Betty P Anto vs Mathew Thomas
2024 Latest Caselaw 12758 Ker

Kerala High Court

Betty P Anto vs Mathew Thomas on 21 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.505/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
              Tuesday, the 21st day of May 2024 / 31st Vaisakha, 1946
                                 WA NO. 505 OF 2024
       AGAINST JUDGMENT DATED 21/03/2024 IN WP(C) 41092/2023 OF THIS COURT
   APPELLANT(S)/5TH RESPONDENT:

          BETTY P ANTO, AGED 54 YEARS, THENGUMTHARAYIL (H), PAZHAVANGADY P.O,
          RANNY, PATHANAMTHITTA, WORKING AS HSST (MATHEMATICS) SYRIAN
          CHRISTIAN HIGHER SECONDARY SCHOOL (03025), CHELLACKADU P.O, RANNI,
          PIN - 689677

    BY ADVS.M/S. S.SUBHASH CHAND AND S.JAYAKRISHNAN

   RESPONDENT(S)/PETITIONER & RESPONDENTS NO. 1 TO 4:

      1. MATHEW THOMAS, AGED 54 YEARS S/O THOMAS, EZHUTHUPALLICKAL (H) MEVIDA
         P.O, PALA, KOTTAYAM, WORKING AS HSST (POLITICAL SCIENCE), SYRIAN
         CHRISTIAN HIGHER SECONDARY SCHOOL (03025), CHELLACKADU P.O, RANNI,
         PIN - 686573

    AND 4 OTHERS.

    BY GOVERNMENT PLEADER FOR R2 TO R4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to issue an interim order of stay of operation, implementation and all
   further proceedings pursuant to the impugned judgment dated 21.03.2024 in
   W.P.(C).No.41092 of 2023, pending final disposal of this Writ Appeal.
        This Writ Appeal again coming on for orders ON 21/05/2024 upon
   perusing the appeal memorandum and this Court's order dated 05/04/2024,
   the court on the same day passed the following:
                                      ORDER

Post on 22/05/2024.

The interim Order will continue till then.

Sd/- A.MUHAMED MUSTAQUE, JUDGE

Sd/- S.MANU, JUDGE

21-05-2024 /True Copy/ Assistant Registrar