Aravindakshan vs The Authorized Officer
2024 Latest Caselaw 12779 Ker

Kerala High Court

Aravindakshan vs The Authorized Officer on 21 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
         THE HONOURABLE MR.JUSTICE N.NAGARESH
TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                WP(C) NO. 12783 OF 2024
PETITIONER:

         ARAVINDAKSHAN
         AGED 46 YEARS
         S/O KUNHIRAMAN, PUTHIYAVEEDU,
         PAYANCHERRY, IRITTY P.O.,
         KANNUR,, PIN - 670703.

         BY ADV M.R.SASITH


RESPONDENT:

         THE AUTHORIZED OFFICER
         KERALA GRAMIN BANK, THALASSERY - COORG
         HIGHWAY, IRITTY, KANNUR., PIN - 670703.

         BY ADV.SRI.JAWAHAR JOSE, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP       FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.12783 of 2024
                               :2:




                       JUDGMENT

Dated this the 21st day of May, 2024

Counsel for the petitioner submits that the loan account

has been closed by the petitioner.

In view of the above, no further orders are necessary in

the writ petition. The writ petition is therefore disposed of

recording the submission made by the Counsel for the

petitioner.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 12783/2024

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF ORDER IN WRIT PETITION NO 42872/2023 BEFORE THIS HON'BLE COURT DATED 21.12.2023.

Exhibit P2 TRUE COPY OF THE SALE NOTICE ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 06.03.2024.

Exhibit P3 TRUE COPY OF NOTICE ISSUED BY ADVOCATE COMMISSIONER DATED NIL.