Citation : 2024 Latest Caselaw 12798 Ker
Judgement Date : 21 May, 2024
CoC.No.696/24 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
CON.CASE(C) NO. 696 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.12176 OF 2019 OF
HIGH COURT OF KERALA
PETITIONER/PETITIONER:
C.T.MAGGY,
AGED 60 YEARS,
WIFE OF K.K. THOMAS FORMER HIGHER SECONDARY SCHOOL
TEACHER (MATHS), V R A M M HIGHER SECONDARY SCHOOL,
THAIKKAD, GURUVAYUR, THRISSUR DISTRICT (RESIDING AT
KOOTHUR HOUSE, BRAHMAKULAM, THRISSUR DISTRICT-
680104), PIN - 680 104.
BY ADV.V.A.MUHAMMED
RESPONDENT/RESPONDENTS 1, 2, 3:
1 SMT, RANI GEORGE, IAS,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
PRINCIPAL SECRETARY TO GOVERNMENT, GENERAL EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 SRI.S.SHANAVAS, IAS,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
DIRECTOR OF GENERAL EDUCATION (HIGHER SECONDARY
WING) HOUSING BOARD BUILDINGS, SANTHI NAGAR
THIRUVANANTHAPURAM, PIN - 695 014.
3 SMT.V.A. VAHHEEDA,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION S R V SCHOOL BUILDINGS, ERNAKULAM, PIN -
682 916.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
CoC.No.696/24 2
JUDGMENT
Today when the matter came up for consideration, the
learned counsel for the petitioner submitted that the order
has been complied with. Therefore, this Contempt of Court
Case is closed.
Sd/-
ZIYAD RAHMAN A.A. JUDGE DG/21.5.24
APPENDIX OF CON.CASE(C) 696/2024
PETITIONER ANNEXURES
Annexure I CERTIFIED COPY OF THE INTERIM ORDER IN W.P. (C) NO. 12176/2019 DATED 21.08.2023
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