Shejith vs Shabu
2024 Latest Caselaw 12765 Ker

Kerala High Court

Shejith vs Shabu on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1946/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                 Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946

                                 OP(C) NO. 1946 OF 2023


              EP 141/2014 IN OS 814/2013 OF PRINCIPAL SUB COURT, THRISSUR

   PETITIONER/ RESPONDENT/ JUDGMENT DEBTOR/ DEFENDANT:

          SHEJITH, AGED 42 YEARS, S/O AVARU, KULAMBIL PADINJAKKARA HOUSE,
          VIRUPAKKA VILLAGE, THALAPPILLY TALUK, THRISSUR, PIN - 680589

   RESPONDENT/ PETITIONER/ DECREE HOLDER/ PLAINTIFF:

          SHABU, AGED 44 YEARS, S/O MUHAMMED, CHERUVAYAL HOUSE, VIRUPAKKA
          VILLAGE, THALAPPILLY TALUK, THRISSUR, PIN - 680 589,


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 141/2014 in OS No. 814/2013 of the
   Hon'ble Principal Sub Judge's Court, Thrissur, pending disposal of this
   original petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   12.03.2024 and upon hearing the arguments of M/S RAJIT & ARJUN S,
   Advocates for the petitioner and of M/S.MADHU RADHAKRISHNAN, NELSON
   JOSEPH, M.D.JOSEPH & DEEPAK ASHOK KUMAR, Advocates for the respondent, the
   court passed the following:

                                        O R D E R

Post on 13.06.2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

21-05-2024 /True Copy/ Assistant Registrar