Shiju George vs The Health Inspector
2024 Latest Caselaw 12790 Ker

Kerala High Court

Shiju George vs The Health Inspector on 21 May, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                        WP(C) NO. 27943 OF 2017


PETITIONER/S:

            SHIJU GEORGE
            AGED 38 YEARS, S/O. GEORGE, KOMARATH HOUSE, EROOR
            P.O,THRIPUNITHURA, ERNAKULAM.

            BY ADVS.
            SRI.A.X.VARGHESE
            SRI.A.V.JOJO



RESPONDENT/S:

    1       THE HEALTH INSPECTOR
            THIRUVANIYOOR GRAMA PANCHAYAT
            AROGYA KENDRAM,THIRUVANIYOOR,
            ERNAKULAM, PIN - 682 308.
            [ADDRESS OF THE 1ST RESPONDENT IS CORRECTED AS PER
            ORDER DATED 31-10-2017 IN IA No.17216/2017]

    2       JOHNY O.J
            OTTANAKKAL HOUSE, KAKKATTU KARA, MAMALA
            P.O,THIRUVANIYOOR, PIN - 682 305.

            BY ADVS.
            SRI.T.K.AJITHKUMAR (VALATH)
            SRI.BIJU.V.JOHN
            SMT. THUSHARA JAMES, SR. GOVT. PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.27943/2017                  -2-

                               JUDGMENT

Learned counsel for the petitioner submits that the writ petition may be

dismissed as not pressed.

Accordingly this writ petition is dismissed as not pressed.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 27943/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RENT AGREEMENT DATED 6/1/2017.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT GIVEN TO THE 1ST RESPONDENT DATED 9/8/2017.