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Hdfc Bank Ltd vs Kamath Jyotsna Jayachandra
2024 Latest Caselaw 12791 Ker

Citation : 2024 Latest Caselaw 12791 Ker
Judgement Date : 21 May, 2024

Kerala High Court

Hdfc Bank Ltd vs Kamath Jyotsna Jayachandra on 21 May, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
  TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                   MJC NO. 166 OF 2023
 AGAINST THE JUDGMENT DATED IN RSA NO.577 OF 2023 OF HIGH
                       COURT OF KERALA
PETITIONER/APPELLANT

         HDFC BANK LTD
         SUDHAS BUILDING, GROUND FLOOR, MADHAVA PHARMACY
         JUNCTION, KOCHI- REPRESENTED BY ITS MANAGER,
         PIN - 682035
         BY ADV R.S.KALKURA


RESPONDENTS/RESPONDENTS:

    1    KAMATH JYOTSNA JAYACHANDRA
         AGED 32 YEARS
         D/O.RAYA KAMATH JAYACHANDRA KAMATH, RESIDING AT
         XL/6503, T.D.ROAD, NORTH END, KANAYANNUR TALUK,
         ERNAKULAM, COLLEGE P.O., COCHIN-682 035
         AT PRESENT RESIDING AT 3, PAINTED GROVE CT.
         MISSOURI CITY, TEXAS-77459, REPRESENTED BY HER
         POWER OF ATTORNEY HOLDER JAYACHANDRA KAMATH, AGED
         69 YEARS, S/O.RAYAKAMATH, RESIDING AT XL/6503,
         T.D.ROAD, NORTH END, KANAYANNUR TALUK, ERNAKULAM,
         COLLEGE P.O., COCHIN, PIN - 682035
    2    JAIRAM JAYACHANDRA KAMATH
         AGED 28 YEARS
         S/O.RAYAKAMATH JAYACHANDRA KAMATH, RESIDING AT
         XL/6503, T.D.ROAD, NORTH END, KANAYANNUR TALUK,
         ERNAKULAM, COLLEGE P.O., COCHIN-682 035
         AT PRESENT RESIDING AT 3, PAINTED GROVE CT.
         MISSOURI CITY, TEXAS-77459, REPRESENTED BY HER
         POWER OF ATTORNEY HOLDER JAYACHANDRA KAMATH, AGED
         69 YEARS, S/O.RAYAKAMATH, RESIDING AT XL/6503,
         T.D.ROAD, NORTH END, KANAYANNUR TALUK, ERNAKULAM,
         COLLEGE P.O., COCHIN, PIN - 682035
    3    KRITHIKA KAMATH
         D/O.SURESH KAMATH, FLAT NO.A1 EXPRESS TOWERS,
         KALOOR, KANAYANNUR TALUK, ERNAKULAM DISTRICT
         COCHIN, PIN - 682017
     THIS MISCELLANEOUS JURISDICTION CASE HAVING COME UP
FOR ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 MJC NO.166 of 2023
in
R.S.A.No.577 of 2023              2




                             ORDER

Dated this the 21st day of May, 2024

This is a petition filed to restore R.S.A.No.577 of

2023, which was dismissed for non-prosecution.

No serious objection is raised by the learned counsel

for the respondents.

Hence, M.J.C.stands allowed and R.S.A.No.577 of

2023, is restored to file.

Sd/-

A.BADHARUDEEN JUDGE Bb

 
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