Ptc Aquavista Apartment Owners And ... vs M/S Ptc Builders
2024 Latest Caselaw 12764 Ker

Kerala High Court

Ptc Aquavista Apartment Owners And ... vs M/S Ptc Builders on 21 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                    OP(C) NO. 819 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED IN CC NO.326 OF 2019 OF
    K.S.CONSUMER DISP.REDRESSAL,COMN., THIRUVANANTHAPURAM

PETITIONER/COMPLAINANT:

         PTC AQUAVISTA APARTMENT OWNERS AND
         ALLOTTEES ASSOCIATION
         AGED 71 YEARS
         (EARLIER KNOWN AS PTC AQUA VISTA APARTMENT
         OWNERS/RESIDENTS ASSOCIATION), AAKULAM,
         CHERUVACKAL, SREEKARIYAM. P.O, THIRUVANANTHAPURAM,
         REPRESENTED BY THE PRESIDENT, PIN - 695017

         BY ADVS.
         M.R.ANANDAKUTTAN
         M.HEMALATHA
         K.S.SANTHI
         MAHESH ANANDAKUTTAN


RESPONDENTS/OPPOSITE PARTIES:

    1     M/S PTC BUILDERS
          REPRESENTED BY ITS MANAGING PARTNER,
          MR. BIJU JACOB, S/O LAT P. T. CHACKO,
          SECOND FLOOR, PTC TOWERS, SS KOVIL ROAD,
          THAMPANOOR, THIRUVANANTHAPURAM, PIN - 695001
    2     BIJU JACOB
          S/O LATE P.T. CHACKO, MANAGING PARTNER,
          M/S PTC BUILDERS, SECOND FLOOR,
          PTC TOWERS, SS KOVIL ROAD, THAMPANOOR,
          THIRUVANANTHAPURAM, PIN - 695001


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C) No. 819/2024


                                     ..2..




                           JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw the

origional petition with liberty to file a fresh one after curing the defect.

Permission is accorded. Accordingly, origional petition is dismissed.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA