The Kerala State Co-Operative Housing ... vs State Of Kerala
2024 Latest Caselaw 12799 Ker

Kerala High Court

The Kerala State Co-Operative Housing ... vs State Of Kerala on 21 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA No.1554/2023                               1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                         &
                       THE HONOURABLE MR. JUSTICE EASWARAN S.
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                WA NO. 1554 OF 2023
     AGAINST THE JUDGMENT DATED 01.06.2023 IN WP(C) 22007/2014 OF THIS COURT
   APPELLANTS/PETITIONERS:

      1. THE KERALA STATE CO-OPERATIVE HOUSING FEDERATION LTD. NO.4330, P.B.
         NO. 1896, KALOOR, COCHIN-17, REPRESENTED BY ITS MANAGING DIRECTOR.

    AND ANOTHER.

    BY ADV. A.N. RAJAN BABU

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY SECRETARY, KERALA STATE CO-OPERATIVE
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM

    AND 3 OTHERS.

    BY SENIOR GOVERNMENT PLEADER FOR R1 AND R2.

    ADVS.M/S.KALEESWARAM RAJ AND THULASI K. RAJ FOR R4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 01-06-2023 in
   W.P.(C)No.22007/2014 during the pendency of the writ appeal for the
   interest of justice.
        This Writ Appeal again coming on for orders on 21.05.2024 upon
   perusing the appeal memorandum and this Court's Order dated
   21.02.2024, the court on the same day passed the following:
                                     ORDER

Mr.Kaleeswaram Raj put in appearance for respondent No.4. Await Return of notice on Respondent No.3. Service not complete.

Post on 03.06.2024.

Interim Order shall continue till then.

Sd/- AMIT RAWAL, JUDGE

Sd/- EASWARAN.S, JUDGE

21-05-2024 /True Copy/ Assistant Registrar