Kerala High Court
K.Balan Master S/O Kunjikannan Nambyar vs Smt Rani George Ias on 22 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 22ND DAY OF MAY 2024 / 1ST JYAISHTA, 1946
CON.CASE(C) NO. 109 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.25268 OF 2021 OF HIGH
COURT OF KERALA
PETITIONER:
K.BALAN MASTER S/O KUNJIKANNAN NAMBYAR
AGED 75 YEARS
SECRETARY-CUM-MANAGER, KUTHUPARAMBA EDUCATIONAL SOCIETY
(FORMERLY KNOWN AS KUTHUPARAMBA HIGH SCHOOL SOCIETY VIDE
NO.3/1944) & MANAGER, KUTHUPARAMBA HIGHER SECONDARY
SCHOOL, RESIDING AT 'POURNAMI' POST PINARAYI, KANNUR
DIST.KERALA, PIN - 670741
BY ADVS.
T.ASAFALI
LALIZA.T.Y.
RESPONDENTS:
1 SMT RANI GEORGE IAS,
AGE AND FATHERS NAME NOT KNOWN , PRINCIPAL SECRETARY TO
GOVERNMENT, DEPARTMENT OF GENERAL EDUCATION, GOVT. OF
KERALA, THIRUVANANTHAPURAM, PIN - 695001
2 SMT N.A.CHANDRIKA
AGE AND FATHERS NAME NOT KNOWN , DISTRICT EDUCATIONAL
OFFICER, DEO'S OFFICE, MINI CIVIL STATION, THALASSERRY,
PIN - 670101
3 SATHYAN NARAVOOR, ( SOUGHT TO BE IMPLEADED )
S/O.KRISHNAN, SOUPARNIKA, NARAVOOR, KUTHUPARAMBA,
( SOUGHT TO BE IMPLEADED )
BY ADVS.
KALEESWARAM RAJ
CHINNU MARIA ANTONY
OTHER PRESENT:
SR.GP - DEEPA NARAYANAN
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con. Case(C) No.109 of 2024 :2:
VIJU ABRAHAM, J.
-- -- -- -- -- -- -- -- -- -- -- -- --
Con. Case(C) No.109 of 2024
-- -- -- -- -- -- -- -- -- -- -- -- --
Dated this the 22nd day of May, 2024
JUDGMENT
When the matter was taken up for consideration today, the
learned Counsel for both sides submit that the directions in
Annexure A1 judgment have been complied with.
Recording the above said submission, the Contempt of Court
Case is closed.
Sd/-
VIJU ABRAHAM
JUDGE
sm/
APPENDIX OF CON.CASE(C) 109/2024
PETITIONER ANNEXURES
Annexure A1 CERTIFIED COPY OF THE JUDGEMENT DATED
11TH SEPTEMBER 2023 MADE IN WP(C)
Annexure A2 TRUE COPY OF THE LETTER DATED 30/10/2023
VIDE NO.B6/2040/2023
Annexure A3 TRUE COPY OF THE LETTER 14/12/2023 SENT
TO THE 2ND RESPONDENT
Annexure A4 TRUE COPY OF THE LETTER DATED 14/12/2023
SENT TO 1ST RESPONDENT
RESPONDENT ANNEXURES
Annexure R3(a) TRUE COPY OF EXT. P9 ORDER IN WP(C )
25268/2021 ISSUED BY THE ADDITIONAL
DIRECTOR OF EDUCATION DATED 08.04.2021.
Annexure R3(b) TRUE COPY OF EXT. P10 ORDER IN WP(C )
25268/2021 ISSUED BY THE DEO, THALASSERY
DATED 20.04.2021.
Annexure R3(c ) TRUE COPY OF THE STATEMENT FILED BY THE
DEPUTY DIRECTOR OF EDUCATION DATED
09.01.2024.
Annexure R3(d ) TRUE COPY OF I.A.NO.2/2024 IN
PETITIONER ANNEXURES
ANNEXURE A-5 TRUE COPY OF THE COVERING LETTER
DT.19.3.2022 SENT BY THE PETITIONER
TOGETHER WITH APPROVED BYE LAW AS
ACCESSED UNDER RTI ACT FROM THE OFFICE OF
DEO, THALASSERRY
RESPONDENT ANNEXURES
Annexure R3(e ) TRUE COPY OF JUDGMENT DATED 12.01.2024 IN
PETITIONER ANNEXURES
Annexure A5(i) TRUE LEGIBLE COPY OF ANNEXURE- A5.
Annexure A-6 TRUE COPY OF THE ACKNOWLEDGMENT CARD
ISSUED UNDER THE SEAL AND SIGNATURE OF
DEO,THALASSSERRY IN PROOF OF HAVING
RECEIVED ANNEXURE A6 TOGETHER WITH
DOCUMENT
Annexure A-7 TRUE COPY OF THE AMENDMENT TO THE BYE LAW
OF KUTHUPARAMBA EDUCATIONAL SOCIETY
BEARING THE SEAL IN PROOF OF ISSUING
UNDER RTI ACT,APPROVED BY THE MEETING
HELD ON 24.5.2009.
Annexure A-7(i) TRUE LEGIBLE COPY OF ANNEXURE A7
Annexure A-8 TRUE COPY OF THE CERTIFICATE OF
REGISTRATION VIDE NO 09/2009 DT.
26.6.2009
Annexure A-8(i) TRUE LEGIBLE COPY OF ANNEXURE -A8
Annexure A-9 TRUE COPY OF THE APPROVAL ORDER
DT.23.12.2009 VIDE
NO.B1/25323/2009/K.DIS.ISSUED BY THE
DEPUTY DIRECTOR OF EDUCATION, KANNUR
Annexure A-10 TRUE COPY OF THE LETTER DT.10.10.2022
VIDE NO.B6/3352/2022 SENT BY THE
DEO,THALASSERRY .
Annexure A-11 TRUE COPY OF THE LETTER VIDE 52/2022
DT.11.10.2022 SENT BY THE PETITIONER
DEO,THALASSERRY SEEKING EXTENSION OF
SUSPENSION OF K.V.GIRIJA.
Annexure A-12 TRUE COPY OF THE APPROVAL OF EXTENSION OF
SUSPENSION ORDER DT.24.10.2022
NO.B6/3352/2022 ISSUED BY DEO,
THALASSERRY
Annexure A-13 TRUE COPY OF THE APPOINTMENT ORDER
DT.27.6.2022 OF MR.ABIN DIVAKAR.T.K AS
HSST (POLITICAL SCIENCE).
Annexure A-14 TRUE COPY OF THE ORDER DT.1.11.2023 OF
APPROVAL OF MR.ABIN DIVAKAR, HSST
(POLITICAL SCIENCE)VIDE
NO.RDDHSE/KNR/2590/2023-A5.
Annexure A-15 TRUE COPY OF THE ORDER OF APPOINTMENT
DT.8.6.2023 OF MR.DEEPESH VATAPATHI AS
LABOROTORY ASSISTANT AT KUTHUPARAMBA HSS.
Annexure A-16 TRUE COPY OF THE ORDER OF APPROVAL OF
DEEPESH VATAPATHI AS LABORATORY ASSISTANT
DT.26.12.2023 NO.RDDHSE/KNR/3554/2023-A-5
ISSUED BY RDDE, KANNUR.
Annexure A-17 TRUE COPY OF THE ORDER OF APPROVAL OF
LATHA.P AS THE PRINCIPAL,KUTHUPARAMBA HSS
DT.14.9.2023 VIDE
NO.RDDHSE/KNR/1196/2023-A-5
RESPONDENT ANNEXURES
ANNEXURE R2(a) A TRUE COPY OF THE ORDER No.B6/2374/2023
DATED 04.04.2024
