Citation : 2024 Latest Caselaw 12785 Ker
Judgement Date : 21 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
WP(C) NO. 6827 OF 2018
PETITIONER:
THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
LTD.
EAST FORT, PORT P.O., THIRUVANANTHAPURAM - 695
023,REPRESENTED BY ITS GENERAL MANAGER.
BY ADVS.
SRI.M.R.HARIRAJ
SMT.G.BINDU
SRI.M.V.BALAGOPAL
SMT.M.K.LEELA
SRI.K.RAJAGOPAL
RESPONDENTS:
1 ANILKUMAR R.
T.C.21/673, MARICHINIVILA VEEDU,PALLITHANAM,
NEDUM CAUD, KARAMANA,THIRUVANANTHAPURAM - 695
002.
2 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THIRUVANANTHAPURAM - 14,KERALA.
3 PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY,PATTOM,
THIRUVANANTHAPURAM - 695 004.
BY ADVS.
SRI.ANIL K.NAIR
SRI.ASWIN.P.JOHN
SRI.R.ANANTHAPADMANABAN
SMT.RESMI THOMAS-GP
SRI.P.C.SASIDHARAN-SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Sathish Ninan, J.
----------------------
WP(C) No.6827 of 2018
------------------------
Dated this the 21st day of May, 2024
JUDGMENT
When this matter was taken up on 20.05.2024,
there was no representation for the petitioner.
Today also, there is no representation.
Hence this writ petition is dismissed for non-
prosecution.
Sd/-
Sathish Ninan, Judge SVP
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