Kall0Di St.George Forane Church vs K.Mohandas
2024 Latest Caselaw 12770 Ker

Kerala High Court

Kall0Di St.George Forane Church vs K.Mohandas on 21 May, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.609/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                          &
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                 WA NO. 609 OF 2024
        AGAINST JUDGMENT DATED 19.2.2024 IN WP(C) 20705/2015 OF THIS COURT
   APPELLANT(S)/5TH RESPONDENT::

          KALLIDI ST.GEORGE FORANE CHURCH, REPRESENTED BY THE VICAR,
          MANANTHAVADI P.O., WAYANAD - 670 645., PIN - 670645

    BY ADVS.M.SASINDRAN & SATHEESHAN ALAKKADAN

   RESPONDENT(S)/PETITIONERS AND RESPONDENTS 1 TO 4:

      1. K.MOHANDAS, AGED 46 YEARS, S/O. K.C.CHANDU, MANAVAYAL HOUSE,
         KARIKULAM.P.O., MANANTHAVADY, WAYANAD DISTRICT., PIN - 670646

    AND 8 OTHERS.

    BY ADV.SAJITH KUMAR FOR R1 TO R5

    GOVERNMENT PLEADER FOR R6 TO R9

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 19-02-2024 in W.P.(C) 20705 of
   2015, pending disposal of the above writ appeal
        This Writ Appeal again coming on for orders on 21.05.2024, upon
   perusing the appeal memorandum and this Court's Order dated 25.04.2024,
   the court on the same day passed the following:
                                      ORDER

Having considered the rival submissions, we are of the view that the judgment impugned in this appeal is required to be stayed.

Accordingly, there will be a stay against implementation and execution of the judgment impugned in this appeal.

Post on 05.08.2024.

Sd/- A.J.DESAI, CHIEF JUSTICE

Sd/- V.G.ARUN, JUDGE

21-05-2024 /True Copy/ Assistant Registrar