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M/S Pvs Builders & Developers vs V.V. Prakash
2024 Latest Caselaw 12786 Ker

Citation : 2024 Latest Caselaw 12786 Ker
Judgement Date : 21 May, 2024

Kerala High Court

M/S Pvs Builders & Developers vs V.V. Prakash on 21 May, 2024

MJC No.25/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                       MJC NO. 25 OF 2024 in MSA.NO.30/2023
   APPLICANT/1ST APPELLANT:

          M/S. PVS BUILDERS & DEVELOPERS, KTC BUILDINGS, YMCA ROAD,
          KOZHIKODE,PIN-673001, REPRESENTED BY ITS MANAGING PARTNER MR.
          NIDHISH.

   RESPONDENT/RESPONDENT:

          V.V. PRAKASH,S/O. RAGHAVAN K.K.,AGED ABOUT 60 YEARS, PRESIDENT GREEN
          VALLEY APARTMENT OWNER'S ASSOCIATION CHALAKKUNNU, KANNUR - 670007


        MJC praying that in the circumstances stated in the affidavit filed
   therewith the High Court be pleased to restore the above Appeal into the
   files by setting aside the order of dismissal dated 16.01.2024 abated and
   default by allowing the petitioner to prosecute the matter, for the ends
   of justice.

        This   MJC coming on for orders upon perusing the MJC and the
   affidavit filed in support thereof and this court's judgment dated
   16/01/2024 in MSA.No.30/2023 and upon hearing the arguments SRI.BIJU
   ABRAHAM, Advocate for the petitioner, the Court passed the following:

                                         ORDER

Call for a report from the Kerala Real Estate Appellate Tribunal as to the present status of REFA No.15/2023.

Post along with MSA.No.30/2023, on 03.06.2024.

Sd/- A. BADHARUDEEN, JUDGE

21-05-2024 /True Copy/ Assistant Registrar

 
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