Jaseena vs Sachin Kumar Yadav Ias
2024 Latest Caselaw 12757 Ker

Kerala High Court

Jaseena vs Sachin Kumar Yadav Ias on 21 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                     CON.CASE(C) NO. 1027 OF 2024
  AGAINST THE JUDGMENT DATED IN WP(C) NO.10073 OF 2023 OF HIGH
                            COURT OF KERALA
PETITIONER:

             JASEENA
             AGED 45 YEARS
             D/O. MUHAMMED, CHEMBALAKKATIL,
             CHEMMANNUR, MALAPPURAM, PIN - 679561

             BY ADVS.
             AMJATHA D.A.
             MUHASIN K.M.
             FARHANA K.H.



RESPONDENT:

             SACHIN KUMAR YADAV IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, TIRUR REVENUE
             DIVISIONAL OFFICE, TIRUR - THRIKANDIYOOR ROAD,
             TIRUR, MALAPPURAM, PIN - 676101


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                        -2-
COC 1027/2024

                         MOHAMMED NIAS C.P., J.
                       ---------------------

                    Cont. of Court Case No.1027 of 2024

                      ---------------------------

                     Dated this the 21st day of May, 2024


                                  JUDGMENT

Learned Government Pleader submits that the direction in the judgment

have been complied with on 20.04.2024. This is recorded. Nothing remains to be

adjudicated. Accordingly the contempt case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/21.05.2024

APPENDIX OF CON.CASE(C) 1027/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 10073/2023 DATED 23.03.2023