D/O. RAJITH KUMAR, UPST, CHOVVA
           CHOVVA HIGHER SECONDARY SCHOOL, CHOVVA.P.O.,
           KANNUR-670 006, RESIDING AT 'ATHULYA',
           THOTTADA.P.O. KANNUR-670007, PIN - 670007
     6     MITHUN.A.K,
           AGED 31 YEARS, S/O. VIJAYAN.K., HSA PHYSICAL
           SCIENCE, CHOVVA CHOVVA HIGHER SECONDARY SCHOOL,
           CHOVVA.P.O., KANNUR-670 006, RESIDING AT
           'VIJITHA BHAVAN', P.O. THOLAMBRA, KANNUR- 670673
     7     MUHSIN.N
           AGED 30 YEARS, S/O. P.P.K. MUHAMMEDALI, HST
           ARABIC, CHOVVA HIGHER SECONDARY SCHOOL,
           CHOVVA.P.O., KANNUR-670 006, RESIDING AT
           DARUNNIAMA HOUSE, KOORARI, P.O. IRIKKUR, KANNUR,
           - 670593
     8     SAFEERA.M.K,
           AGED 39 YEARS, D/O. ANDRU.M.K., HST PHYSICAL
           SCIENCE, PRM KOLAVALLOOR HSS, THUVAKKUNNU.P.O.,
           KANNUR-670 693, RESIDING AT PARAMBATH HOUSE,
           KALLIKKANDY.P.O., KANNUR-, PIN - 670693
     9     ANUSREE.K.V,
           AGED 28 YEARS, D/O. RAJAN.K.V., HST MALAYALAM,
           PARASSINIKKADAVU HIGHER SECONDARY SCHOOL,
           PARASSINIKKADAVU, RESIDING AT KUNDILE VALAPPIL
           HOUSE, HENRY ROAD, PAPPINISSERY.P.O., KANNUR,,
           PIN - 670561
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    32



    10     MUBARAK.M.T,
           AGED 28 YEARS, S/O. MUHAMMED ASHRAF, HST ARABIC
           (PART TIME), VALLIYODAN KELUNAIR SMARAKA HIGHER
           SECONDARY SCHOOL, VARAKKAD, KOTTAMALA.P.O.,
           KASARAGOD -671314, RESIDING AT MUNDANTHODI
           HOUSE, VATTALLURE POST, MALAPPRUAM - 676507
    11     SMITHA THOMAS,
           AGED 37 YEARS, D/O. K.M. THOMAS, HST MALAYALAM,
           VALLIYODAN KELUNAIR SMARAKA HIGHER SECONDARY
           SCHOOL, VARAKKADU, KOTTAMALA.P.O., KASARAGOD-
           671314, RESIDING AT 'GRACE HOME', PARAL.P.O.,
           MAHE - 673310
    12     MEERA EALIAS
           AGED 28 YEARS, D/O. EALIAS.P.K., HST PHYSICAL
           SCIENCE, ST. MARY'S HIGH SCHOOL, POTHANICAD,
           POTHANICAD.P.O., ERNAKULAM-686 671, RESIDING AT
           PADAYATTIL HOUSE, MURAMPATHY.P.O., KODANCHERY
           (VIA), KOZHIKODE DISTRICT - 673580
           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON
RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL &
NOT PARTIES TO WA:

     1     RANI GEORGE,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
     2     SHANAVAS
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    33



      3       AJITHA.T.V.
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KANNUR, OFFICE OF THE DISTRICT EDUCATIONAL
              OFFICER, CIVIL STATION, KANNUR- 670002
      4       CHANDRIKA.N.A
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              THALASSERY OFFICE OF THE DISTRICT EDUCATIONAL
              OFFICER, THALASSERY, KANNUR - 670101
      5       ANITHA.C.
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
              THALIPARAMBA, KANNUR- 670141
      6       BALADEVI T P
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KANHANGAD OFFICE OF DISTRICT EDUCATIONAL
              OFFICER, MINI CIVIL STATION, KANHANGAD - 671315
      7       T V MADHUSOODHANAN
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KOTHAMANGALAM, OFFICE OF THE DISTRICT
              EDUCATIONAL OFFICER, KOTHAMANGALAM, ERNAKULAM
              DIST - 683550
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    34




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 1994 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1, 3-6, 8-10, 13, 14, 16, 17, 20,
22, 23, 31, 34, 35, 38 IN WRIT APPEAL:

     1     ADARSH P.
           AGED 25 YEARS, S/O. VINODAN P.V, LPST, PALAD LP
           SCHOOL, KODOLIPRAM, PATTANNUR P.O, KANNUR 670595
     2     DONNA C. C,
           AGED 25 YEARS, D/O. JOHN CHACKO, HST,
           MATHEMATICS, ST. CONELIUS HSS, KOLAYAD, KOLAYAD
           P.O, KANNUR - 670650
     3     NUSRATH K.K,
           AGED 26 YEARS, D/O. MOHAMMED, LPST, AM UPS
           PARAKKAL KANMANAM THEKKUMURI P.O, MALAPPURAM,
           PIN - 676551
     4     HASEEBA V. K
           AGED 25 YEARS, D/O. MOHAMMED MUBARAK V, UPST,
           AMUPS PARAKKAL, KANMANAM THEKKUMURI P.O,
           MALAPPURAM - (NAME WRONGLY SHOWN AS HABEEBA
           V.K., IN THE CAUSE TITLE OF JUDGMENT IN WA), PIN
           - 676551
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    35



     5     ABDUL RAZAQ T
           AGED 31 YEARS, S/O. MUHAMMAD MUSLIYAR, LPSA - FT
           ARABIC, ALPS PATHIRAMANNA, PAZHAKKATTRI P.O,
           MALAPPURAM - 679321
     6     ISMAYIL K.P
           AGED 38 YEARS, S/O. MOHAMED K.P., UPST, AMUPS
           PARAKKAL KANMANAM, THEKKUMURI P.O MALAPPURAM-,
           PIN - 676551
     7     NOUFIYA K
           AGED 31 YEARS, D/O. MUHAMMADALI K LPST, AMLPS
           TRIKKULAM, CHEMMAD, TIRURANGADI P.O,MALAPPURAM-,
           PIN - 676306
     8     PRAJILA P
           AGED 31 YEARS, W/O. SUDHEESH P P HST BIOLOGY,
           PARASSINIKADAVU HSS PARASSINIKADAVU P.O, KANNUR
           PIN - 670563
     9     MIDHUN T.V
           AGED 26 YEARS, S/O. MURALEEDHARAN.T.V., HST
           (DRAWING), PARASSINIKADAVU HSS, PARASSINIKADAVU
           (P.O), KANNUR - 670563
    10     DILSHA K.P.
           AGED 30 YEARS, D/O. RAVINDRAN K HST MATHEMATICS,
           PARASSINIKADAVU HSS, PARASSINIKADAVU P.O, KANNUR
           - 670563
    11     SUBIN M
           AGED 31 YEARS, S/O. CHANDRAN MATTAPPADAN, HST
           MATHEMATICS, VH MHSS MORAYUR, MORAYUR P.O,
           MALAPPURAM - 673642
    12     MOHAMMED HANEEFA C.T
           AGED 26 YEARS, S/O. MUHAMMED C T., UPST, VHMHSS
           MORAYUR, MORAYUR P.O, MALAPPURAM - 673642
    13     YAKKOOB P.
           AGED 29 YEARS, S/O ABOO P JUNIOR ARABIC TEACHER
           UMMATHUR MLP SCHOOL, PARAKKADAVU P.O, KOZHIKODE
           PIN - 673509
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    36



    14     RUKSANA THASNI T
           AGED 22 YEARS, D/O. KUNHABDULLA LPSA (ARABIC),
           AZHIYOOR EAST UPS, AZHIYOOR (PO), KOZHIKODE-,
           PIN - 673309
    15     MUHAMMED RAFEEK R
           AGED 31 YEARS, S/O. M RAHIM, LPST, MSM LPS,
           KAYAMKULAM PO, ALAPPUZHA - 690502
    16     ANUSREE RAJEEVAN
           AGED 24 YEARS, D/O. RAJEEVAN.P LPST, KADAMBOOR
           SOUTH L.P. SCHOOL, KADAMBOOR, P.O EDAKKAD,
           KANNUR - 670663
    17     MEGHA P.M.
           AGED 38 YEARS, W/O. SHIJITH T UPST, KOTT AMUP
           SCHOOL, TIRUR, MALAPPURAM- 676101
    18     DAISY M.
           AGED 29 YEARS, W/O. SANDEEP. T UPST, KOTT AMUP
           SCHOOL, TIRUR, MALAPPURAM- 676101
    19     KUBERAN BHATTATHIRIPPAD N.A.
           AGED 24 YEARS, S/O.RAMAN BHATTATHIRIPPAD, OFFICE
           ATTENDANT, AUPS PULASSERIKKARA, MARUTHUR P.O.,
           PATTAMBI, PALAKKAD - 679306
           BY ADV R.K.MURALEEDHARAN


RESPONDENTS/2ND AND 3RD RESPONDENT IN THE WRIT APPEAL &
NOT PARTIES TO WA:

     1     RANI GEORGE,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
     2     SHANAVAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    37



     3     BABU V V
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
           OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
           MATTANNUR, KANNUR PIN - 670702
     4     CHANDRIKA.N A
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
           OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
           THALASSERY, KANNUR - 670101
     5     SHREEJA. P V
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
           TANUR, OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, TANUR, MALAPPURAM - 676302
     6     MINI JAYAN
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
           MANKADA OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, MANKADA, MALAPPURAM - 679324
     7     SAKEENA MALAYIL KANNANCHERI
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
           PARAPPANANGADI, OFFICE OF THE ASSISTANT
           EDUCATIONAL OFFICER, PARAPPANANGADI,
           THIRURANGADI, MALAPPURAM - 676303
     8     ANITHA C
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
           TALIPARAMBA, OFFICE OF THE DISTRICT EDUCATIONAL
           OFFICER, TALIPARAMBA, KANNUR - 670141
     9     RUKHIYA PP
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS], DISTRICT EDUCATIONAL OFFICER,
           MALAPPURAM, OFFICE OF THE DISTRICT EDUCATIONAL
           OFFICER, MALAPPURAM, B2 BLOCK CIVIL STATION,
           MALAPPURAM - 676505
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    38



      10      VINAYA RAJ,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISITANT EDUCATIONAL OFFICER,
              NADAPURAM, OFFICE OF THE ASSISTANT EDUCATIONAL
              OFFICER, NADAPURAM , KOZHIKODE - 673504
      11      SAPNA JULIET
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
              CHOMBALA, OFFICE OF THE ASSISTANT EDUCATIONAL
              OFFICER, CHOMBALA , KOZHIKODE - 673309
      12      A SINDHU
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
              OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER
              ,KAYAMKULAM, ALAPPUZHA - 690502
      13      SUJITH N
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
              KANNUR SOUTH, KANNUR SOUTH .CHAKKARAKKAL, PO
              MOWANCHERY, KANNUR   - 670613
      14      SUMA
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
              TIRUR MALAPPURAM - 676101
      15      BINDU B T
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS], ASSISTANT EDUCATIONAL OFFICER,
              SHORANUR, OFFICE OF THE ASSISTANT EDUCATIONAL
              OFFICER SHORANUR, PALAKKAD PIN - 679122
             SRI.T.B.HOOD, SPL GP TO AG
       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    39




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2000 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APEPLLANTS 11 TO 15 IN THE WRIT APPEAL:

     1     SUMIYATH AMBIDANKANDIYIL
           AGED 41 YEARS, W/O. RAFEEQUE HSST
           (STATISTICS),KPES HSS KAYAKKODI,KOZHIKODE
           DISTRICT., PIN - 673508
     2     SUMAYYA.A.K
           AGED 35 YEARS, W/O. SAMEER HSST (JR) COMPUTER
           SCIENCE, KPES HSS,KAYAKKODI ,KOZHIKODE
           DISTRICT., PIN - 673508
     3     V.V.SAJEER
           AGED 33 YEARS, S/O. KUNCHAMMAD HSST
           (COMMERCE),KPES HSS KAYAKKODI,KOZHIKODE
           DISTRICT., PIN - 673508
     4     P.K.THULASI
           AGED 46 YEARS, HSST(ECONOMICS), W/O. SASI KPES
           HSS KAYAKKODI, KOZHIKODE DISTRICT., PIN - 673508
     5     FATHIMATH NUSAIBA.V
           AGED 38 YEARS, W/O. MUHAMMADALI K P
           HSST(JR),COMMERCE,KPES HSS KAYAKKODI,KOZHIKODE
           DISTRICT., PIN - 673508
           BY ADV R.K.MURALEEDHARAN
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    40




RESPONDENTS/2ND AND 3RD RESPONDENTS & NOT PARITES IN THE
WRIT APPEAL:

      1       RANI GEORGE
              SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
              STATE OF KERALA SECRETARIAT,
              THIRUVANANTHAPURAM., PIN - 695001
      2       SHANAVAS
              DIRECTOR OF PUBLIC INSTRUCTION JAGATHI,
              THIRUVANANTHAPURAM, NOW DIRECTOR OF GENERAL
              EDUCATION (HIGHER SECONDARY EDUCATION) JAGATHY,
              THIRUVANANTHAPURAM., PIN - 695014
      3       SANTHOSH KUMAR M
              RDD (REGIONAL DEPUTY DIRECTOR) KOZHIKODE OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR KOZHIKODE,
              KOZHIKODE DISTRICT., PIN - 673001
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    41




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2012 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 4 AND 18 IN THE WRIT APPEAL:

     1     CHRISTEENA T GEORGE
           AGED 35 YEARS, W/O. LIJO C GEORGE, HSST BOTANY
           (JR), AR HIGHER SECONDARY SCHOOL FOR GIRLS
           PAVITTAPURAM, OTHALUR P.O, MALAPPURAM - 679591
     2     JISHINA K K
           AGED 42 YEARS, D/O - MOOSAKKUTTY HSST ECONOMICS
           (JR) RAC HSS KATAMERI, KOZHIKODE., PIN - 673542
           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON


RESPONDENTS/RESPONDENTS NO.6, 7, 12 AND 13 IN THE WA:

     1     RANI GEORGE
           SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
           STATE OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM., PIN - 695001
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    42



      2       SHANAVAS
              DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY
              EDUCATION), HOUSING BOARD BUILDING, SANTHI NAGAR
              THIRUVANANTHAPURAM., PIN - 695014
      3       DR. ANIL P M
              RDD (REGIONAL DEPUTY DIRECTOR) MALAPPURAM OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR CIVIL STATION
              ROAD, MALAPPURAM., PIN - 676505
      4       SANTHOSH KUMAR M
              RDD (REGIONAL DEPUTY DIRECTOR) KOZHIKODE OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR KOZHIKODE,
              KOZHIKODE DISTRICT., PIN - 673001
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    43




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2014 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 2, 4 AND 5 IN WRIT APPEAL:

     1     MUHAMMED SUHAIL O.P.
           AGED 32 YEARS
           S/O.MOIDEEN KUNHI, PANOL HOUSE, KADAVATHUR P.O.,
           KANNUR, PIN - . (WORKING AS HSST HISTORY, MARKAZ
           HIGHER SECONDARY SCHOOL, KARANTHUR, KOZHIKODE
           DISTRICT-673571), PIN - 670676
     2     ABOOBAKER SIDHIQUE KAITHAVALAPPIL
           AGED 44 YEARS
           S/O.ALASSAN HAJI KAITHAVALAPPIL, KAITHAVALAPPIL
           HOUSE, MEMATTUPARA, KANNAMANGALAM P.O., (WORKING
           AS HSST (JR.) BUSINESS STUDIES AND ACCOUNTANCY,
           MARKAZ HIGHER SECONDARY SCHOOL, KARANTHUR,
           KOZHIKODE DISTRICT-673571), PIN - 676309
     3     DIVYA LAKSHMI T
           AGED 40 YEARS
           W/O.SHALU.K.T., CHAITHNAYA HOUSE, MOKERI P.O.,
           VIA) KAKKATTIL - WORKING AS HSST (JR.) COMMERCE,
           NATIONAL HIGHER SECONDARY SCHOOL, VATTOLI,
           VATAKARA-673507, PIN - 673507
           BY ADV R.K.MURALEEDHARAN
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    44




RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:

      1       RANI GEORGE
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), PRINCIPAL SECRETARY, GENERAL
              EDUCATION DEPARTMENT, THE STATE OF KERALA,
              SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
      2       SHANAVAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
              JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
      3       SANTHOSH KUMAR
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), REGIONAL DEPUTY DIRECTOR, OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR, KOZHIKODE,
              HIGHER SECONDARY DEPARTMENT THEKEPURAM,
              KUTTICHIRA, KOZHIKODE-, PIN - 673001
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    45




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2016 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 6 TO 10, 13, 22, 25 AND 31 IN WRIT
APPEAL:

     1      AKHILA. P.P
            AGED 30 YEARS, D/O. PREMASEKHARAN, P.K. UPSA,
            D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU, KOTTAMURRY
            P.O, THRISSUR DISTRICT., PIN - 680665
     2      APARNA K MANOJ
            AGED 26 YEARS, D/O. MANOJ. K.K., UPSA,
            D.P.M.U.P. SCHOOL, CHAKKAMPARAMBU, KOTTAMURRY-
            P.O, THRUSSUR DISTRICT., PIN - 680665
     3      ANU MOHAN. K
            AGED 34 YEARS, D/O. K.N. MOHANAN, LPSA, ST.
            GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
            THRISSUR DISTRICT., PIN - 680665
     4      REMYA J PANICKER
            AGED 39 YEARS, D/O. K. JANARDANAN, LPSA, ST.
            GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
            THRISSUR DISTRICT., PIN - 680665
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    46



     5     JAYALAKSHMI. P.S
           AGED 36 YEARS, W/O. SYAM, A.S. LPSA, ST.
           GEORGE'S MIXED L.P. SCHOOL, PANANGAD P.O,
           THRISSUR DISTRICT., PIN - 680665
     6     RAKENDU. K.R
           AGED 32 YEARS, D/O.RAMACHANDRAN. K.K., UPSA,
           A.M.U.P. SCHOOL, KOOLIMUTTAM- P.O, THRISSUR
           DISTRICT., PIN - 680691
     7     ASWATHY. S
           AGED 32 YEARS, D/O. PRAKASHAN, HSA (MALAYALAM),
           S.M.S.N.H SCHOOL, VAIKOM P.O, KOTTAYAM
           DISTRICT., PIN - 686141
     8     JISHNU MADHU K.V
           AGED 24 YEARS, S/O. MADHUSOODANAN. M.V., LPSA,
           THALORA A.L.P. SCHOOL, KUTTIYERI-P.O, KANNUR
           DISTRICT., PIN - 670142
     9     MUHAMMED SHAKIR T.K
           AGED 26 YEARS, S/O. ABDUL MAJEED. K., L.P.
           ARABIC TEACHER (FULL TIME), VANIVILASAM
           L.P.SCHOOL, THILLANKERY-P.O, KANNUR DISTRICT.,
           PIN - 673574
           BY ADV R.K.MURALEEDHARAN
RESPONDENTS/RESPONDENTS 7 AND 8 IN THE WRIT APPEAL AND
NOT PARTIES TO WA:

     1     RANI GEORGE
           PRINCIPAL SECRETARY, GENERAL EDUCATION
           DEPARTMENT, THE STATE OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM., PIN - 695001
     2     SHANAVAS
           DIRECTOR OF GENERAL EDUCATION, JAGATHY,
           THIRUVANANTHAPURAM., PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    47



      3       S. BINDU
              ASSISTANT EDUCATIONAL OFFICER IN CHARGE OFFICE
              OF THE ASSISTANT EDUCATIONAL OFFICER ,MALA SUB
              DISTRICT, MALA, THRISSUR., PIN - 680732
      4       C.R.GEETHA
              ASSISTANT EDUCATIONAL OFFICER. OFFICE OF THE
              ASSISTANT EDUCATIONAL OFFICER, KODUNGALLORE,
              THRISSUR., PIN - 680665
      5       PREETHA RAMACHANDRAN
              DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE
              DISTRICT EDUCATIONAL OFFICER, KADUTHURUTHY,
              KOTTAYAM., PIN - 686604
      6       MANOJ K
              ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
              ASSISTANT EDUCATIONAL OFFICER, THALIPARAMBA
              NORTH, KANNUR., PIN - 670141
      7       BABURAJ K.A
              ASSISTANT EDUCATIONAL OFFICER, IRITTY OFFICE OF
              THE ASSISTANT EDUCATIONAL OFFICER, IRITTY,
              KANNUR., PIN - 670703
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    48




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2017 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 11, 18, 23, 24 AND 53 IN WRIT
APPEAL:

     1      VIJI.K.
            AGED 26 YEARS, D/O. T.V. UNNIKRISHNAN NAIR,
            L.P.S.A, BHARATH L.P. SCHOOL, MARYAMANGALAM
            SOUTH-P.O, NELLAYA, PALAKKAD, KERALA - 679335
     2      ABHIJITH. T
            AGED 20 YEARS, S/O. NARAYANAN. T., L.P.S.A,
            A.B.U.P.SCHOOL, PARASSERY- P.O, PALAKKAD
            DISTRICT, KERALA, PIN - 678631
     3      ANJANA. P
            AGED 28 YEARS, D/O. E.K. VENUGOPAL, L.P.S.A,
            NEDUMANNUR L.P.SCHOOL, NEDUMANNUR-P.O,
            KUNNUMMAL, KOZHIKODE DISTRICT, KERALA - 673506
     4      GANA. C.P.
            AGED 28 YEARS, D/O. MOHANAN. C.P., L.P.S.A,
            NEDUMANNUR L.P. SCHOOL, NEDUMANNUR-P.O,
            KUNNUMMAL, KOZHIKODE DISTRICT, KERALA - 673506
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    49



     5     MANZOOR. C.A,
           AGED 36 YEARS,
           S/O. ABDUL MUTHALIF, H.S.A, ARABIC, C.A. HIGHER
           SECONDARY SCHOOL, COYALMANNAM-P.O, PALAKKAD
           DISTRICT, KERALA., PIN - 678010
           BY ADV R.K.MURALEEDHARAN


RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:

     1     RANI GEORGE,
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, STATE OF KERALA
           SECRETARIAT, THIRUVANANTHAPURAM -, PIN - 695001
     2     SHANAVAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
     3     BINDU B.T,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           SHORNUR OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER SHORNUR, PALAKKAD -, PIN - 679121
     4     BINDU P.R,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
           PARLI OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER, PARLI SUB- DT, EDATHARA POST,
           PALAKKAD-, PIN - 678611
     5     ABDUL KHADAR
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), ASSISITANT EDUCATIONAL OFFICER,
           KUNNUMMAL OFFICE OF THE ASSISTANT EDUCATIONAL
           OFFICER , KUNNUMMAL, KOZHIKODE,, PIN - 673507
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    50



      6       USHA MANATT
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              PALAKKAD MUNICIPAL COMPLEX, ROBINSON RD, OPP.
              GOVERNMENT HOSPITAL, SANTHI NAGAR SULTANPET,
              PALAKKAD, KERALA,, PIN - 678014
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    51




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2018 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 6 TO 11, 14, 16, 17, 21 TO 25 IN
WA NO.1631/2022:

     1     LEENA CHANDY
           AGED 41 YEARS
           W/O. PRINCE T KURIAN H.S.S.T. COMPUTER
           APPLICATION, ST. GEORGE H.S.S.,THOZHIYOOR,
           THRISSUR DISTRICT., PIN - 680520
     2     LEESHMA.K.K
           AGED 34 YEARS
           W/O. ABHILASH P P H.S.S.T. (ENGLISH, ST. GEORGE
           H.S.S., THOZHIYOOR, THRISSUR DISTRICT, (WRONGLY
           SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM, KOZHIKODE
           DISTRICT., PIN - 673639
     3     FEMY FRANCIS
           AGED 34 YEARS, W/O. JITHIN XAVIER H.S.S.T.
           (PHYSICS, ST. GEORGE H.S.S., THOZHIYOOR,
           THRISSUR DISTRICT, (WRONGLY SHOWN AS ST. THOMAS
           HSS, THOTTUMUKKAM, KOZHIKODE DISTRICT. - 673639
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    52



     4     JINCE JOSE.P
           AGED 32 YEARS
           S/O. P. J JOSE PULIKKOTTIL H.S.S.T. 9MATHS), ,
           ST. GEORGE H.S.S., THOZHIYOOR, THRISSUR
           DISTRICT,(WRONGLY SHOWN AS ST. THOMAS HSS,
           THOTTUMUKKAM, KOZHIKODE DISTRICT, PIN - 673639
     5     MERIN JOSE.C
           AGED 28 YEARS
           W/O. GEVERGESE ISSAC P H.S.S.T. (COMMERCE, ST.
           GEORGE H.S.S., THOZHIYOOR, THRISSUR DISTRICT,
           (WRONGLY SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
           KOZHIKODE DISTRICT., PIN - 673639
     6     JISHI C. GEORGE
           AGED 34 YEARS
           W/O. LIJU KOCHUMON H.S.S.T. (ECONOMICS), ST.
           GEORGE H.S.S., THOZHIYOOR, THRISSUR DISTRICT,
           (WRONGLY SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
           KOZHIKODE DISTRICT., PIN - 673639
     7     DIVIA.K.S
           AGED 36 YEARS, H.S.S.T. (CHEMISTRY) , ST. GEORGE
           H.S.S., THOZHIYOOR, THRISSUR DISTRICT, (WRONGLY
           SHOWN AS ST. THOMAS HSS, THOTTUMUKKAM,
           KOZHIKODE DISTRICT - 673639
     8     DIVYA.J.S
           AGED 36 YEARS
           W/O. BIJOY K B H.S.S.T (JR) BOTANY, CFD H.S.S.,
           MATHUR, PALAKKAD DISTRICT., PIN - 678571
     9     ANJANA.A.M
           AGED 37 YEARS
           W/O. VIMAL R H.S.S.T. (JR), ZOOLOGY, CFD H.S.S.,
           MATHUR, PALAKKAD DISTRICT., PIN - 678571
    10     SOWMYA DEVASSY
           AGED 38 YEARS
           W/O. JOBY VARGHESE, H.S.S.T. ( PHYSICS),
           S.N.G.S.H.S.S;KARAMUCK, KANDASSANKADAVU.P.O.,
           THRICHUR DISTRICT., PIN - 680613
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    53



    11     SANDHYA CHANDRAN K.
           AGED 35 YEARS, W/O. MAHESH P H.S.S.T.
           (CHEMISTRY), S.N.G.S.H.S.S;KARAMUCK,
           KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
    12     RISHI. V. P
           AGED 43 YEARS
           W/O. BRIJESH K R, H.S.S.T. (MATHS),
           S.N.G.S.H.S.S;KARAMUCK,
           KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
    13     SHEEJA. M. K
           AGED 44 YEARS
           W/O. K P RAVIKUMAR H.S.S.T.(JR) ,HINDI,
           S.N.G.S.H.S.S;KARAMUCK,
           KANDASSANKADAVU.P.O.,THRICHUR DISTRICT - 680613
    14     DEEPA. V
           AGED 39 YEARS
           W/O. RATHEESH K R H.S.S.T. ( JR), COMPUTER
           SCIENCE, S.N.G.S.H.S.S;KARAMUCK,
           KANDASSANKADAVU.P.O., THRICHUR DISTRICT - 680613
           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON


RESPONDENTS/2ND AND 3RD RESPONDENTS AND NOT PARITES IN
THE WRIT APPEAL:

     1     RANI GEORGE
           SECRETARY, GENERAL EDUCATION DEPARTMENT, THE
           STATE OF KERALA SECRETARIAT, THIRUVANANTHAPURAM,
           PIN - 695001
     2     SHANAVAS
           DIRECTOR OF GENERAL EDUCATION, JAGATHY,
           THIRUVANANTHAPURAM., PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    54



      3       VAHEEDA K A
              RDD (REGIONAL DEPUTY DIRECTOR) ERNAKULAM OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR EDAPPALLY,
              ERNAKULAM DISTRICT., PIN - 682024
      4       DR. ANIL P M
              RDD (REGIONAL DEPUTY DIRECTOR) MALAPPURAM OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR CIVIL STATION
              ROAD, MALAPPURAM., PIN - 676505
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    55




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2019 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 1, 2, 6, 19, 20 AND 24 IN WRIT
APPEAL:

     1      JYSHA O P.
            AGED 35 YEARS, D/O KRISHNAN K V, LPST, MUYYAM A
            U P SCHOOL, THALIPARAMBA, KANNUR DISTRICT
            (RESIDING AT PANCHAMI, KARIMBAM (PO),
            THALIPARAMBA, KANNUR (DT),, PIN - 670142
     2      HAINAMOL M P
            AGED 42 YEARS, D/O. PRAKASH K N, LPST, MUYYAM A
            UP SCHOOL, THALIPARAMBA,KANNUR DISTRICT
            (RESIDING AT HAREEMA, MALAPPATTAM (PO), KANNUR
            DIST-, PIN - 670631
     3      AQUIB JAVID T P
            AGED 25 YEARS, S/O. JALEEL T P, L.P.S.T,
            VISHNUVILASAM U.P. SCHOOL, PULLOOKKARA CHOCKLI
            SUB DISTRICT KANNUR DISTRICT, (RESIDING AT T P
            HOUSE, PERINGATHUR (PO), KANNUR(DT) - 670675
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    56



     4     SRUTHI C K
           AGED 27 YEARS,
           D/O. SREEDHARAN M P, HST MALAYALAM, CRESCENT HSS
           VANIMEL VATAKARA EDUCATIONAL DISTRICT KOZHIKODE
           (DT), (RESIDING AT CHEMBUKUZHIYIL(H),
           KALLIKKANDY(PO), KANNUR - 670693
     5     VYSHNAV. P V
           AGED 27 YEARS, S/O SASINDRAN K, H SA HINDI,
           ST.MICHAEL'S ANGLO-INDIAN HSS, KANNUR, (RESIDING
           AT VISMAYA NR. PUTHIYA KAVU, PAPPINISSRI WEST
           (PO) KANNUR)., PIN - 670561
     6     MITHUN T P,
           AGED 23 YEARS
           S/O MOHANAN M C, L P S T, KAMBIL A L P SCHOOL,
           THALIPRAMBU SOUTH SUB DISTRICT, (RESIDING AT
           MINI NIVAS, KAMBIL, NR CHERUKUNNU L P SCHOOL,
           KOLENCHERY, KANNUR DISTRICT., PIN - 670601
           BY ADVS.
           R.K.MURALEEDHARAN
           ATHIRA A.MENON


RESPONDENTS/RESPONDENTS 7 AND 8 IN WRIT APPEAL AND NOT
PARTIES TO WA:

     1     RANI GEORGE
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM - 695001
     2     SHANAVAS,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    57



      3       JANCY JOHN,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
              OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
              THALIPARAMBA SOUTH, MAYYIL ROAD, MAYYIL-KANNUR-,
              PIN - 670602
      4       SUDHI V K,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), ASSISTANT EDUCATIONAL OFFICER,
              CHOCKLI OFFICE OF THE ASSISTANT EDUCATIONAL
              OFFICER, CHOCKLI, KANNUR - 670672
      5       HELEN HYSANTH MENDONSE
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              VADAKARA MINI CIVIL STATION, VADAKARA ,
              KOZHIKODE - 673101
      6       AJITHA T V,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KANNUR, OFFICE OF THE DISTRICT EDUCATIONAL
              OFFICER, NEAR CIVIL STATION, KANNUR - 670002
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    58




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2033 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 2 TO 5 IN WRIT APPEAL:

     1     FARHANA MUHAMMEDALI P.V
           AGED 33 YEARS
           D/O.MUHAMMADALI.P.V. HIGH SCHOOL TEACHER
           (CHEMISTRY), VKPKH M MADRASATHUL RAHMANIYA
           VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA
           NAGAR, PADNE, KASARGOD DISTRICT - 671312
     2     PREENA P.
           AGED 38 YEARS
           D/O.C.KANNAN, HIGH SCHOOL TEACHER (SOCIAL
           SCIENCE), VKPKH M MADRASATHUL RAHMANIYA
           VOCATIONAL HIGHER SECONDARY SCHOOL, RAHMANIYA
           NAGAR, PADNE, KASARGOD DISTRICT - 671312
     3     FAHANAS A.M.
           AGED 33 YEARS
           D/O.MAJEED P., PART TIME HIGH SCHOOL TEACHER
           (URDU), VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL
           HIGHER SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE,
           KASARGOD DISTRICT - 671312
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    59



      4       MANU K
              AGED 34 YEARS
              S/O.VINOD.C., HIGH SCHOOL TEACHER (MALAYALAM),
              VKPKH M MADRASATHUL RAHMANIYA VOCATIONAL HIGHER
              SECONDARY SCHOOL, RAHMANIYA NAGAR, PADNE,
              KASARGOD DISTRICT - 671312
              BY ADV R.K.MURALEEDHARAN


RESPONDENTS/2ND AND 3RD RESPONDENTS IN THE WRIT APPEAL
AND NOT PARTIES TO WA:

      1       RANI GEORGE,
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), PRINCIPAL SECRETARY, GENERAL
              EDUCATION DEPARTMENT, THE STATE OF KERALA,
              SECRETARIAT, THIRUVANANTHAPURAM PIN - 695001
      2       SHANAVAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
              JAGATHY, THIRUVANANTHAPURAM - 695014
      3       BALADEVI T P (KAS)
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS), DISTRICT EDUCATIONAL OFFICER,
              KANHANGAD , KASARGOD - 671315
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH     CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    60




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2057 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONER/1ST APPELLANT IN WA:

           R.SANGEETHA,
           AGED 38 YEARS, D/O. P. THULASEEDHARAN, HSST
           (HISTORY), AVM HIGHER SECONDARY SCHOOL.,
           CHUNANGAD-P.O, OTTAPPALAM (VIA), PALAKKAD
           DISTRICT- 679511
           BY ADV R.K.MURALEEDHARAN


RESPONDENTS/RESPONDENTS 6, 7 AND 12 IN WA:

     1     RANI GEORGE,
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), PRINCIPAL SECRETARY, GENERAL
           EDUCATION DEPARTMENT, THE STATE OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
     2     SHANAVAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS), DIRECTOR OF GENERAL EDUCATION,
           JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    61



      3       DR. ANIL P.M
              REGIONAL DEPUTY DIRECTOR, OFFICE OF THE REGIONAL
              DEPUTY DIRECTOR, GENERAL EDUCATION DEPARTMENT
              (HIGHER SECONDARY), B2 BLOCK, CIVIL STATION,
              MALAPPURAM - 675605
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    62




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2320 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 10, 11, 12 AND 13 IN THE WRIT
APPEAL:

     1      RASMI A. G.
            AGED 41 YEARS, HSSST PHYSICS, CKHSS MANIMOOLY,
            MANIMOOLY, VAZHIKKADAVU, MALAPPURAM, PIN -
            679333
     2      LITTY VARGHESE
            AGED 35 YEARS, W/O. JOBY FRANCIS HSST BOTANY,
            CKHSS MANIMOOLY, MANIMOOLY, VAZHIKKADAVU,
            MALAPPURAM, PIN - 679333
     3      TREESA ASSUMPTA
            AGED 37 YEARS, W/O.JAYAN ANTONY HSST ZOOLOGY,
            CKHSS MANIMOOLY, MANIMOOLY, VAZHIKKADAVU,
            MALAPPURAM, PIN - 679333
     4      DAINY K GEORGE
            AGED 42 YEARS, W/O.JAYAN ANTONY HSST
            MATHEMATICS, CKHSS MANIMOOLY, MANIMOOLY,
            VAZHIKKADAVU MALAPPURAM, PIN - 679333
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    63



              BY ADVS.
              T.T.MUHAMOOD
              NIKHILA.P
              RIYA MERIN BENCYKUTTY
              GOKUL R.NAIR
              NAZEER HUZAIN.H
RESPONDENTS/RESPONDENTS 6, 7 AND 12 IN THE WRIT APPEAL:

      1       RANI GEORGE IAS
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER, SECRETARY TO GOVERNMENT , GENERAL
              EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM, PIN - 695001
      2       SHANAVAS IAS
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
              SECONDARY) JAGATHY, THIRUVANANTHAPURAM, PIN -
              695014
      3       DR. ANIL P M
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
              SECONDARY EDUCATION, OFFICE OF THE REGIONAL
              DEPUTY DIRECTOR HIGHER SECONDARY EDUCATION,
              CIVIL STATION ROAD, MALAPPURAM, PIN - 676505
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    64




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2327 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONERS/APPELLANTS 15, 38, 39, 40, 41, 42, 47, 48, 1,
64, 134, 149 AND 46 IN THE WRIT APPEAL:

     1     LAKSHMI K. S.
           AGED 42 YEARS, HSST (JR) COMMERCE, VALANCHERY
           GIRLS HIGHER SECONDARY SCHOOL, VALANCHERY,
           MALAPPURAM, PIN - 676552
     2     KARTHIKA SURENDRAN M. K.
           AGED 32 YEARS, HSST, ECONOMICS (JR), VALANCHERY
           HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM,
           PIN - 676552
     3     SHILPA P.
           AGED 30 YEARS, W/O SARATH, HSST (JR) COMMERCE,
           MMM HSS KUTTAYI, KUTTAY P. O., TIRUR,
           MALAPPURAM, PIN - 676562
     4     SREELAKSHMI M
           AGED 27 YEARS, D/O. SADASIVAN M, HSST (SR)
           ZOOLOGY, MMM HSS KUTTAYI, KUTTAY P.O, TIRUR,
           MALAPURAM, PIN - 676562
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    65



     5     GREESHMA K.K.
           AGED 40 YEARS, D/O. PRABHAKARAN K.K, HSST (JR)
           MALAYALAM, MMM HSS KUTTAYI, KUTTAY P.O. TIRUR,
           MALAPURAM, PIN - 676562
     6     NAEEM GAFOOR N. K.
           AGED 30 YEARS, S/O ABDUL GAFOOR N. K., HSST (JR)
           CHEMISTRY, MMM HSS KUTTAYI, KUTTAY P. O., TIRUR,
           MALAPPURAM, PIN - 676562
     7     SHAMNA V. P.
           AGED 36 YEARS, HSST (JR) COMMERCE, VALANCHERY,
           HIGHER SECONDARY SCHOOL, VALANCHERY, MALAPPURAM,
           PIN - 676552
     8     ARDRA.K.
           AGED 35 YEARS, HSST (JR) COMPUTER SCIENCE
           VALANCHERY HIGHER SECONDARY SCHOOL VALANCHERY
           PO, MALAPPURAM, PIN - 676552
     9     DEEPAK R.
           AGED 37 YEARS, S/O RAVEENDRAN NAIR M. M. , HSST
           BOTANY, MMM HSS KUTTAYI, KUTTAYI P. O., TIRUR,
           MALAPPURAM, PIN - 676562
    10     HANNA M SHAJI
           AGED 29 YEARS
           HSST (JR) HINDI, ST. JOSEPH'S, KIZHAKKAMBALAM,
           KIZHAKKAMBALAM, ERNAKULAM, PIN - 683562
    11     FAZIL P
           AGED 35 YEARS, S/O. UNNI MOHAMMED, HSST,
           POLITICAL SCIENCE. CALICUT HIGHER SECONDARY
           SCHOOL FOR THE HANDICAPPED KOLATHARA, KOZHIKODE
           DISTRICT, PIN - 673055
    12     RENUKA DEVI K. K.
           AGED 37 YEARS, W/O. SAJI K.K, HSST (JR)
           ECONOMICS, KPMSM HS, ARIKKULAM, URALLOOR P.O,
           KOZYILANDY, KOZHIKODE DISTRICT, PIN - 673620
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    66



    13     ANUMOL MATHEW
           AGED 26 YEARS, D/O. SIBI,NVT IN BIOLOGY, PMSA
           VHSS CHAPPANANGADI (VHSE) CHAPPANANGADI,
           MALAPPURAM, PIN - 676503
           BY ADVS.
           T.T.MUHAMOOD
           NAZEER HUZAIN.H
           GOKUL R.NAIR
           NIKHILA.P
           RIYA MERIN BENCYKUTTY


RESPONDENTS/2ND AND 3RD RESPONDENTS AND NOT PARITES IN
THE WA:

     1     RANI GEORGE IAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
           EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001
     2     SHANAVAS IAS
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER DIRECTOR OF GENERAL EDUCATION (HIGHER
           SECONDARY) JAGATHY, THIRUVANANTHAPURAM, PIN -
           695014
     3     DR. ANIL P M
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
           SECONDARY EDUCATION, OFFICE OF THE REGIONAL
           DEPUTY DIRECTOR HIGHER SECONDARY EDUCATION,
           CIVIL STATION ROAD, MALAPPURAM, PIN - 676505
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    67



      4       VAHEEDA K A
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
              SECONDARY EDUCATION, OFFICE OF THE REGIONAL
              DEPUTY DIRECTOR OF HIGHER SECONDARY
              EDUCATION,EDAPPALLY, ERNAKULAM DISTRICT, PIN -
              682024
      5       SANTHOSH KUMAR M
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER REGIONAL DEPUTY DIRECTOR OF HIGHER
              SECONDARY EDUCATION, OFFICE OF THE REGIONAL
              DEPUTY DIRECTOR KOZHIKODE, KOZHIKODE, PIN -
              673001
      6       LIZY T. C.
              AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER ASSISTANT DIRECTOR, VOCATIONAL HIGHER
              SECONDARY EDUCATION, REGIONAL OFFICE,
              KUTTIPPURAM, PIN - 676571
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    68




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2328 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONER/1ST APPELLANT IN THE WRIT APPEAL:

           ARUN S.
           AGED 30 YEARS
           AISWARYA, PERYAM, UMAYANALLOOR P.O., KOLLAM, PIN
           - 691 589. HSST (JR) COMMERCE, GUHANANDAPURAM
           HSS, CHAVARA SOUTH P. O., KOLLAM, PIN - 691589
           BY ADVS.
           T.T.MUHAMOOD
           RIYA MERIN BENCYKUTTY
           NIKHILA.P
           GOKUL R.NAIR
           NAZEER HUZAIN.H


RESPONDENTS/RESPONDENTS 2, 3 IN THE WRIT APPEAL AND NOT
PARITES TO THE WA:

     1     RANI GEORGE IAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
           EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    69



      2       SHANAVAS IAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER ) DIRECTOR OF GENERAL EDUCATION
              (HIGHER SECONDARY) JAGATHY, THIRUVANANTHAPURAM,
              PIN - 695014
      3       SUTHA
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER RDD (REGIONAL DEPUTY DIRECTOR) OFFICE
              OF THE REGIONAL DEPUTY DIRECTOR,
              THIRUVANANTHAPURAM, PIN - 695033
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    70




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                   &
           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
                  CON.CASE(C) NO. 2332 OF 2023
  AGAINST THE JUDGMENT DATED 13.03.2023 IN WA NO.1625 OF
                  2022 OF HIGH COURT OF KERALA
PETITIONER/APPELLANT IN THE WRIT APPEAL:

           VALSALYA SASIDHARAN
           AGED 38 YEARS
           NON-VOCATIONAL TEACHER (SENIOR) COMMERCE,
           VSVHSS, EZHUKONE, EZHUKONE.P.O., KOLLAM - 691505
           RESIDING AT RAGAM, KALANJOOR P.O.,
           PATHANAMTHITTA DISTRICT., PIN - 689694
           BY ADVS.
           T.T.MUHAMOOD
           NIKHILA.P
           GOKUL R.NAIR
           RIYA MERIN BENCYKUTTY
           NAZEER HUZAIN.H
RESPONDENTS/2ND & 3RD RESPONDENTS & NOT PARTY IN WA:

     1     RANI GEORGE IAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER), SECRETARY TO GOVERNMENT , GENERAL
           EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM,, PIN - 695001
 Con.Case (C) No.1950 of 2023 & con. Cases

                                    71



      2       SHANAVAS IAS
              (AGE AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONER ) DIRECTOR OF GENERAL EDUCATION
              (HIGHER SECONDARY) JAGATHY, THIRUVANANTHAPURAM,
              PIN - 695014
      3       CHITHRA
              (AGE & FATHER'S NAME NOT KNOWN TO THE
              PETITIONER) ASSISTANT DIRECTOR, VOCATIONAL
              HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
              KADAPPAKKADA, KOLLAM, PIN - 691008
             SRI.T.B.HOOD, SPL GP TO AG
          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR        ADMISSION   ON     22.05.2024,   ALONG   WITH   CON.
CASE(C).1950/2023 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.1950 of 2023 & con. Cases

                                         72



              P.B.SURESH KUMAR & SOPHY THOMAS, JJ.
                  -----------------------------------------------
Contempt Case (C) Nos.1950, 1955, 1957, 1967, 1969, 1970, 1994,
  2000, 2012, 2014, 2016, 2017, 2018, 2019, 2033, 2057, 2320,
                     2327, 2328 and 2332 of 2023
                  -----------------------------------------------
                Dated this the 22nd day of May, 2024


                               JUDGMENT

Heard the learned counsel for the parties on either side.

Having regard to the facts and circumstances of the

cases, we deem it appropriate to close the contempt petitions

without prejudice to the right of the petitioners to initiate

proceedings for revival of the contempt petitions, if circumstances

warrant. Ordered accordingly.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

SOPHY THOMAS, JUDGE.

YKB Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1950/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1625/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER DATED 16.08.2023 IN COC.NO.1693/2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1955/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1629/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER IN CCC NO.

1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1957/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1644/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.3.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT.CASE (CIVIL) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1967/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1459/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1969/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1721/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1970/2023

PETITIONER ANNEXURES Annexure -A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1737/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 1994/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1632/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2000/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1618/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2012/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGMENT DATED

Annexure-A2 A TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) A TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 A TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 A TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 A TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2014/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO.1725/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2016/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGMENT IN WA.NO.1680/2022 DATED 13.03.2022 OF THIS HONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2017/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN WA.NO.1620/2022 DATED 13.03.2023 OF THIS NHONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2018/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1631/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2019/2023

PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE JUDGMENT IN WA.NO.

1668/2022 DATED 13.03.2023 OF THIS HONOURABLE COURT Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2033/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO.1682/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2057/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1667/2022 DATED 13.03.2023 Annexure-A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT IN SLP NO. 9566/2023 DATED 15.05.2023 Annexure-A2(a) TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure-A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure-A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2022/DGE ISSUED BY THE 2ND RESPONDENT DATED 31.03.2023 Annexure-A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C)NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2320/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1679/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2327/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1625/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2328/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1725/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CCC NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023 Con.Case (C) No.1950 of 2023 & con. Cases

APPENDIX OF CON.CASE(C) 2332/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WA NO. 1898/2022 DATED 13.03.2023 Annexure A2 TRUE COPY OF THE ORDER ISSUED BY THE HON'BLE SUPREME COURT DATED 14.07.2023

Annexure A3 TRUE COPY OF THE GO (MS) NO.

29/2023/G.EDN DATED 24.03.2023 Annexure A4 TRUE COPY OF THE CIRCULAR NO.

H2/295299/2021/DGE ISSUED BY THE 2ND RESPONDENT DATED 17.06.2023 Annexure A5 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN CONT. CASE (C) NO. 1693/2023 IN WA NO. 1721/2022 DATED 16.08.2023

 
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