Paulose vs Shyju. P. Jacob
2024 Latest Caselaw 12754 Ker

Kerala High Court

Paulose vs Shyju. P. Jacob on 21 May, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
      TUESDAY, THE 21ST DAY OF MAY 2024 / 31ST VAISAKHA, 1946
                         CON.CASE(C) NO. 944 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.19741 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER:

             PAULOSE
             AGED 56 YEARS
             S/O. POULOSE, POMAKKAL HOUSE, VAYIKARAKKARA,
             RAYAMANGALAM, ERNAKULAM, PIN - 683549

             BY ADVS.
             MUHASIN K.M.
             AMJATHA D.A.
             FARHANA K.H.



RESPONDENT:

             SHYJU. P. JACOB
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA REVENUE
             DIVISIONAL OFFICE, GROUND FLOOR, PATTIMATTOM -
             MUVATTUPUZHA ROAD, MUVATTUPUZHA, PIN - 686673


OTHER PRESENT:

             SR.GP DEEPA NARAYANAN




     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 21.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont. Case(C).No.944 of 2024       2



                      VIJU ABRAHAM,J
                   -------------------
              Cont. Case(C).No.944 of 2024
             -------------------------------
           Dated this the 21st day of May, 2024

                               JUDGMENT

When the matter was taken up for

consideration, it is reported that the direction in

the judgment has been complied with. Recording the

same, the Contempt Case is closed.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF CON.CASE(C) 944/2024

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 19741/2023 DATED 26-10-2023