K.S.Rajan vs Sheeja
2024 Latest Caselaw 12797 Ker

Kerala High Court

K.S.Rajan vs Sheeja on 21 May, 2024

Author: Amit Rawal

Bench: Amit Rawal

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                  &
              THE HONOURABLE MR. JUSTICE EASWARAN S.
      TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                      OP (RC) NO. 43 OF 2024
AGAINST THE ORDER DATED 18.03.2024 IN RCP NO.55 OF 2023 OF MUNSIFF
COURT, KODUNGALLUR
PETITIONER(S)/RESPONDENT/RESPONDENT :

          K.S.RAJAN
          AGED 63 YEARS
          S/O K.V.SUBRAMANIAN, KAYIPARAMBIL HOUSE
          CHALAKULAM DESOM,METHALA VILLAGE,
          PROPRIETOR OF AVARNIYA STORES,KOTTAPURAM MARKET,
          KODUNGALLUR THALUK, THRISSUR DIST., PIN - 680667
          BY ADVS.
          K.S.RAJESH
          M.SHAJU PURUSHOTHAMAN


RESPONDENT(S)/PETITIONER/PETITIONER :

          SHEEJA
          W/O. RIJU CHERIYAN AND D/O KUNJAPPAN ALIAS JOSEPH,
          KALATHIL HOUSE,KOTTAPURAM DESOM,METHALA VILLAGE,
          KODUNGALLUR TALUK, THRISSUR DIST., PIN - 680667


           SMT AMRIN FATHIMA


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(R.C.) No.43 of 2024             2




                AMIT RAWAL & EASWARAN S. , JJ.
                       -------------------------
                     O.P.(R.C.) No.43 of 2024
                  -----------------------------------
               Dated this the 21st day of May 2024

                               JUDGMENT

AMIT RAWAL, J.

After arguing for sometime, learned counsel appearing for

petitioner seeks liberty of this Court for withdrawal of the O.P.(R.C.) with

regard to the denial of the relief qua the legal heirship of respondent

who sought eviction of petitioner.

Ordered accordingly.

Sd/-

AMIT RAWAL, JUDGE

Sd/-

                                             EASWARAN S.,          JUDGE
NS